COURT ARCHIVE

Competition Commission Of India judgments

819 judgments · page 2 of 41

Tribunals and Commissions02 Jun 2026

Rinima Borah Agarwal vs. Mrs. India Inc.

Competition Commission Of India · (2026) 06 CCI CK 0407

Competition Act, 2002- Section 2(c), 3, 3(1), 3(3), 3(3)(b), 3(3)(c), 3(4)(a), 3(4)(b), 4, 4(2)(a), 4(2)(a)(i), 4(2)(b), 4(2)(b)(i), 4(2)(b), 4(2)(c), 4(2)(d), 19(1)(a), 19(4), 19(7), 26(1), 27(b)

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Tribunals and Commissions22 May 2026Dismissed

Mr. Deep Chandra Pande Vs Roppen Transportation Services Private Limited (‘Rapido’)

Competition Commission Of India · (2026) 05 CCI CK 1553

Competition Act, 2002- Section 4, 4(2)(a), 4(2)(a)(ii), 4(2)(c), 19(1)(a), 26(1), 26(2), 27, 33Motor Vehicles Act, 1988- Section 66, 93

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Tribunals and Commissions21 May 2026Disposed Of

Vivek Sharma Vs Max Super Specialty Hospital, Patparganj, Delhi

Competition Commission Of India · (2026) 05 CCI CK 0610

Competition Act, 2002- Section 2(h), 3, 3(3), 4, 4(2)(a)(ii), 19(1)(a), 26(1), 36(1), 48, 57Essential Commodities Act, 1955- Section 3

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Tribunals and Commissions13 May 2026Disposed Of

People For Animals (PFA) Vs Venkateshwara Hatcheries Pvt. Ltd. and Others

Competition Commission Of India · (2026) 05 CCI CK 1554

Competition Act, 2002- Section 3(4), 4, 19(1)(a), 26(1), 33

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Tribunals and Commissions04 May 2026Disposed Of

Mr. Mohit Vs. Pernod Ricard India Private Limited, United Spirits Limited (Diageo), Bacardi India Private Limited, Waves Distilleries and Breweries Private Limited, ADS Spirits Private Limited, Modi Illva India Private Limited, Radico Khaitan Limited And Others.

Competition Commission Of India · (2026) 05 CCI CK 0609

Competition Act, 2002- Section 3, 3(1), 3(3), 3(4), 3(4)(b), 19(6), 19(7), 26(1), 48

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Tribunals and Commissions20 Apr 2026

M/s Natural Support Consultancy Services Private Limited (‘NSCSPL’) Vs National Bank for Agriculture and Rural Development (‘NABARD’) & Infosys Limited

Competition Commission Of India · (2026) 04 CCI CK 1775

Competition Act, 2002- Section 2(r), 2(s), 2(t), 3, 3(4)(b), 3(4)(d), 4, 4(2)(a)(i), 4(2)(b)(i), 4(2)(b)(ii), 4(2)(c), 4(2)(e), 19(1)(a), 19(4), 26(2)

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Tribunals and Commissions16 Apr 2026

Ravi Sharma Vs. Adani Enterprises Ltd. and Others

Competition Commission Of India · (2026) 04 CCI CK 1776

Competition Act, 2002- Section 3, 3(3), 4, 4(2)(b), 4(2)(e), 5, 19(1)(a), 26(2)

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Tribunals and Commissions07 Apr 2026

In Re: Alleged bid rigging in Tenders invited by Assam Police Housing Corporation Limited for “Internal and External Electrification works in Police Station Buildings” across the State of Assam. Vs M/s Purbanchal Enterprise, M/s Kalita Electric Works, M/s Ramani Enterprise, M/s D.B. Electricals, M/s Horizon Enterprise, M/s Deys Electric, M/s Sri Krishna Electricals, M/s Satyajit Electricals, M/s R.M. Electricals, M/s Choudhury Engineering Works, M/s Sarmah Electricals, M/s B.N. Enterprise, M/s G.B. Enterprise, M/s Assam Engineering Electrical Construction, M/s Dee Dees Brilliance, M/s Ganesh Electricals, M/s Kamakhya Electricals,

Competition Commission Of India · (2026) 04 CCI CK 1778

Competition Act, 2002- Section 3(1), 3(3), 3(3)(d), 26(1), 27, 48, 48(1)

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Tribunals and Commissions07 Apr 2026Disposed Of

Kshitij Srivastava Vs M/s Arthur Flury India Private Limited

Competition Commission Of India · (2026) 04 CCI CK 1777

Competition Act, 2002- Section 4, 19(1)(a), 26(2)

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Tribunals and Commissions01 Apr 2026Dismissed

M/s Universal Yarns & Tex Pvt. Ltd Vs M/s Jupiter Rubber Pvt. Ltd.

Competition Commission Of India · (2026) 04 CCI CK 1779

Competition Act, 2002- Section 3(1), 3(3)(a), 3(3)(d), 26(1), 33

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Tribunals and Commissions01 Apr 2026

People For Animals (PFA) Vs Venkateshwara Hatcheries Pvt. Ltd. & Ors

Competition Commission Of India · (2026) 04 CCI CK 1774

Competition Act, 2002- Section 2(b), 2(h), 3, 3(3)(a), 3(3)(b), 3(4), 4, 4(2)(a)(i), 4(2)(a)(ii), 4(2)(b)(i), 4(2)(b)(ii), 4(2)(c), 4(2)(d), 4(2)(e), 19(6), 26, 26(1), 26(2A), 27, 48, 57

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Tribunals and Commissions25 Mar 2026Allowed

Mahesh N R Vs Bangalore Electricity Supply Company, M/s Rajashree Electrical Davangere, M/s VR Patil Vividh Vidyuth Nirman Pvt. Ltd.

Competition Commission Of India · (2026) 03 CCI CK 1481

Competition Act, 2002- Section 3, 3(1), 3(3)(b), 3(3)(d), 19(3), 26(2), 33, 27, 27(a), 27(b)

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Tribunals and Commissions24 Mar 2026

M/s Zucol Solutions Private Limited Vs. Google India Private Limited

Competition Commission Of India · (2026) 03 CCI CK 1482

Competition Act, 2002- Section 2(r), 2(s), 2(t), 3, 4, 19(1)(a), 26(1), 26(2), 26(2A), 57Competition Commission of India (General) Regulations, 2024- Regulation 36

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Tribunals and Commissions17 Mar 2026Dismissed

Mr. Vedansh Pandey Vs Roppen Transportation Services Private Limited (‘Rapido’)

Competition Commission Of India · (2026) 03 CCI CK 1483

Competition Act, 2002- Section 3, 4, 4(2)(a)(ii), 4(2)(c), 19(1)(a), 26(1), 26(2), 33

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Tribunals and Commissions12 Mar 2026Disposed Of

Showtyme (through Vijay Gopal, Prop. of Vanila Entertainments) Vs Big Tree Entertainment Pvt. Ltd. (Book My Show)

Competition Commission Of India · (2026) 03 CCI CK 1485

Competition Act, 2002- Section 3, 3(3), 4, 4(2)(a), 4(2)(a)(i), 4(2)(b), 4(2)(b)(i), 4(2)(c), 4(2)(d), 19(1)(a), 19(4), 19(7), 26(1), 27, 28, 33, 57

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Tribunals and Commissions11 Mar 2026Disposed Of

Kannadiputhur Sundararaman Suresh Vs Interglobe Aviation Limited, Air India Limited

Competition Commission Of India · (2026) 03 CCI CK 1484

Competition Act, 2002- Section 2(b), 3, 3(1), 3(3), 3(3)(a), 4, 4(1), 4(2), 4(2)(a)(i), 4(2)(a)(ii), 26(1), 26(2)Contract Act, 1872- Section 74

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Tribunals and Commissions12 Feb 2026Disposed Of

Matrix Info Systems Pvt. Ltd. Vs Intel Corporation

Competition Commission Of India · (2026) 02 CCI CK 1792

Competition Act, 2002- Section 2(t), 3, 3(4)(c), 3(4)(d), 3(4)(e), 4, 4(2)(a)(i), 4(2)(b)(i), 4(2)(c), 19, 19(1)(a), 19(4), 19(6), 19(7), 26(1), 27, 27(b), 57

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Tribunals and Commissions04 Feb 2026Disposed Of