Tribunals and Commissions08 Feb 2024
Vivek Gupta Vs New Okhla Industrial Development Authority
Competition Commission Of India · (2024) 02 CCI CK 0001
Competition Act, 2002 — Section 4, 26(2), 33
COURT ARCHIVE
Competition Commission Of India judgments
819 judgments · page 6 of 41
Tribunals and Commissions23 Jan 2024
XYZ Vs Ola Electric Limited & Others
Competition Commission Of India · (2024) 01 CCI CK 0002
Competition Act, 2002 — Section 2(r), 2(s), 2(t), 4, 19(1)(a), 19(4), 26(2), 33Competition Commission of India (General) Regulations, 2009 — Regulation 35(1)
Tribunals and Commissions22 Jan 2024
Mr. Shine P.Sasidhar, Advocate Vs Kerala State Road Transport Corporation
Competition Commission Of India · (2024) 01 CCI CK 0003
Competition Act, 2002 — Section 4, 19(1)(a), 26(2), 33Motor Vehicles Act, 1988 — Section 67(1), 67(2), 100(2)
Tribunals and Commissions16 Jan 2024
Jarnail Singh Vs Madhav KRG Ltd & Another
Competition Commission Of India · (2024) 01 CCI CK 0004
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions03 Jan 2024
Yogesh Pratap Singh Vs PVR Ltd
Competition Commission Of India · (2024) 01 CCI CK 0001
Competition Act, 2002 — Section 3, 3(4), 4, 19(1)(a), 26(2), 33, 57Competition Commission of India (General) Regulations, 2009 — Regulation 35
Tribunals and Commissions15 Dec 2023
Deepak Kumar Vs Air India Limited
Competition Commission Of India · (2023) 12 CCI CK 0001
Competition Act, 2002 — Section 3(3), 3(3)(d), 3(4)(d), 4, 19(1)(a), 26(2)
Tribunals and Commissions30 Nov 2023Dismissed
Shri. Nadie Jauhri Vs Lupin Ltd & Another
Competition Commission Of India · (2023) 11 CCI CK 0003
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2), 33Essential Commodities Act, 1965 — Section 3
Tribunals and Commissions30 Nov 2023Dismissed
A.Ram Babu Vs Indian Bank Zonal Office, New Delhi & Another
Competition Commission Of India · (2023) 11 CCI CK 0002
Competition Act, 2002 — Section 4, 4(2)(a), 4(2)(b), 19(1)(a), 26(2), 33
Tribunals and Commissions30 Nov 2023Dismissed
XYZ (Confidential) Vs Survey of India, Uttarakhand & Another
Competition Commission Of India · (2023) 11 CCI CK 0001
Competition Act, 2002 — Section 3, 3(3), 4, 19(1)(a), 26(2), 33
Tribunals and Commissions14 Sept 2023Dismissed
Sobhagaya Media Pvt Ltd Vs DEN Networks Ltd
Competition Commission Of India · (2023) 09 CCI CK 0002
Competition Act, 2002 — Section 3, 3(4), 3(4)(d), 4, 19(1)(a), 26, 26(2), 33
Tribunals and Commissions14 Sept 2023Dismissed
Sri Balaji Enterprises Vs Hero Moto Corp. Limited (Head Office)
Competition Commission Of India · (2023) 09 CCI CK 0001
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26, 26(2), 33
Tribunals and Commissions23 Aug 2023
Solar Life Sciences Medicare Private Limited Vs Chemist Association, Raisingh Nagar
Competition Commission Of India · (2023) 08 CCI CK 0010
Competition Act, 2002 — Section 3, 3(1), 3(3), 3(3)(a), 3(3)(b), 19(1)(a), 19(3), 26(1), 27, 33, 36(2), 41(2), 48Evidence Act, 1872 — Section 65BCompetition Commission of India (General) Regulations, 2009 — Regulation 41(3)(c), 41(5)
Tribunals and Commissions22 Aug 2023
Prem Prakash Vs National Accreditation Board for Testing and Calibration Laboratories (NABL)
Competition Commission Of India · (2023) 08 CCI CK 0009
Competition Act, 2002 — Section 2(h), 2(r), 3, 3(3), 4, 4(2), 19(1)(a), 26(2)
Tribunals and Commissions22 Aug 2023
Transvahan Technologies India Pvt. Ltd. Vs Sepson India Private Limited
Competition Commission Of India · (2023) 08 CCI CK 0008
Competition Act, 2002 — Section 3(4), 4, 4(2)(a)(i), 4(2)(b), 4(2)(c), 4(2)(d), 4(2)(e), 19(1)(a), 26(1), 26(2), 27, 57
Tribunals and Commissions22 Aug 2023
Macleods Pharmaceuticals Limited Vs Boehringer Ingelheim Pharma GmbH & Co. KG D
Competition Commission Of India · (2023) 08 CCI CK 0007
Competition Act, 2002 — Section 4, 4(1), 4(2)(c), 19(1)(a), 19(4), 26(1), 26(2), 57Patents Act, 1970 — Section 64(1)Competition Commission of India (General) Regulations, 2009 — Regulation 35
Tribunals and Commissions22 Aug 2023
Ramesh Kumar Vs Chandigarh Housing Board
Competition Commission Of India · (2023) 08 CCI CK 0006
Competition Act, 2002 — Section 2(r), 2(t), 3(2), 4, 4(1), 4(2)(a)(i), 19(1)(a), 19(4), 19(7), 26(1), 27, 27(a), 27(b), 33Chandigarh Housing Board (Allotment, Management and Sale of Tenements) Regulations, 1979 — Regulation 7, 7(4)
Tribunals and Commissions18 Aug 2023
XYZ (Confidential) Vs H.N.B. Garhwal University
Competition Commission Of India · (2023) 08 CCI CK 0005
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2), 57Income Tax Act, 1961 — Section 44AD
Tribunals and Commissions10 Aug 2023
Creed Gym Vs Curefit Services Pvt. Ltd
Competition Commission Of India · (2023) 08 CCI CK 0004
Competition Act, 2002 — Section 3, 4, 4(1), 19(1)(a), 26(2), 57
Tribunals and Commissions10 Aug 2023
Synco Industries Limited Vs Hero FinCorp Ltd
Competition Commission Of India · (2023) 08 CCI CK 0003
Competition Act, 2002 — Section 2(h), 2(r), 2(s), 2(t), 4, 4(1), 19(1)(a), 19(4), 26(2)
Tribunals and Commissions07 Aug 2023
Mrs. Kanwaljeet Kaur Soni Vs Association of Certified Fraud Examiners Inc
Competition Commission Of India · (2023) 08 CCI CK 0002
Competition Act, 2002 — Section 3, 3(4), 4, 4(2)(a), 4(2)(b), 4(2)(c), 4(2)(e), 19(1)(a), 26(1), 26(2), 33