Tribunals and Commissions07 Aug 2023
Prem Prakash Proprietor Vs Director General, CPWD
Competition Commission Of India · (2023) 08 CCI CK 0001
Competition Act, 2002 — Section 2(h), 3(1), 3(4), 4, 4(2)(a)(i), 4(2)(b), 4(2)(c), 19(1)(a), 26(2)
COURT ARCHIVE
Competition Commission Of India judgments
819 judgments · page 7 of 41
Tribunals and Commissions26 Jul 2023Dismissed
Shrikant Ishwar Mendke Vs Insurance Regulatory and Development Authority of India
Competition Commission Of India · (2023) 07 CCI CK 0005
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2), 33Companies Act, 2013 — Section 8 Insurance Act, 1938 — Section 42D, 64UM, 114ACompanies Act, 1956 — Section 25
Tribunals and Commissions19 Jul 2023
Devendra Nath Vs M3M India Private Limited
Competition Commission Of India · (2023) 07 CCI CK 0004
Competition Act, 2002 — Section 2(h), 3(4), 4, 19(1)(a), 26(1), 26(2), 27
Tribunals and Commissions17 Jul 2023Dismissed
Shri Ravinder Singh Vs Dr. Janaki Jangpangi, Additional Director, Central Government Health Scheme (CGHS)
Competition Commission Of India · (2023) 07 CCI CK 0003
Competition Act, 2002 — Section 3, 3(1), 3(3), 4, 19(1)(a), 26(2), 33
Tribunals and Commissions13 Jul 2023
Mr. Jitendra Bathla Vs M/s DLF Gayatri Developers
Competition Commission Of India · (2023) 07 CCI CK 0002
Competition Act, 2002 — Section 2(s), 2(t), 4, 19(1)(a), 26(2)
Tribunals and Commissions06 Jul 2023
Sanjay Kumar Vs M/s Karagiri Studio
Competition Commission Of India · (2023) 07 CCI CK 0001
Competition Act, 2002 — Section 3(5), 3(5)(d), 4, 19(1)(a), 26(2), 33Geographical Indication of Goods (Registration and Protection) Act, 1999 — Section 40
Tribunals and Commissions27 Jun 2023
N. Rajesh Kumar Vs Shubham Consumer Durables Pvt. Ltd
Competition Commission Of India · (2023) 06 CCI CK 0001
Competition Act, 2002 — Section 3, 3(1), 3(3), 3(4), 4, 19(1)(a), 26(2), 33
Tribunals and Commissions20 Jun 2023Dismissed
In Re: Perfect Infraengineers Limited Vs L. G. Electronics India Pvt. Ltd
Competition Commission Of India · (2023) 06 CCI CK 0002
Competition Act, 2002 — Section 3, 3(1), 4, 4(1), 4(2)(a)(i), 4(2)(b), 4(2)(c), 4(2)(d), 19(1)(a), 26(2), 33
Tribunals and Commissions25 Oct 2022
Swapan Dey Vs Vifor International (AG)
Competition Commission Of India · (2022) 10 CCI CK 0009
Competition Act, 2022 — Section 3, 3(4), 3(4)(d), 3(5), 4, 4(2), 4(2)(a)(ii), 4(2)(e), 19(1)(a), 26(1), 26(2), 33, 45, 57Patents Act, 1970 — Section 83, 84, 105
Tribunals and Commissions19 Oct 2022Dismissed
Mr. V. Radhakrishnan Vs M/s Medcina Community Pharmacy and Others
Competition Commission Of India · (2022) 10 CCI CK 0008
Competition Act, 2022 — Section 4, 19(1)(a), 26(2), 33
Tribunals and Commissions19 Oct 2022Dismissed
Ravinder Singh Bawa Vs M/s Oil and Natural Gas Corporation Limited and Others
Competition Commission Of India · (2022) 10 CCI CK 0007
Competition Act, 2022 — Section 4, 4(2), 19(1)(a), 26(2), 33
Tribunals and Commissions18 Oct 2022
Beach Mineral Producers Association Vs IREL (India) Ltd
Competition Commission Of India · (2022) 10 CCI CK 0006
Competition Act, 2022 — Section 2(h), 3, 4, 4(2), 4(2)(a)(i), 4(2)(a)(ii), 4(2)(b)(i), 4(2)(c), 19(1)(a), 26(1), 33Atomic Energy Act, 1962 — Section 3, 14
Tribunals and Commissions14 Oct 2022
Mr. Pinesh S. Doriwala Vs Sanofi India Limited
Competition Commission Of India · (2022) 10 CCI CK 0004
Competition Act, 2022 — Section 3, 3(1), 3(4)(d), 19(1)(a), 26(1), 26(2)
Tribunals and Commissions13 Oct 2022Disposed Of
In Re: Alleged cartelisation for increasing pulse prices in India Vs Viterra India Private Limited And Others
Competition Commission Of India · (2022) 10 CCI CK 0005
Competition Act, 2022 — Section 2(b), 3, 3(1), 3(2), 3(3), 3(3)(a), 3(3)(b), 3(3)(c), 3(3)(d), 19(1), 26(1), 48Companies Act 2013 — Section 8
Tribunals and Commissions11 Oct 2022
Mr. Rakesh Khare Chief Materials Manager (Stores), Eastern Railway Vs Krishna Engineering Works & Others
Competition Commission Of India · (2022) 10 CCI CK 0003
Competition Act, 2022 — Section 3, 3(1), 3(3), 3(3)(a), 3(3)(d), 4, 19(1)(b), 19(3), 26(1), 27, 27(a), 46, 48, 48(1)Evidence Act, 1872 — Section 65BCompetition Commission of India (Lesser Penalty) Regulations, 2009 — Regulation 5, 5(2)
Tribunals and Commissions11 Oct 2022Dismissed
Medicos Legal Action Group Trust (Regd.) Vs Punjab Medical Council & Another
Competition Commission Of India · (2022) 10 CCI CK 0002
Competition Act, 2022 — Section 2(h), 3, 4, 13(a), 13(b), 19(1)(a), 26(2), 33
Tribunals and Commissions06 Oct 2022
News Broadcasters & Digital Association Vs Alphabet, Inc and Others
Competition Commission Of India · (2022) 10 CCI CK 0001
Competition Act, 2022 — Section 4, 19(1)(a), 26(1)
Tribunals and Commissions19 Sept 2022
International Spirits and Wines Association of India Vs Prohibition & Excise Department, Government of Andhra Pradesh
Competition Commission Of India · (2022) 09 CCI CK 0006
Constitution of India, 1950 — Areticle 47, 246Competition Act, 2002 — Section 2(h), 2(r), 4, 4(1), 4(2)(a)(i), 4(2)(b)(i), 19(1)(a), 19(4), 26, 26(2), 57Competition Commission of India (General) Regulations, 2009 — Regulation 35, 35(8)
Tribunals and Commissions15 Sept 2022
Tamarai Technologies Pvt. Ltd Vs Teesta Distributors and Others
Competition Commission Of India · (2022) 09 CCI CK 0005
Competition Act, 2002 — Section 3, 3(1), 3(3)(a), 3(3)(b), 3(3)(d), 4, 19(1)(a), 26(1), 26(2)
Tribunals and Commissions15 Sept 2022
Shri. Nadie Jauhri Vs Shri. Sanjay Mehrotra, Chairman, The Futkar Dawa Vyapar Mandal, Kanpur And Another
Competition Commission Of India · (2022) 09 CCI CK 0004
Competition Act, 2002 — Section 3, 3(1), 3(3)(b), 26(2), 27, 33