Tribunals and Commissions06 Jul 2023
Sanjay Kumar Vs M/s Karagiri Studio
Competition Commission Of India · (2023) 07 CCI CK 0001
Competition Act, 2002 — Section 3(5), 3(5)(d), 4, 19(1)(a), 26(2), 33Geographical Indication of Goods (Registration and Protection) Act, 1999 — Section 40
