COURT ARCHIVE

Competition Commission Of India judgments, 2014

98 judgments · page 3 of 5

Tribunals and Commissions01 Aug 2014Dismissed

M/S Thriveni Earthmovers Private Limited Vs M/S National Thermal Power Corporation Limited

Competition Commission Of India · (2014) 08 CCI CK 0003

Competition Act, 2002 — Section 2(b), 3, 3(4), 4, 4(2)(a), 4(2)(b), 4(2)(c), 18, 19(1)(a), 26(2), 33

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Tribunals and Commissions02 Jul 2014Dismissed

Narender Khandelwal Vs M/S Bptp Limited

Competition Commission Of India · (2014) 07 CCI CK 0001

Competition Act, 2002 — Section 4, 19(1), 19(4), 26(2)

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Tribunals and Commissions26 Jun 2014Allowed

R & R Tech Mach Limited Vs Chief Executive Officer And Ors

Competition Commission Of India · (2014) 06 CCI CK 0004

Competition Act, 2002 — Section 26(2), 38(2)(a)

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Tribunals and Commissions23 Jun 2014Dismissed

Dr. P. Raja Vs Regional Manager

Competition Commission Of India · (2014) 06 CCI CK 0002

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

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Tribunals and Commissions23 Jun 2014Dismissed

Dr. Biswanath Prasad Singh, Wing Commander (Retd.) Vs Director General Of Health Services And Ors

Competition Commission Of India · (2014) 06 CCI CK 0001

Competition Act, 2002 — Section 2(h), 3, 4, 19(1)(a), 26(2)

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Tribunals and Commissions06 Jun 2014Dismissed

M/S Himalya International Ltd Vs M/S Himalya Simplot Pvt Ltd

Competition Commission Of India · (2014) 06 CCI CK 0003

Competition Act, 2002 — Section 3, 3(3), 3(4), 4, 19(1)(a), 26(1), 26(2)

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Tribunals and Commissions19 May 2014Dismissed

Ashish Ahuja Vs Snapdeal.Com Through Mr. Kunal Bahl, Ceo And Anr

Competition Commission Of India · (2014) 05 CCI CK 0004

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)

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Tribunals and Commissions19 May 2014Dismissed

Samundra Sain Vs Hyundai Co. Ltd. And Ors

Competition Commission Of India · (2014) 05 CCI CK 0002

Competition Act, 2002 — Section 19(1)(a), 26(2)

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Tribunals and Commissions13 May 2014Dismissed

Budh Ram Mahala Vs Ramgopal Jangid

Competition Commission Of India · (2014) 05 CCI CK 0003

Competition Act, 2002 — Section 19(1)(a), 26(2)

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Tribunals and Commissions13 May 2014Dismissed

Om Datt Sharma Vs Adidas AG And Ors

Competition Commission Of India · (2014) 05 CCI CK 0001

Competition Act, 2002 — Section 2(s), 4, 4(2)(a)(i), 4(2)(a)(ii), 5, 19(1)(a)

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Tribunals and Commissions02 May 2014Dismissed

M/S Shubham Sanitarywares Vs Hindustan Sanitarywares & Industries (Hsil) Ltd

Competition Commission Of India · (2014) 05 CCI CK 0005

Competition Act, 2002 — Section 3, 3(4), 3(3)(a), 3(4)(e), 4, 19(1)(a), 26(1), 26(2)

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Tribunals and Commissions29 Apr 2014Dismissed

R & R Tech Mach Limited Vs Chief Executive Officer

Competition Commission Of India · (2014) 04 CCI CK 0006

Competition Act, 2002 — Section 4, 19(1)(a), 26(1), 26(2)

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Tribunals and Commissions29 Apr 2014Dismissed

NexTenders (India) Private Limited Vs Ministry Of Communication And Ors

Competition Commission Of India · (2014) 04 CCI CK 0005

Competition Act, 2002 — Section 2(h), 4, 19(1)(a), 26(2)

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Tribunals and Commissions28 Apr 2014Dismissed

Ram Education Trust Vs Chairman, The Shri Ram Schools

Competition Commission Of India · (2014) 04 CCI CK 0008

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

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Tribunals and Commissions23 Apr 2014Allowed

Shyam Vir Singh Vs M/S Dlf Universal Limited

Competition Commission Of India · (2014) 04 CCI CK 0001

Competition Act, 2002 — Section 2(r), 2(t), 2(s), 4, 4(2)(a)(i), 19(1)(a), 26(1)

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Tribunals and Commissions15 Apr 2014Dismissed

Avtar Singh Vs M/s Ansal Township And Land Development Ltd.

Competition Commission Of India · (2014) 04 CCI CK 0002

Competition Act, 2002 — Section 2(r), 2(t), 2(s), 3, 3(1), 4, 19(1)(a), 26(2)

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Tribunals and Commissions03 Apr 2014Dismissed

Dalip Singh Arshi Vs Aerens Jai Reality Pvt. Ltd.

Competition Commission Of India · (2014) 04 CCI CK 0007

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

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Tribunals and Commissions02 Apr 2014Dismissed

TDI Fun Republic Shop Owner Welfare Association Vs M/s E-City Property Management & Services Pvt. Ltd And Anr

Competition Commission Of India · (2014) 04 CCI CK 0004

Competition Act, 2002 — Section 4, 19(1)(a), 26(1), 26(2)

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Tribunals and Commissions02 Apr 2014Dismissed

Ashok R. Mansata Vs State Bank Of India

Competition Commission Of India · (2014) 04 CCI CK 0003

Competition Act, 2002 — Section 2(s), 4, 26(2)

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Tribunals and Commissions01 Apr 2014Dismissed

Paharpur-3p, Paharpur Cooling Towers Ltd. Vs Gail (India) Ltd.

Competition Commission Of India · (2014) 04 CCI CK 0009

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

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