COURT ARCHIVE

Competition Commission Of India judgments, 2022

48 judgments · page 2 of 3

Tribunals and Commissions01 Jul 2022

MB Geeta Education Society Vs Varthana Finance Pvt. Ltd

Competition Commission Of India · (2022) 07 CCI CK 0001

Competition Act, 2002 — Section 3, 3(3), 4, 19(1)(a), 26(2), 33Payment and Settlement Systems Act, 2007 — Section 25

Tribunals and Commissions30 Jun 2022

TamilNadu Generation andD istribution Corporation Limited Vs Eastern Coalfields Limited Sanctoria, PO- Disergarh, Dist Burdhwan 713333, West Bengal

Competition Commission Of India · (2022) 06 CCI CK 0010

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

Tribunals and Commissions28 Jun 2022Dismissed

Mr. Tallada Dilip Kumar Vs Shriram City Union Finance Limited

Competition Commission Of India · (2022) 06 CCI CK 0009

Competition Act, 2002 — Section 2(f)(ii), 4, 19(1)(a), 26(2), 33

Tribunals and Commissions16 Jun 2022

Vijay Gopal Vs Big Tree Entertainment Pvt. Ltd. (BookMyShow) and Others

Competition Commission Of India · (2022) 06 CCI CK 0008

Competition Act, 2002 — Section 3, 3(3), 3(4), 4, 4(2)(a), 4(2)(b), 4(2)(c), 4(2)(d), 19(l)(a), 26(1), 27, 28, 33, 57Competition Commission of India (General) Regulations, 2009 — Regulation 35

Tribunals and Commissions16 Jun 2022

Hiveloop Technology Pvt. Ltd Vs Britannia Industries Ltd

Competition Commission Of India · (2022) 06 CCI CK 0007

Competition Act, 2002 — Section 2(b), 3(1), 3(4), 3(4)(d), 4(2)(b)(i), 4(2)(b)(ii), 4(2)(c), 19(l)(a), 19(3), 19(7)(b), 19(7)(c), 26(1), 26(2), 27, 57

Tribunals and Commissions16 Jun 2022

Private Entrepreneurs Godowns Association Vs Punjab State Warehousing Corporation And Another

Competition Commission Of India · (2022) 06 CCI CK 0006

Competition Act, 2002 — Section 2(h), 2(r), 3, 3(3), 3(4), 4, 4(2)(a), 4(2)(b), 19(1)(a), 19(6), 19(7), 26(1), 26(2), 33

Tribunals and Commissions16 Jun 2022

M/s House Of Diagnostics LLP Vs Neurologica Corporation And Others

Competition Commission Of India · (2022) 06 CCI CK 0005

Competition Act, 2002 — Section 2(h), 2(r), 2(s), 2(t), 3, 3(3), 3(4), 4, 4(2)(a), 4(2)(b)(i), 4(2)(b)(ii), 4(2)(c), 4(2)(d), 4(2)(e), 19(1)(a), 19(6), 19(7), 26(1), 26(2), 33, 43, 48

Tribunals and Commissions10 Jun 2022

Mr. Ashwani Kumar Singla Vs M/s Sun Pharmaceutical Industries Limited

Competition Commission Of India · (2022) 06 CCI CK 0003

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

Tribunals and Commissions09 Jun 2022

In Re: Cartelisation in the supply of Protective Tubes to Indian Railways Vs Polyset Plastics Private Ltd

Competition Commission Of India · (2022) 06 CCI CK 0004

Competition Act, 2002 — Section 2(h), 3(1), 3(3)(a), 3(3)(b), 3(3)(c), 3(3)(d), 3(3), 19(1)(a), 19(3), 26(1), 27, 27(b), 46, 48, 48(1), 48(2), 57Competition Commission of India (Lesser Penalty) Regulations, 2009 — Regulation 5Evidence Act, 1872 — Section 65B

Tribunals and Commissions03 Jun 2022Disposed Of

Hexa Communications Private Limited Vs Atos India Private Limited

Competition Commission Of India · (2022) 06 CCI CK 0002

Competition Act, 2002 — Section 3, 3(1), 3(4), 4, 19(1)(a), 26(2), 33, 57

Tribunals and Commissions03 Jun 2022

Confederation of Professional Baseball Softball Clubs Vs Amateur Baseball Federation of India

Competition Commission Of India · (2022) 06 CCI CK 0001

Competition Act, 2002 — Section 2(i)(v), 2(h), 2(r), 2(s), 2(t), 2(u), 3(3), 4, 4(2)(a)(i), 4(2)(b)(i), 4(2)(c), 19(1)(a), 19(5), 26(1), 27, 33

Tribunals and Commissions18 May 2022Dismissed

Virendra Kumar Singh General Secretary Vs M/s. Nandal Finance & Leasing Private Limited & Another

Competition Commission Of India · (2022) 05 CCI CK 0002

Competition Act, 2002 — Section 3, 19(1)(a), 26(2), 33

Tribunals and Commissions02 May 2022

Swastik Road Carrier Vs Central Railside Warehouse Company Limited

Competition Commission Of India · (2022) 05 CCI CK 0001

Competition Act, 2002 — Section 19(1)(a), 26(2)

Tribunals and Commissions04 Apr 2022

Mr. Murali Vengaly Vs Rajasree Motors (P) Ltd

Competition Commission Of India · (2022) 04 CCI CK 0005

Competition Act, 2002 — Section 3, 3(4), 19(1)(a), 26(2)

Tribunals and Commissions04 Apr 2022

XYZ (Confidential) Vs Continental Milkose India Limited

Competition Commission Of India · (2022) 04 CCI CK 0004

Competition Act, 2002 — Section 3, 3(1), 3(3)(d), 4, 19(l)(a), 26(2), 33, 57

Tribunals and Commissions04 Apr 2022Disposed Of

Mr. Rohit Arora, Advocate, D 80, Block D, East Vinod Nagar, Delhi 110091 Vs Zomato Private Limited (now Zomato Limited)

Competition Commission Of India · (2022) 04 CCI CK 0003

Competition Act, 2002 — Section 3, 3(4) 3(4)(a), 3(4)(d), 4, 4(2)(b)(i), 19(1)(a), 26(2), 57Evidence Act, 1872 — Section 65B

Tribunals and Commissions04 Apr 2022

Mr. Savinder Singh Vs Secretary Department of Food & Civil Supplies Consumer Affairs, Government of Punjab Anaj Bhawan, Sector 39 C Chandigarh

Competition Commission Of India · (2022) 04 CCI CK 0002

Competition Act, 2002 — Section 3, 4, 26(2)

Tribunals and Commissions04 Apr 2022Disposed Of

National Restaurant Association of India (�NRAI�) Vs Zomato Limited (�Zomato�)

Competition Commission Of India · (2022) 04 CCI CK 0001

Competition Act, 2002 — Section 3(1), 3(4), 3(4)(d), 4, 19(1)(a), 19(3), 19(3)(a), 19(3)(b), 19(3)(c), 19(3)(d), 19(3)(e), 19(3)(f), 26(1), 57

Tribunals and Commissions31 Mar 2022Dismissed

Mr. Vipul Jain Vs Samsung India Electronics Private Limited

Competition Commission Of India · (2022) 03 CCI CK 0009

Competition Act, 2002 — Section 3, 3(1), 3(3)(d), 4, 4(1), 4(2)(c), 19(1)(a), 26(2), 33

Tribunals and Commissions31 Mar 2022Dismissed

Muralya Dairy Products (P) Ltd Vs Kerala Co operative Milk Marketing Federation Ltd

Competition Commission Of India · (2022) 03 CCI CK 0008

Competition Act, 2002 — Section 3, 3(4), 4, 4(2)(b)(i), 4(2)(c), 19(1)(a), 26(2), 33