Tribunals and Commissions13 Sept 2022
Consumer Unity & Trust Society Vs PVR Limited and Another
Competition Commission Of India · (2022) 09 CCI CK 0003
Competition Act, 2002 — Section 3, 3(1), 4, 5, 19(1)(a), 19(3), 26(2)
COURT ARCHIVE
Competition Commission Of India judgments
819 judgments · page 8 of 41
Tribunals and Commissions09 Sept 2022
Dr. Supratik Sanatani And Another Vs National Insurance Company Limited And Others
Competition Commission Of India · (2022) 09 CCI CK 0002
Competition Act, 2002 — Section 3, 3(1), 3(3), 3(3)(a), 3(3)(d), 4, 4(2)(a)(i), 4(2)(c), 19(1)(a), 19(4)(g), 21(a), 26(1), 26(2), 33, 42(1)Insurance Regulatory and Development Authority of India (Health Insurance) Regulations, 2016 — Regulation 20(i), 30, 31Insurance Regulatory and Development Authority of India (Protection of Policyholders� Interests) Regulations, 2017 — Regulation 12(vi)
Tribunals and Commissions08 Sept 2022Disposed Of
JSW Paints Private Limited Vs Asian Paints Limited
Competition Commission Of India · (2022) 09 CCI CK 0001
Competition Act, 2002 — Section 3(1), 3(4), 3(4)(b), 3(4)(d), 4, 4(2)(a), 4(2)(c), 4(2)(d), 19(1)(a), 19(3), 19(4), 26(1), 26(2), 27, 57Competition Commission of India (General) Regulations, 2009 — Regulation 27, 35
Tribunals and Commissions24 Aug 2022
Apaar Infratech Private Limited Vs Maharashtra State Road Development Corporation Limited And Others
Competition Commission Of India · (2022) 08 CCI CK 0001
Competition Act, 2002 — Section 3, 3(1), 3(3), 3(3)(a), 3(3)(b), 3(3)(d), 4, 4(2)(a)(i), 4(2)(c), 19(1)(a), 26(2)
Tribunals and Commissions20 Jul 2022
National Association Of Container Freight Stations, Chennai Chapter Vs Trailer Owners Association And Others
Competition Commission Of India · (2022) 07 CCI CK 0005
Competition Act, 2002 — Section 3, 3(1), 3(3), 3(3)(a), 3(3)(b), 19(1)(a), 26(1), 27, 57Competition Commission of India (General) Regulations, 2009 — Regulation 35
Tribunals and Commissions06 Jul 2022
Hiveloop Technology Pvt. Ltd Vs Parle Products Private Limited
Competition Commission Of India · (2022) 07 CCI CK 0003
Constitution of India, 1950 — Article 19(1)(g)Competition Act, 2002 — Section 3, 3(1), 3(4), 3(4)(c), 3(4)(d), 4, 4(2), 4(2)(b)(i), 4(2)(b)(ii), 4(2)(c), 19(1)(a), 19(3), 19(4), 19(6), 19(7)(b), 19(7)(c), 19(7), 26(2)
Tribunals and Commissions05 Jul 2022
In Re: Alleged anti-competitive practices by the Chhattisgarh Chemist and Druggist Association in limiting supply of drugs/medicines in the State of Chhattisgarh Vs
Competition Commission Of India · (2022) 07 CCI CK 0004
Competition Act, 2002 — Section 3, 3(1), 3(3), 3(3)(b), 26(1), 48Evidence Act, 1872 — Section 65B
Tribunals and Commissions01 Jul 2022Dismissed
Pankaj Rai Vs NIIT Ltd
Competition Commission Of India · (2022) 07 CCI CK 0002
Constitution of India, 1950 — Article 32, 226Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2), 36(2)(a)Code of Civil Procedure, 1908 — Section 151
Tribunals and Commissions01 Jul 2022
MB Geeta Education Society Vs Varthana Finance Pvt. Ltd
Competition Commission Of India · (2022) 07 CCI CK 0001
Competition Act, 2002 — Section 3, 3(3), 4, 19(1)(a), 26(2), 33Payment and Settlement Systems Act, 2007 — Section 25
Tribunals and Commissions30 Jun 2022
TamilNadu Generation andD istribution Corporation Limited Vs Eastern Coalfields Limited Sanctoria, PO- Disergarh, Dist Burdhwan 713333, West Bengal
Competition Commission Of India · (2022) 06 CCI CK 0010
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions28 Jun 2022Dismissed
Mr. Tallada Dilip Kumar Vs Shriram City Union Finance Limited
Competition Commission Of India · (2022) 06 CCI CK 0009
Competition Act, 2002 — Section 2(f)(ii), 4, 19(1)(a), 26(2), 33
Tribunals and Commissions16 Jun 2022
Vijay Gopal Vs Big Tree Entertainment Pvt. Ltd. (BookMyShow) and Others
Competition Commission Of India · (2022) 06 CCI CK 0008
Competition Act, 2002 — Section 3, 3(3), 3(4), 4, 4(2)(a), 4(2)(b), 4(2)(c), 4(2)(d), 19(l)(a), 26(1), 27, 28, 33, 57Competition Commission of India (General) Regulations, 2009 — Regulation 35
Tribunals and Commissions16 Jun 2022
Hiveloop Technology Pvt. Ltd Vs Britannia Industries Ltd
Competition Commission Of India · (2022) 06 CCI CK 0007
Competition Act, 2002 — Section 2(b), 3(1), 3(4), 3(4)(d), 4(2)(b)(i), 4(2)(b)(ii), 4(2)(c), 19(l)(a), 19(3), 19(7)(b), 19(7)(c), 26(1), 26(2), 27, 57
Tribunals and Commissions16 Jun 2022
Private Entrepreneurs Godowns Association Vs Punjab State Warehousing Corporation And Another
Competition Commission Of India · (2022) 06 CCI CK 0006
Competition Act, 2002 — Section 2(h), 2(r), 3, 3(3), 3(4), 4, 4(2)(a), 4(2)(b), 19(1)(a), 19(6), 19(7), 26(1), 26(2), 33
Tribunals and Commissions16 Jun 2022
M/s House Of Diagnostics LLP Vs Neurologica Corporation And Others
Competition Commission Of India · (2022) 06 CCI CK 0005
Competition Act, 2002 — Section 2(h), 2(r), 2(s), 2(t), 3, 3(3), 3(4), 4, 4(2)(a), 4(2)(b)(i), 4(2)(b)(ii), 4(2)(c), 4(2)(d), 4(2)(e), 19(1)(a), 19(6), 19(7), 26(1), 26(2), 33, 43, 48
Tribunals and Commissions10 Jun 2022
Mr. Ashwani Kumar Singla Vs M/s Sun Pharmaceutical Industries Limited
Competition Commission Of India · (2022) 06 CCI CK 0003
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions09 Jun 2022
In Re: Cartelisation in the supply of Protective Tubes to Indian Railways Vs Polyset Plastics Private Ltd
Competition Commission Of India · (2022) 06 CCI CK 0004
Competition Act, 2002 — Section 2(h), 3(1), 3(3)(a), 3(3)(b), 3(3)(c), 3(3)(d), 3(3), 19(1)(a), 19(3), 26(1), 27, 27(b), 46, 48, 48(1), 48(2), 57Competition Commission of India (Lesser Penalty) Regulations, 2009 — Regulation 5Evidence Act, 1872 — Section 65B
Tribunals and Commissions03 Jun 2022Disposed Of
Hexa Communications Private Limited Vs Atos India Private Limited
Competition Commission Of India · (2022) 06 CCI CK 0002
Competition Act, 2002 — Section 3, 3(1), 3(4), 4, 19(1)(a), 26(2), 33, 57
Tribunals and Commissions03 Jun 2022
Confederation of Professional Baseball Softball Clubs Vs Amateur Baseball Federation of India
Competition Commission Of India · (2022) 06 CCI CK 0001
Competition Act, 2002 — Section 2(i)(v), 2(h), 2(r), 2(s), 2(t), 2(u), 3(3), 4, 4(2)(a)(i), 4(2)(b)(i), 4(2)(c), 19(1)(a), 19(5), 26(1), 27, 33
Tribunals and Commissions18 May 2022Dismissed
Virendra Kumar Singh General Secretary Vs M/s. Nandal Finance & Leasing Private Limited & Another
Competition Commission Of India · (2022) 05 CCI CK 0002
Competition Act, 2002 — Section 3, 19(1)(a), 26(2), 33