Competition Commission Of India Judgments 2019

Competition Commission Of India (General) Regulations, 2009 — Regulation 18(2), 20(4), 20(6), 35, 41Drugs And Cosmetic Rules, 1945 — Rule 65(4)(3)Competition Act, 2002 — Section 2(b), 3, 3(1), 3(3), 3(3)(b), 3(4), 19, 19(1)(a), 19(3), 19(3)(d), 19(3)(e), 19(3)(f), 26, 26(1), 26(4), 26(5), 26(7), 26(8), 27, 48, 48(1), 48(2), 57, 60, 62

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Tribunals and Commissions25 May 2019Dismissed

Oil Country Tubular Ltd. Vs Maharashtra Seamless Limited

Competition Commission Of India · (2019) 05 CCI CK 0005

Competition Act, 2002 — Section 3(1), 3(4), 3(4)(d), 4, 4(1), 4(2)(c), 4(2)(a)(i), 19(1)(a), 26(2)

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Tribunals and Commissions24 May 2019Dismissed

Kanhaiya Singhal Vs Indiabulls Housing Finance Limited

Competition Commission Of India · (2019) 05 CCI CK 0002

Competition Act, 2002 — Section 3, 3(1), 3(4), 4, 19(1)(a), 26(2)

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Tribunals and Commissions23 May 2019Dismissed

Kuntal Chowdhary Vs Macleods Pharmaceuticals Limited

Competition Commission Of India · (2019) 05 CCI CK 0004

Competition Act, 2002 — Section 3, 3(3)(a), 3(3)(b), 4(1), 4(2), 4, 19(1)(a)

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Tribunals and Commissions10 May 2019Dismissed

Anil Rathi Vs Oriental Insurance Company Limited

Competition Commission Of India · (2019) 05 CCI CK 0006

Competition Act, 2002 — Section 2(r), 4, 19(1)(a), 26(2)

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Tribunals and Commissions10 May 2019Dismissed

Kalyan Chowdhary Vs Cipla Limited

Competition Commission Of India · (2019) 05 CCI CK 0003

Competition Act, 2002 — Section 3, 3(3)(a), 3(3)(b), 4, 4(1), 4(2), 4, 19(1)(a), 26(2)

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Tribunals and Commissions10 May 2019Dismissed

Bablu & Company Vs Fatehchand & Company And Ors

Competition Commission Of India · (2019) 05 CCI CK 0001

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)Delhi Agricultural Produce Marketing (Regulation) Act, 1998 — Section 2(g)

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Tribunals and Commissions22 Apr 2019Dismissed

Sun Electronics Private Limited Vs Electek Solutions Private Limited And Ors

Competition Commission Of India · (2019) 04 CCI CK 0002

Competition Act, 2002 — Section 3, 3(1), 3(3), 3(4), 4, 19(1)(a), 26(2)

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Tribunals and Commissions22 Mar 2019Dismissed

Ravi Pal Vs All India Sugar Trade Association (Aista)

Competition Commission Of India · (2019) 03 CCI CK 0001

Competition Act, 2002 — Section 3(1), 3(3), 19(1)(a), 26(1), 26(1), 33Evidence Act, 1872 — Section 65B

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Tribunals and Commissions28 Feb 2019Dismissed

Vijay Gopal Vs Inox Leisure Ltd., Maheshwari Parmeshwari Mall,

Competition Commission Of India · (2019) 02 CCI CK 0001

Competition Act, 2002 — Section 2(h), 3(1), 3(4), 3(4)(c), 3(4)(a), 3(4)(b), 4, 19(3), 19(4), 19(3), 19(1)(a), 26(2), 27, 57, 66(6)

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Tribunals and Commissions15 Jan 2019

Anticompetitive Conduct In The Dry Vs Panasonic Corporation, Japan And Ors

Competition Commission Of India · (2019) 01 CCI CK 0007

Competition Commission Of India (Lesser Penalty) Regulations, 2009 — Regulation 5, 26Competition Act, 2002 — Section 3, 3(1), 3(3), 3(3)(a), 3(4), 19(1), 19(3), 26(1), 27, 27(b), 46, 48, 48(1), 48(2)

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Tribunals and Commissions15 Jan 2019

Vedanta Bio Sciences, Vadodara Informant Vs Chemists And Druggists Association Of Baroda

Competition Commission Of India · (2019) 01 CCI CK 0006

Competition Commission Of India (General) Regulations, 2009 — Regulation 20(4), 41, 43Competition Act, 2002 — Section 3, 3(1), 3(3)(a), 3(3)(b), 4, 27, 66(2)Evidence Act, 1872 — Section 91, 92

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Competition Commission Of India judgments, 2019