Tribunals and Commissions26 Jul 2024
Col. Arvind Kumar Vs One97 Communications Ltd. And Others
Competition Commission Of India · (2024) 07 CCI CK 0006
Competition Act, 2002 — Section 3, 19(1)(a), 26(2)
COURT ARCHIVE
Competition Commission Of India judgments
819 judgments · page 5 of 41
Tribunals and Commissions22 Jul 2024
XYZ Vs Saint Gobain India Pvt. Ltd. And Other
Competition Commission Of India · (2024) 07 CCI CK 0004
Competition Act, 2002 — Section 3(4), 3(4)(b), 3(4)(d), 3(4)(e), 4, 4(2)(a)(i), 4(2)(a)(ii), 4(2)(b)(i), 4(2)(c), 19(1)(a), 26(1), 26(2), 26(6), 57
Tribunals and Commissions22 Jul 2024
Anil Bansal Vs Indiabulls Housing Finance Limited. And Others
Competition Commission Of India · (2024) 07 CCI CK 0003
Competition Act, 2002 — Section 3(1), 3(2), 4, 4(2)(a)(ii), 4(2)(c), 19(1)(a), 19(3), 19(4), 26(2), 33
Tribunals and Commissions12 Jul 2024
Balbir Singh Nagpal Vs Toyota Kirloskar Motors Private Limited & Other
Competition Commission Of India · (2024) 07 CCI CK 0002
Competition Act, 2002 — Section 3, 3(4), 4, 4(2)(a), 4(2)(a)(ii), 4(2)(c), 19(1), 26(1), 26(2), 33
Tribunals and Commissions12 Jul 2024
XYZ Vs PCMM, Integral Coach Factory (ICF), Chennai & Others
Competition Commission Of India · (2024) 07 CCI CK 0001
Competition Act, 2002 — Section 3, 4, 4(2)(a)(i), 19(1)(a), 26(2), 27, 57
Tribunals and Commissions24 Jun 2024Dismissed
Ms. Rachna Khaira Vs Google India Private Limited
Competition Commission Of India · (2024) 06 CCI CK 0003
Competition Act, 2002 — Section 4, 4(2)(b), 19(1)(a), 26(2), 27, 33
Tribunals and Commissions11 Jun 2024
Kannada Film Chamber of Commerce And Others Vs Karnataka Film Chamber of Commerce
Competition Commission Of India · (2024) 06 CCI CK 0002
Competition Act, 2002 — Section 3, 3(1), 3(3), 4, 4(1), 4(2), 19(1)(a), 26(2), 27, 33, 42(3)
Tribunals and Commissions05 Jun 2024Dismissed
Mr. Uday B. Bhatt Vs Mr. Sarfarazbhai Rafique Bhai Ravani & Others
Competition Commission Of India · (2024) 06 CCI CK 0001
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2), 33
Tribunals and Commissions29 May 2024Disposed Of
Metallurgical Products India Private Limited (�MPIL�) Vs Government of India through The Secretary, Department of Atomic Energy (�DEA�) & Other
Competition Commission Of India · (2024) 05 CCI CK 0003
Competition Act, 2002 — Section 2(h), 4, 4(2)(a), 4(2)(b)(i), 4(2)(c), 5, 6, 26(1), 26(2), 27, 33
Tribunals and Commissions13 May 2024
A V Satheeshkumar Vs The Chief Manager/CEO, Catholic Syrian Bank Ltd
Competition Commission Of India · (2024) 05 CCI CK 0001
Competition Act, 2002 — Section 19(1)(a), 26(2), 33Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 34
Tribunals and Commissions06 May 2024
Harmit Ahuja Vs Maruti Suzuki India Limited
Competition Commission Of India · (2024) 05 CCI CK 0002
Competition Act, 2002 — Section 4, 19(1)(a), 26(2), 27, 33
Tribunals and Commissions29 Apr 2024
Ravi Shankar Tiwari Vs Automattic Inc
Competition Commission Of India · (2024) 04 CCI CK 0005
Competition Act, 2002 — Section 4, 4(2)(b)(ii), 4(2)(c), 19(1)(a), 26(2), 33, 57
Tribunals and Commissions25 Apr 2024
Somnath Banerjee Vs Apex Lab & Others
Competition Commission Of India · (2024) 04 CCI CK 0004
Competition Act, 2002 — Section 3(), 3(4), 26(2), 33
Tribunals and Commissions05 Apr 2024
Prem Kumar G Vs Mrs. T. Karpagavalli & Others
Competition Commission Of India · (2024) 04 CCI CK 0003
Competition Act, 2002 — Section 19(1)(a), 26(2), 33
Tribunals and Commissions05 Apr 2024
Association of Indian Laboratories (�AOIL�) Vs National Accreditation Board for Testing and Calibration Laboratories (�NABL�)
Competition Commission Of India · (2024) 04 CCI CK 0002
Competition Act, 2002 — Section 3, 4, 4(2)(c), 26(2), 33
Tribunals and Commissions05 Apr 2024Dismised
Buchi Ramarao Valury Vs Covai Property Centre (India) Private Limited (Covai) & Others
Competition Commission Of India · (2024) 04 CCI CK 0001
Competition Act, 2002 — Section 2(h), 2(r), 2(t), 3, 3(4), 4, 19(4), 26(2), 33
Tribunals and Commissions20 Mar 2024Dismised
Indian Broadcasting and Digital Foundation & Another Vs Alphabet Inc. & Others
Competition Commission Of India · (2024) 03 CCI CK 0004
Competition Act, 2002 — Section 4, 4(2)(a), 4(2)(b), 4(2)(c), 19(1)(a), 26(1), 33
Tribunals and Commissions15 Mar 2024
People Interactive India Private Limited Vs Alphabet Inc. & Others
Competition Commission Of India · (2024) 03 CCI CK 0003
Competition Act, 2002 — Section 4, 4(2)(a), 4(2)(a)(i), 4(2)(a)(ii), 4(2)(b), 4(2)(b)(ii), 4(2)(c), 4(2)(e), 19(1)(a), 26(1), 27, 42, 57
Tribunals and Commissions12 Mar 2024
Manohar Rawat Vs Laerdal Medical Private Limited & Others
Competition Commission Of India · (2024) 03 CCI CK 0002
Competition Act, 2002 — Section 3, 3(1), 3(3)(d), 26(2)
Tribunals and Commissions12 Mar 2024Disposed Of
Rekha Oberoi & Others Vs MGF Development Ltd. & Others
Competition Commission Of India · (2024) 03 CCI CK 0001
Competition Act, 2002 — Section 3, 3(1), 3(2), 3(3), 3(3)(a), 3(3)(b), 3(3)(c), 3(4), 4, 4(1), 4(2)(a)(i), 4(2)(b)(ii), 4(2)(c), 26(2), 27, 33