Tribunals and Commissions05 Jan 2026Disposed Of
Adv Utkarsh Tiwari and another Vs Eros International Media Ltd.
Competition Commission Of India · (2026) 01 CCI CK 1350
Competition Act, 2002- Section 3, 3(3), 4, 19(1)(a), 26(2), 33
COURT ARCHIVE
Competition Commission Of India judgments
819 judgments · page 3 of 41
Tribunals and Commissions02 Jan 2026Dismissed
CP Cell Master General Of Ordanance Service Vs M/S KKK Mills And Another
Competition Commission Of India · (2026) 01 CCI CK 1352
Competition Act, 2002- Section 3, 3(1), 3(3)(d), 19(1)(b), 26(1), 26(2), 27, 27(b), 35, 48, 57Competition Commission of India (General) Regulations, 2024- Regulation 36
Tribunals and Commissions16 Dec 2025Disposed Of
ILD Housing Projects Private Limited Vs Department of Town and Country Planning, Government of Haryana
Competition Commission Of India · (2025) 12 CCI CK 1121
Competition Act, 2002- Section 4, 4(2)(a)(i), 4(2)(d), 19(1)(a), 26(1), 26(2), 33, 42Haryana Urban Development Authority Act, 1977- Section 2, 2(g), 2(h), 2(i), 3, 5, 51(1), 24, 62(3), 72, 73
Tribunals and Commissions11 Dec 2025
XYZ (Confidential) Vs Maharashtra Wine Merchants Association
Competition Commission Of India · (2025) 12 CCI CK 1122
Competition Act, 2002- Section 2(b), 3, 3(1), 3(3), 3(3)(a), 3(3)(b), 4, 4(2), 19(1)(a), 26(1), 27, 27(a), 48, 57Evidence Act, 1872- Section 60, 65B
Tribunals and Commissions25 Nov 2025Disposed Of
Elite Pro Basketball Private Limited Vs Basketball Federation of India
Competition Commission Of India · (2025) 11 CCI CK 1626
Competition Act, 2002- Section 2(h), 2(r), 2(t), 2(s), 3, 3(4)(c), 3(4)(d), 4, 4(1), 4(2)(b)(i), 4(2)(c), 19(1)(a), 19(4), 26(1), 27(b), 48
Tribunals and Commissions19 Nov 2025Disposed Of
Universal Gauges and Instruments Vs Singareni Collieries Company Limited
Competition Commission Of India · (2025) 11 CCI CK 1628
Competition Act, 2002- Section 3(3)(d), 19(1)(a), 26(2)
Tribunals and Commissions10 Nov 2025Disposed Of
Nagrik Chetna Manch Vs Fortified Security Solutions Opposite Party No. 1 Ecoman Enviro Solutions Pvt. Ltd
Competition Commission Of India · (2025) 11 CCI CK 1627
Competition Act, 2002- Section 3, 3(1), 3(3), 3(3)(d), 19(1)(a), 26(1), 27, 27(b), 46, 48
Tribunals and Commissions31 Jul 2025Disposed Of
Deepika Vs Calcutta Electric Supply Corporation and Others
Competition Commission Of India · (2025) 07 CCI CK 0427
Competition Act, 2002 - Section 3, 3(3), 19(1), 19(1), 26(1), 26(2)
Tribunals and Commissions07 Jul 2025Dismissed
P. R. Ganesan Vs Cholamandalam MS General Insurance And Anr
Competition Commission Of India · (2025) 07 CCI CK 0426
Competition Act, 2002 - Section 3(4), 4, 19(1), 19(1)(a), 26(2), 33
Tribunals and Commissions07 Jul 2025Disposed Of
P. R. Ganesan Vs Cholamandalam MS General Insurance Company Limited
Competition Commission Of India · (2025) 07 CCI CK 0424
Competition Act, 2002 - Section 3(4), 4, 19(1), 19(1)(a), 26(2), 33
Tribunals and Commissions01 Jul 2025
Pranav Gupta Vs Federation of Publishers' and Booksellers' Association in India
Competition Commission Of India · (2025) 07 CCI CK 0425
Competition Act, 2002 - Section 2(c), 3(1), 3(3), 3(3)(a), 3(3)(b), 19(1)(a), 19(3), 26(1), 26(4), 27, 27(b), 27(g), 42, 43(b), 45, 48, 48(1)Competition Commission of India (General) Regulations, 2009 - Regulation 20(4)
Tribunals and Commissions01 Jul 2025Disposed Of
Grasim Industries Ltd. (Birla Paints Division) Vs Asian Paints Ltd
Competition Commission Of India · (2025) 07 CCI CK 0423
Competition Act, 2002 - Section 2(h), 4, 4(1), 4(2)(a), 4(2)(a)(i), 4(2)(b)(ii), 4(2)(b), 4(2)(c), 4(2)(d), 19(1)(a), 19(4), 26(1)
Tribunals and Commissions30 May 2025Dismissed
Airen Metals Private Limited (Through M/s Bakbone Recovery and Consultancy Pvt. Ltd.) Vs Hindalco Industries Limited (Unit: Birla Copper)
Competition Commission Of India · (2025) 05 CCI CK 0311
Competition Act, 2002 - Section 3, 4, 26(2), 33
Tribunals and Commissions19 May 2025Dismissed
M/s KSD Zonne Energie LLP Vs Canara Bank Limited
Competition Commission Of India · (2025) 05 CCI CK 0310
Competition Act, 2002 - Section 2(h), 3, 4, 19(1)(a), 26(1), 26(2), 33
Tribunals and Commissions30 Apr 2025
Umar Javeed Vs Aaqib Javeed And Jammu and Kashmir Bank
Competition Commission Of India · (2025) 04 CCI CK 0371
Competition Act, 2002 - Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions30 Apr 2025
CMM/ Loco BLW Varanasi Vs Kharagpur Metal Reforming Industries Private Limited
Competition Commission Of India · (2025) 04 CCI CK 0370
Competition Act, 2002 - Section 3, 3(1), 3(3)(d), 19(1)(b), 26(2)
Tribunals and Commissions25 Mar 2025
Chakra R Prabhakaran Vs Tamil Nadu State Marketing Corporation Limited
Competition Commission Of India · (2025) 03 CCI CK 0444
Competition Act, 2002 - Section 2(h), 4, 4(2)(c), 19(1)(a), 26(1)Tamil Nadu Prohibition Act, 1937 - Section 17(C)(1A)(a), 17(C)(1B)
Tribunals and Commissions21 Mar 2025
Mr. Vinish Khanna Vs M/s A&T Europe SpA; M/s Myrtha Pools India Private Limited; Public Works Division Akola, Maharashtra
Competition Commission Of India · (2025) 03 CCI CK 0442
Competition Act, 2022 - Section 2(h), 2(r), 2(s), 2(t), 3, 4, 19(1)(a), 19(4), 26(2), 33
Tribunals and Commissions20 Mar 2025
Fight Against Corruption (NGO) and Other Vs Airports Authority of India and Others
Competition Commission Of India · (2025) 03 CCI CK 0443
Competition Act, 2022 - Section 4, 4(2)(a)(i), 4(2)(b)(i), 4(2)(c), 4(2)(e), 19(1), 19(1)(a), 26(2), 33, 57Competition Commission of India (General) Regulations, 2009 - Regulation 10(2)(da), 10(2)(g)Evidence Act, 1872 &md
Tribunals and Commissions03 Mar 2025Disposed Of
Kuldeepsinh Mahendrasinh Jadeja Vs Pragyawan Technologies Pvt. Ltd.,KLN Engineering Pvt.Ltd ,Ministry of Micro, Small and Medium Enterprises, The National Small Industries Corporation Ltd & Government e Marketplace
Competition Commission Of India · (2025) 03 CCI CK 0441
Competition Act, 2022 - Section 3, 3(3), 19(1)(a), 26(1), 26(2), 27