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Competition Commission Of India judgments

819 judgments · page 4 of 41

Tribunals and Commissions03 Mar 2025

XYZ (Confidential) Vs Navodaya Vidyalaya Samiti

Competition Commission Of India · (2025) 03 CCI CK 0438

Competition Act, 2022 - Section 2(h), 3, 4, 4(2)(b)(i), 19(1)(a), 19(7), 26(2), 33, 57Competition Commission of India (General) Regulations, 2009 - Regulation 35Competition Commission of India (General) Regulations, 2024
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Tribunals and Commissions30 Dec 2024

Bijay Poddar Vs Coal India Limited

Competition Commission Of India · (2024) 12 CCI CK 0003

Competition Act, 2002 — Section 2(r), 2(t), 4, 4(2)(a)(i), 4(2)(a)(ii), 19(1)(a), 19(4), 19(7), 26(2), 33
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Tribunals and Commissions11 Dec 2024

XYZ Vs Woodman Electronics India Private Limited

Competition Commission Of India · (2024) 12 CCI CK 0002

Competition Act, 2002 — Section 19(1)(a), 26(2)Consumer Protection Act, 2019 — Section 2(47), 4, 21(2), 36ACompetition Commission of India (General) Regulations, 2024 — Regulation 36(1)
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Tribunals and Commissions08 Oct 2024

Kalpit Sultania Vs IREL (India) Ltd

Competition Commission Of India · (2024) 10 CCI CK 0001

Competition Act, 2002 — Section 2(h), 2(t), 4, 4(2)(a)(i), 4(2)(a)(ii), 4(2)(b)(i), 19(1)(a), 19(4), 19(6), 19(7), 26(1), 27(b), 57Competition Commission of India (General) Regulations, 2009 — Regulation 35
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