Tribunals and Commissions07 Jan 2016Allowed
M/S V. E. Commercial Vehicles Limited Vs Uttar Pradesh State Road Transport Corporation (Upsrtc)
Competition Commission Of India · (2016) 01 CCI CK 0002
Competition Act, 2002 — Section 2(h), 3, 3(1), 3(3), 3(4), 4, 4(2)(a)(i), 19(1)(a), 26(1), 26(2)
