Tribunals and Commissions02 Dec 2021
Zippigo Pharma Vs Dr. Reddy�s Laboratories Ltd
Competition Commission Of India · (2021) 12 CCI CK 0001
Competition Act, 2002 — Section 3, 3(3), 3(4), 4, 19(1)(a), 26(2)
COURT ARCHIVE
Competition Commission Of India judgments
819 judgments · page 10 of 41
Tribunals and Commissions23 Nov 2021
R. Gunasekaran Vs Broadcast Audience Research Council
Competition Commission Of India · (2021) 11 CCI CK 0006
Competition Act, 2002 — Section 3, 3(4), 4, 19(1)(a), 26(2)Companies Act, 2013 — Section 8General Regulations, 2009 — Regulation 57
Tribunals and Commissions17 Nov 2021
TT Friendly Super League Association Vs Suburban Table Tennis Association
Competition Commission Of India · (2021) 11 CCI CK 0005
Competition Act, 2002 — Section 2(f), 2(h), 2(u), 3, 3(1), 3(3), 3(3)(b), 4, 4(2)(a)(i), 4(2)(b)(i), 4(2)(c), 19(1)(a), 26(1)Companies Act, 2013 — Section 8
Tribunals and Commissions11 Nov 2021
In Re: Alleged cartelization in road construction work in the State of Uttar Pradesh Vs
Competition Commission Of India · (2021) 11 CCI CK 0004
Competition Act, 2002 — Section 3, 3(1), 3(3)(a), 3(3)(d), 26(1), 26(6)
Tribunals and Commissions10 Nov 2021Dismissed
Mr. Manmohan Singh Vs Chairman, Chandigarh Housing Board through Advisor, U.T. CHD
Competition Commission Of India · (2021) 11 CCI CK 0003
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2), 33
Tribunals and Commissions03 Nov 2021
CP Cell, Directorate General Ordnance Service Informant Master General of Ordnance Service CP Cell/OS Dte Vs M/s UP State Handloom Corporation Limited
Competition Commission Of India · (2021) 11 CCI CK 0002
Competition Act, 2002 — Section 2(b), 3(1), 3(3), 3(3)(a), 3(3)(b), 3(3)(c), 3(3)(d), 19(1)(b), 26(1), 27, 27(b), 48, 48(1), 48(2)
Tribunals and Commissions01 Nov 2021
Mr. Rizwanul Haq Khan Dy. Chief Material Manager Office of the Controller of Stores Southern Railway Vs Mersen (India) Pvt. Ltd
Competition Commission Of India · (2021) 11 CCI CK 0001
Competition Act, 2002 — Section 2(h), 3, 3(1), 3(2), 3(3), 3(3)(a), 3(3)(d), 4, 19(1)(b), 19(3), 26(1), 26(5), 26(6), 27, 27(a), 46, 48(1), 48(2), 57Competition Commission of India (Lesser Penalty) Regulations, 2009 — Regulation5
Tribunals and Commissions29 Oct 2021
Food Corporation of India Vs Shivalik Agro Poly Products Ltd
Competition Commission Of India · (2021) 10 CCI CK 0008
Competition Act, 2002 — Section 2(b), 3, 3(1), 3(2), 3(3), 3(3)(a), 3(3)(b), 3(3)(c), 3(3)(d), 19(1)(b), 19(3), 26(1), 27(a), 46, 48, 48(1), 48(2), 57Competition Commission of India (Lesser Penalty) Regulations, 2009 — Regulation 5, 41, 41(5)Evidence Act, 1872 — Section 24
Tribunals and Commissions21 Oct 2021
C Prabhu Daniel Vs M/s Tamil Nadu Theatre and Multiplex Owners Association
Competition Commission Of India · (2021) 10 CCI CK 0007
Competition Act, 2002 — Section 3, 19(1)(a), 26(1), 26(2)
Tribunals and Commissions21 Oct 2021
Confederation of Indian Alcoholic Beverage Companies Vs Kerala State Beverages (Manufacturing and Marketing)
Competition Commission Of India · (2021) 10 CCI CK 0006
Constitution Of India, 1950 — Article 14Competition Act, 2002 — Section 2(h), 2(r), 4, 4(1), 4(2)(a)(i), 4(2)(a)(ii), 19(1)(a), 19(4), 26(2), 33, 57Companies Act, 1956 — Section 25
Tribunals and Commissions12 Oct 2021
Eastern Railway, Kolkata Vs M/s Chandra Brothers
Competition Commission Of India · (2021) 10 CCI CK 0004
Competition Act, 2002 — Section 2(b), 3, 3(1), 3(2), 3(3), 3(3)(1), 3(3)(a), 3(3)(b), 3(3)(c), 3(3)(d), 19(3), 26(1), 27, 27(b), 46, 48Competition Commission of India (Lesser Penalty) Regulations, 2009 — Regulation 3, 5(1), 5(2)
Tribunals and Commissions12 Oct 2021
Shri Mohd. Gayoor Haider Vs Ghaziabad Development Authority
Competition Commission Of India · (2021) 10 CCI CK 0003
Competition Act, 2002 — Section 19(1)(a), 26(2)
Tribunals and Commissions12 Oct 2021
Mr. Anand Moudgil Vs Orbit Aviation Private Limited
Competition Commission Of India · (2021) 10 CCI CK 0002
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2), 33
Tribunals and Commissions11 Oct 2021
GAIL (India) Limited Vs PMP Infratech Private Ltd
Competition Commission Of India · (2021) 10 CCI CK 0005
Competition Act, 2002 — Section 2(b), 3, 3(1), 3(2), 3(3), 3(3)(a), 3(3)(b), 3(3)(c), 3(3)(d), 19(l)(a), 26(1), 27, 27(a), 48, 48(1)
Tribunals and Commissions06 Oct 2021
Harshit Vijayvergia Vs Indian Railways
Competition Commission Of India · (2021) 10 CCI CK 0001
Competition Act, 2002 — Section 2(h), 4, 4(2)(a), 4(2)(b), 19(1)(a), 26(1), 26(2)Railways Act, 1989 — Section 30(1)
Tribunals and Commissions17 Sept 2021
PF Digital Media Services Ltd Vs UFO Moviez India Ltd
Competition Commission Of India · (2021) 09 CCI CK 0005
Competition Act, 2002 — Section 2(b), 2(h), 2(t), 3, 3(1), 3(3)(c), 3(4), 3(4)(a), 3(4)(b), 3(4)(c), 3(4)(d), 4, 4(2)(, 4(2)(e), 19(1)(a), 26(1), 27, 33, 57, 61Commercial Court Act, 2015 — Section 11Code of Civil Procedure, 1908 — Order 7 Rule 11
Tribunals and Commissions16 Sept 2021
Together We Fight Society Vs SR Parayavaran Engineers Pvt Ltd
Competition Commission Of India · (2021) 09 CCI CK 0002
Competition Act, 2002 — Section 3(3), 3(3)(d), 19(1)(a), 26(2)
Tribunals and Commissions13 Sept 2021
Mr. Kuldeep Dahiya Vs Nishad N.P.
Competition Commission Of India · (2021) 09 CCI CK 0003
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions07 Sept 2021
Informant (Confidential) Vs Shri Satish Director, Sanman Buildcon Ltd
Competition Commission Of India · (2021) 09 CCI CK 0004
Competition Act, 2002 — Section 3, 3(3)(d), 19(1)(a), 26(2)
Tribunals and Commissions07 Sept 2021
Commissioner Nanded Waghala City Muncipal Corporation Nanded (NWMCN) Vs Shri Satish Director, Sanman Buildcon Ltd
Competition Commission Of India · (2021) 09 CCI CK 0001
Competition Act, 2002 — Section 3, 3(3)(d), 19(1)(a), 26(2)