COURT ARCHIVE

Competition Commission Of India judgments, 2019

44 judgments · page 3 of 3

Tribunals and Commissions15 Jan 2019Disposed Of

Jasper Lnfotech Private Limited (Snapdeal) Vs Kaff Appliances (India) Pvt. Ltd. (Kaff)

Competition Commission Of India · (2019) 01 CCI CK 0005

Competition Act, 2002 — Section 3(1), 3(4), 3(4)(e), 3(4)(d), 19(3), 19(1)(a), 26(7), 48

Tribunals and Commissions15 Jan 2019Dismissed

Competition Commission Of India · (2019) 01 CCI CK 0003

Competition Act, 2002 — Section 2(r), 2(b), 3, 4, 19(4), 19(1)(a), 26(2)

Tribunals and Commissions07 Jan 2019Disposed Off

Competition Commission Of India · (2019) 01 CCI CK 0004

Competition Act, 2002 — Section 4, 4(2)(b)(ii), 4(2)(c), 19(1)(a), 26(1), 26(2)

Tribunals and Commissions02 Jan 2019Dismissed

Competition Commission Of India · (2019) 01 CCI CK 0002

Competition Act, 2002 — Section 2(r), 3, 3(1), 3(3), 4, 4(2)(c), 19(1)(a), 26(2)