Tribunals and Commissions17 Nov 2015Dismissed
Raghavendra Singh Vs Relianceindustries Ltd.
Competition Commission Of India · (2015) 11 CCI CK 0015
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
COURT ARCHIVE
Competition Commission Of India judgments
819 judgments · page 25 of 41
Tribunals and Commissions17 Nov 2015Dismissed
Manas Enterprises Vs Child Safety India
Competition Commission Of India · (2015) 11 CCI CK 0014
Competition Act, 2002 — Section 3, 4, 19(1)(a)
Tribunals and Commissions17 Nov 2015Dismissed
Dr. Sudheesh Goel Vs Metropolis Health Care Limited
Competition Commission Of India · (2015) 11 CCI CK 0013
Competition Act, 2002 — Section 3, 4(4), 19(1)(a), 26(2), 27, 33
Tribunals and Commissions17 Nov 2015Dismissed
Eena Sethi Vs Sony India (North Regional Office) And Ors
Competition Commission Of India · (2015) 11 CCI CK 0012
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions17 Nov 2015Dismissed
M/S Kyal Agencies Pvt. Ltd And Ors Vs Utkal Chemists And Druggists Association (Ucda) And Ors
Competition Commission Of India · (2015) 11 CCI CK 0011
Competition Act, 2002 — Section 2(h), 3, 3(1), 3(3), 3(3)(b), 4, 19(1)(a), 26(2)
Tribunals and Commissions17 Nov 2015Dismissed
Airline Operators Committee (Aoc), Delhi Vs Delhi International Airport Pvt. Ltd. (Dial)
Competition Commission Of India · (2015) 11 CCI CK 0010
Competition Act, 2002 — Section 4, 4(2)(a), 4(2)(b), 19(1)(a), 26 (2)
Tribunals and Commissions17 Nov 2015Dismissed
UPSE Securities Limited Vs National Stock Exchange Of India Limited
Competition Commission Of India · (2015) 11 CCI CK 0009
Competition Act, 2002 — Section 4, 26(1)
Tribunals and Commissions17 Nov 2015Dismissed
Arpit Batra Vs Haryana State Co-operative Supply And Ors
Competition Commission Of India · (2015) 11 CCI CK 0008
Competition Act, 2002 — Section 3, 3(3), 4, 19(1)(a), 26(2)
Tribunals and Commissions17 Nov 2015Dismissed
Shrishail Rana Vs M/S Symantec Corporation
Competition Commission Of India · (2015) 11 CCI CK 0006
Competition Act, 2002 — Section 3, 4, 4(2)(c), 19(1)(a), 26(2)
Tribunals and Commissions17 Nov 2015Dismissed
Polimer Media Private Limited Vs Tam Media Research Private Limited
Competition Commission Of India · (2015) 11 CCI CK 0003
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions17 Nov 2015Dismissed
Geeta Kapoor Vs Dlf Qutab Enclave Complex Educational Charitable Trust And Anr
Competition Commission Of India · (2015) 11 CCI CK 0002
Competition Act, 2002 — Section 3, 4, 4(2)(a)(i), 4(2)(a)(ii), 5, 19(1)(a), 26(2)Haryana Development and Regulation Of Urban Areas Rules, 1976 — Rule 4, 11
Tribunals and Commissions17 Nov 2015Allowed
Vivek Sharma Vs M/S Becton Dickinson India (P) Ltd. And Anr
Competition Commission Of India · (2015) 11 CCI CK 0001
Competition Act, 2002 — Section 2(r), 3, 3(1), 4, 4(2)(a)(ii), 19(1)(a), 26(1)
Tribunals and Commissions27 Oct 2015Allowed
Royal Agency Vs Chemists & Druggists Association, Goa
Competition Commission Of India · (2015) 10 CCI CK 0006
Competition Act, 2002 — Section 2(b), 3, 3(1), 3(3), 3(3)(a), 3(3)(b), 3(4), 3(4)(d), 19(1)(a), 26(1), 27, 33, 42, 48
Tribunals and Commissions27 Oct 2015Dismissed
Mohan Meakin Limited Vs Gail (India) Ltd.
Competition Commission Of India · (2015) 10 CCI CK 0001
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions26 Oct 2015Allowed
Sunil Bansal Vs Jaiprakash Associates Ltd.
Competition Commission Of India · (2015) 10 CCI CK 0007
Competition Act, 2002 — Section 2(s), 2(1), 2(u), 2(f), 2(r), 4, 4(2)(a), 4(2)(e), 4(2)(a)(i), 19(4), 19(5), 19(6), 19(7), 19(1)(a), 20(4), 26(1), 26(5), 26(7), 27, 62Finance Act, 1994 — Section 65(105)Evidence Act, 1872 — Section 115
Tribunals and Commissions21 Oct 2015Dismissed
M/S Applesoft (Through Its C.E.O. Sri N. Anbarasan) Vs Chief Secretary To The Government Of Karnataka And Ors
Competition Commission Of India · (2015) 10 CCI CK 0004
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions21 Oct 2015Dismissed
Vijaya Pal Singh Vs M/S Universal Buildwell (P) Ltd.
Competition Commission Of India · (2015) 10 CCI CK 0003
Competition Act, 2002 — Section 4, 19(1)(a), 19(4), 26(2)
Tribunals and Commissions15 Oct 2015Dismissed
Galvanizers& Fabricators Pvt. Ltd. Vs Kec International Ltd. And Ors
Competition Commission Of India · (2015) 10 CCI CK 0002
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions07 Oct 2015Dismissed
Taj Pharmaceuticals Ltd. And Ors Vs Facebook And Ors
Competition Commission Of India · (2015) 10 CCI CK 0005
Competition Act, 2002 — Section 2(h), 4, 19(1)(a), 26(2)
Tribunals and Commissions29 Sept 2015Disposed Off
Makkal Tholai Thodarpu Kuzhumam Ltd Vs Tamil Nadu Arasu Cable Tv Corporation Ltd.
Competition Commission Of India · (2015) 09 CCI CK 0009
Competition Act, 2002 — Section 3, 3(3)(a), 3(3)(b), 4(2)(a)(i), 4(2)(a)(ii), 4, 19(1)(a), 26(2)