COURT ARCHIVE

Competition Commission Of India judgments, 2010

35 judgments · page 2 of 2

Tribunals and Commissions10 Jun 2010Dismissed

In Re: Lifecell International Pvt. Ltd. Vs

Competition Commission Of India · (2010) 06 CCI CK 0004

Competition Act, 2002 — Section 66Monopolies And Restrictive Trade Practices Act, 1969 — Section 2(o), 11(1), 36, 36(A), 36(A)(1)(i), 36(A)(1)(ii), 36(A)(1)(iv), 36(A)(1)(vi)

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Tribunals and Commissions10 Jun 2010Disposed Of

Ranamay Bhattacharjee Proprietor Vs Godrej Tea Ltd And Anr

Competition Commission Of India · (2010) 06 CCI CK 0003

Competition Act, 2002 — Section 66Monopolies And Restrictive Trade Practices Act, 1969 — Section 33

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Tribunals and Commissions01 Jun 2010Dismissed

Moharram Ali Distributors Association And Ors Vs Chelpark Company Limited

Competition Commission Of India · (2010) 06 CCI CK 0002

Competition Act, 2002 — Section 66, 66(6)Monopolies And Restrictive Trade Practices Act, 1969 — Section 2(o)

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Tribunals and Commissions01 Jun 2010Dismissed

T. Venkatiah, Consumer Care Centre Vs Krishna District Milk Producers

Competition Commission Of India · (2010) 06 CCI CK 0001

Competition Act, 2002 — Section 66

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Tribunals and Commissions18 May 2010Dismissed

Tata Metaliks Ltd. Vs Electro Steel Casting Ltd. And Ors

Competition Commission Of India · (2010) 05 CCI CK 0005

Bureau Of Indian Standards Act, 1986 — Section 14Competition Act, 2002 — Section 4, 4(2)(b), 4(2)(c), 19, 26(2)

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Tribunals and Commissions18 May 2010Dismissed

Mittal Auto Sales And Ors Vs Global Automobiles Though General And Ors

Competition Commission Of India · (2010) 05 CCI CK 0004

Competition Act, 2002 — Section 4, 4(1), 4(2), 19, 26(1), 26(2)

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Tribunals and Commissions13 May 2010Dismissed

Prateek Lama And Ors Vs Uprass Vidyalaya

Competition Commission Of India · (2010) 05 CCI CK 0003

Competition Act, 2002 — Section 4, 19, 19(4), 26(1), 26(2)

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Tribunals and Commissions12 May 2010Dismissed

Global Enterprise Infotech Solutions Vs I. Sap Ag (German Parent Corporation)

Competition Commission Of India · (2010) 05 CCI CK 0002

Copyright Act, 1957 — Section 51, 52(A), 63(A), 63(B)Indian Penal Code, 1860 (IPC) — Section 420Competition Act, 2002 — Section 4, 26(1)

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Tribunals and Commissions11 May 2010Dismissed

Weavsurg International Vs Johnson And Johnson Ltd.

Competition Commission Of India · (2010) 05 CCI CK 0001

Competition Act, 2002 — Section 3, 4, 66(6)Monopolies And Restrictive Trade Practices Act, 1969 — Section 11(2)

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Tribunals and Commissions30 Mar 2010Dismissed

Ackruti City Limited Through Vs Reliance Infrastructure Limited

Competition Commission Of India · (2010) 03 CCI CK 0004

Competition Act, 2002 — Section 3, 4, 4(1), 4(2)(a)(i), 4(2)(b)(i), 4(c), 19, 26(1), 26(2)

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Tribunals and Commissions18 Mar 2010Dismissed

Sanwar Mal Agarwal Prop. Jupiter Vs Punjab National Bank

Competition Commission Of India · (2010) 03 CCI CK 0003

Competition Act, 2002 — Section 4, 4(1), 4(a), 4(b), 4(c), 4(d), 4(e), 4(2)(b), 4(2)(c), 4(2)(d), 4(2)(e), 19, 26(2), 33

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Tribunals and Commissions09 Mar 2010Dismissed

Maharashtra Textile Processor's Association Vs Narendra Poddar, Secretary Textile Processor's

Competition Commission Of India · (2010) 03 CCI CK 0002

Competition Act, 2002 — Section 4, 18, 19, 26(1), 27, 33

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Tribunals and Commissions02 Mar 2010Dismissed

Cinergy Picture (P) Ltd. Vs Etc Network Ltd.

Competition Commission Of India · (2010) 03 CCI CK 0001

Competition Act, 2002 — Section 4, 4(2)(c), 4(2)(e), 19(1)(a), 26(1), 26(2), 33

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Tribunals and Commissions04 Feb 2010Dismissed

Ratanshi A. Ashar Through Vs Kotak Mahindra Amc And Ing Amc

Competition Commission Of India · (2010) 02 CCI CK 0002

Competition Act, 2002 — Section 66(6)Monopolies And Restrictive Trade Practices Act, 1969 — Section 11(2), 33

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Tribunals and Commissions04 Feb 2010Dismissed

Giriji Meena Vs Mohan Gas Service

Competition Commission Of India · (2010) 02 CCI CK 0001

Competition Act, 2002 — Section 11(2), 49, 66(6)

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