Tribunals and Commissions16 Sept 2021
Together We Fight Society Vs SR Parayavaran Engineers Pvt Ltd
Competition Commission Of India · (2021) 09 CCI CK 0002
Competition Act, 2002 — Section 3(3), 3(3)(d), 19(1)(a), 26(2)
COURT ARCHIVE
Competition Commission Of India judgments, 2021
36 judgments · page 2 of 2
Tribunals and Commissions13 Sept 2021
Mr. Kuldeep Dahiya Vs Nishad N.P.
Competition Commission Of India · (2021) 09 CCI CK 0003
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions07 Sept 2021
Informant (Confidential) Vs Shri Satish Director, Sanman Buildcon Ltd
Competition Commission Of India · (2021) 09 CCI CK 0004
Competition Act, 2002 — Section 3, 3(3)(d), 19(1)(a), 26(2)
Tribunals and Commissions07 Sept 2021
Commissioner Nanded Waghala City Muncipal Corporation Nanded (NWMCN) Vs Shri Satish Director, Sanman Buildcon Ltd
Competition Commission Of India · (2021) 09 CCI CK 0001
Competition Act, 2002 — Section 3, 3(3)(d), 19(1)(a), 26(2)
Tribunals and Commissions15 Apr 2021Disposed Of
Starlight Bruchem Ltd. Vs Flora And Fauna Housing & Land And Ors.
Competition Commission Of India · (2021) 04 CCI CK 0004
Competition Commission Of India (General) Regulations, 2009 — Regulation 44Constitution Of India, 1950 — Article 19(1)(g), 19(6), 47Competition Act, 2002 — Section 2(h), 2(i), 2(r), 2(s), 2(u), 2(x), 3, 3(1), 3(3)(b), 3(3)(d), 4, 4(2)(a), 4(2)(a)(i), 4(2)(c), 4(2)(e), 5, 6(2), 18, 19(1)(a), 19(5), 19(6), 19(7), 26, 26(1), 44, 45, 54
Tribunals and Commissions12 Apr 2021
S. Kannan, Managing Partner Vs Asian Paints Limited And Ors.
Competition Commission Of India · (2021) 04 CCI CK 0003
Competition Commission Of India (General) Regulations, 2009 — Regulation 35Competition Act, 2002 — Section 3, 3(4), 4, 19(1)(a), 26(2), 27
Tribunals and Commissions09 Apr 2021Disposed Of
Tamil Nadu Power Producer Association Vs Chettinad International Coal Terminal Pvt. Ltd. And Anr.
Competition Commission Of India · (2021) 04 CCI CK 0002
Competition Act, 2002 — Section 4, 4(2)(a)(i), 4(2)(d), 19(1)(a), 19(4), 26(1), 26(7), 36, 41
Tribunals and Commissions08 Apr 2021Dismissed
M. L. Ravi, Advocate Vs Superintending Engineer, Construction And Maintenance
Competition Commission Of India · (2021) 04 CCI CK 0001
Tamil Nadu Transparency In Tender Rules, 2000 — Rule 18Competition Act, 2002 — Section 2(h), 2(r), 4, 19(1)(a), 26(2), 33
Tribunals and Commissions31 Mar 2021
Air Cargo Agents Association Of India Vs International Air Transport Association And Ors.
Competition Commission Of India · (2021) 03 CCI CK 0009
Competition Commission Of India (General) Regulations, 2009 — Regulation 20(4), 20(6)Competition Act, 2002 — Section 2(h), 2(r), 2(s), 2(t), 2(u), 3, 3(1), 3(3), 3(3)(a), 3(3)(b), 4, 4(1), 5, 19(1)(a), 19(4), 19(5), 19(6), 19(7), 26(1), 26(3), 26(6)
Tribunals and Commissions30 Mar 2021
International Spirits And Wines Association Of India (ISWAI) Vs Uttarakhand Agricultural Produce And Ors.
Competition Commission Of India · (2021) 03 CCI CK 0008
Competition Act, 2002 — Section 2(h), 3(3), 4, 4(1), 4(2)(a), 4(2)(a)(i), 4(2)(b)(i), 4(2)(c), 4(2)(i), 5, 6(2), 19, 19(1)(a), 19(4), 26(1), 26(3), 27, 27(b), 53A, 53BUttarakhand Agriculture Produce Marketing (Development And Regulation) Act, 2011 — Section 47Constitution Of India, 1950 — Article 19(6)
Tribunals and Commissions24 Mar 2021Disposed Of
Prachi Agarwal Vs Urbanclap Technologies India Private Limited
Competition Commission Of India · (2021) 03 CCI CK 0007
Competition Act, 2002 — Section 2(r), 3(4), 3(4)(b), 3(4)(c), 3(4)(d), 4, 4(2)(a)(i), 4(2)(c), 19(1)(a), 26(2)
Tribunals and Commissions24 Mar 2021Dismissed
Vikas Verma Vs Adani Ports And Special Economic Zone Ltd. And Ors.
Competition Commission Of India · (2021) 03 CCI CK 0006
Competition Act, 2002 — Section 3, 3(1), 3(2), 4, 4(2), 19(1)(a), 26(2), 33Insolvency And Bankruptcy Code, 2016 — Section 9, 31(4)
Tribunals and Commissions24 Mar 2021
In Re: Updated Terms Of Service And Ors. Vs WhatsApp LLC And Anr.
Competition Commission Of India · (2021) 03 CCI CK 0005
Competition Commission Of India (General) Regulations, 2009 — Regulation 11, 11(1), 11(3), 35Competition Act, 2002 — Section 3, 4, 4(2)(a)(i), 4(2)(c), 4(2)(e), 6, 26(1), 33, 35, 57, 62
Tribunals and Commissions19 Mar 2021Disposed Of
Gujarat Paper Mills Association Vs Indian Corrugated Case Manufacturers’ Association And Others
Competition Commission Of India · (2021) 03 CCI CK 0004
Competition Commission Of India (General) Regulations, 2009 — Regulation 20Competition Act, 2002 — Section 2(c), 3, 3(1), 3(3), 3(3)(a), 3(3)(b), 19(1)(a), 26(1), 26(2)
Tribunals and Commissions17 Mar 2021
People's All India Anti-Corruption And Crime Prevention Society Vs Usha International Ltd. & Others
Competition Commission Of India · (2021) 03 CCI CK 0003
Constitution Of India, 1950 — Article 21Competition Commission Of India (General) Regulations, 2009 — Regulation 20(6)Competition Act, 2002 — Section 2(b), 3, 3(1), 3(2), 3(3), 3(3)(a), 3(3)(b), 3(3)(c), 3(3)(d), 19, 19(1)(a), 19(3), 26(1), 27, 27(a), 27(b), 36, 36(2), 41, 41(2), 48, 48(1), 48(2)
Tribunals and Commissions09 Mar 2021
Federation Of Hotel & Restaurant Associations And Ors. Vs MakeMyTrip India Pvt. Ltd. (MMT) And Ors.
Competition Commission Of India · (2021) 03 CCI CK 0002
Competition Commission Of India (General) Regulations, 2009 — Regulation 25, 27(1), 31(2)Competition Act, 2002 — Section 3, 3(4), 4, 18, 19(3), 26(1), 33, 57Evidence Act, 1872 — Section 65B