Tribunals and Commissions01 Oct 2014Dismissed
Santosh Kumar Agrawal Vs Ultra Tech Cement
Competition Commission Of India · (2014) 10 CCI CK 0001
Competition Act, 2002 — Section 3, 3(3), 3(4), 4, 19(1)(a), 26(2)
COURT ARCHIVE
Competition Commission Of India judgments, 2014
98 judgments · page 2 of 5
Tribunals and Commissions29 Sept 2014Dismissed
Vardhman Plus Citi Mall Traders Welfare Association Vs Vardhman Properties Ltd. And Ors
Competition Commission Of India · (2014) 09 CCI CK 0014
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions24 Sept 2014Dismissed
Kirat Singh Vs M/S Orchid Infrastructure Developers Pvt. Ltd.
Competition Commission Of India · (2014) 09 CCI CK 0013
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions24 Sept 2014Dismissed
Deepak Kumar Jain Vs M/S Tdi Infrastructure Ltd. And Ors
Competition Commission Of India · (2014) 09 CCI CK 0010
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions24 Sept 2014Allowed
Aanchal Khetarpal Vs Jaiprakash Associates Ltd.
Competition Commission Of India · (2014) 09 CCI CK 0001
Competition Act, 2002 — Section 4, 4(2)(a)(i), 19(1)(a), 26(1)
Tribunals and Commissions23 Sept 2014Dismissed
Sunil Chowdhary Vs M/S Tdi Infrastructure Ltd.
Competition Commission Of India · (2014) 09 CCI CK 0006
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions23 Sept 2014Dismissed
D.K Srivastava Vs M/s Faiveley Transport India Ltd.
Competition Commission Of India · (2014) 09 CCI CK 0005
Competition Act, 2002 — Section 3, 19(1)(a), 26(2)
Tribunals and Commissions18 Sept 2014Dismissed
Guru Jewels Private Limited Vs Mmtc Limited And Ors
Competition Commission Of India · (2014) 09 CCI CK 0008
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions12 Sept 2014Dismissed
Som Distilleries And Breweries Limited Vs Sabmiller India Limited
Competition Commission Of India · (2014) 09 CCI CK 0015
Competition Act, 2002 — Section 4, 19(1)(a), 26(1), 26(2)
Tribunals and Commissions12 Sept 2014Dismissed
Sanjay Kumar Vs Ford India Pvt. Ltd. And Ors
Competition Commission Of India · (2014) 09 CCI CK 0012
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions12 Sept 2014Dismissed
Anila Gupta Vs Best Undertaking
Competition Commission Of India · (2014) 09 CCI CK 0011
Competition Act, 2002 — Section 3, 4, 19(1)(a)Electricity Act, 2003 — Section 42, 42(2), 42(3), 43
Tribunals and Commissions12 Sept 2014Dismissed
Dilip Modwil Vs Insurance Regulatory And Development Authority
Competition Commission Of India · (2014) 09 CCI CK 0009
Competition Act, 2002 — Section 2(h), 3, 3(4)(a), 3(4)(b), 3(4)(c), 4, 4(2)(a)(i), 4(2)(a)(ii), 4(2)(a)(b)(i), 4(2)(a)(c)(i), 4(2)(a)(e)(i), 19(1)(a), 26(2)Insurance Act, 1938 — Section 114A(2)Insurance Regulatory And Development Authority Of India Act, 1999 — Section 14, 26
Tribunals and Commissions12 Sept 2014Allowed
M/S Fx Enterprise Solutions India Pvt. Ltd Vs M/S Hyundai Motor India Limited
Competition Commission Of India · (2014) 09 CCI CK 0003
Competition Act, 2002 — Section 3(1), 3(3), 3(4), 3(4)(e), 3(4)(b), 19(1)(a)
Tribunals and Commissions12 Sept 2014Allowed
M/S Albion Infotel Limited Vs M/S Google Inc. And Ors
Competition Commission Of India · (2014) 09 CCI CK 0002
Competition Act, 2002 — Section 4, 19(1)(a)
Tribunals and Commissions11 Sept 2014Dismissed
Reference from Hon’ble High Court Of Delhi In Respect Of Alleged anti-competitive conduct Of M/s Emaar MGF Land Ltd. Vs M/s Emaar MGF Land Ltd.
Competition Commission Of India · (2014) 09 CCI CK 0004
Competition Act, 2002 — Section 4, 26(2)
Tribunals and Commissions03 Sept 2014Dismissed
K. N. Choudhary Vs M/S Delhi Metro Rail Corporation Ltd.
Competition Commission Of India · (2014) 09 CCI CK 0016
Competition Act, 2002 — Section 4, 19(1)(a), 26(2), 33
Tribunals and Commissions03 Sept 2014Dismissed
Telecommunication Users Group Of India Vs M/S United Telecoms Ltd.
Competition Commission Of India · (2014) 09 CCI CK 0007
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions19 Aug 2014Dismissed
Ijustice - A Public Interest Law Initiative Of Centre For Civil Society Vs Common Law Admission Test (Clat) Committee
Competition Commission Of India · (2014) 08 CCI CK 0004
Competition Act, 2002 — Section 2(h), 2(I), 4, 19(1)(a), 26(2)Companies Act, 1956 — Section 617
Tribunals and Commissions08 Aug 2014Allowed
Vidharbha Industries Association Vs Mseb Holding Co. Limited And Ors
Competition Commission Of India · (2014) 08 CCI CK 0001
Competition Act, 2002 — Section 4, 4(2)(c), 4(2)(a)(i), 4(2)(b)(ii), 19(1)(a), 26(1)
Tribunals and Commissions06 Aug 2014Dismissed
M/S. Imperia Structures Limited Vs Dakshin Haryana Bijli Vitran Nigam Limited (Dhbvn)
Competition Commission Of India · (2014) 08 CCI CK 0002
Competition Act, 2002 — Section 2(h), 4, 19(1)(a), 26(1), 26(2)