Competition Act, 2002 — Section 2(r), 3, 3(1), 4, 4(2)(b), 4(2)(c), 4(2)(e), 26(2), 33Airports Authority Of India Act, 1994 — Section 42Aircraft Rules, 1937 — Rule 92

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Tribunals and Commissions07 Jan 2016Allowed

M/S V. E. Commercial Vehicles Limited Vs Uttar Pradesh State Road Transport Corporation (Upsrtc)

Competition Commission Of India · (2016) 01 CCI CK 0002

Competition Act, 2002 — Section 2(h), 3, 3(1), 3(3), 3(4), 4, 4(2)(a)(i), 19(1)(a), 26(1), 26(2)

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Tribunals and Commissions06 Jan 2016Dismissed

Sanyogita Goyal Vs M/S Ansal Properties & Infrastructure Ltd.

Competition Commission Of India · (2016) 01 CCI CK 0007

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

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Tribunals and Commissions06 Jan 2016Dismissed

Yeshwanth Shenoy Vs Air India, Alliance Air And Air India Express

Competition Commission Of India · (2016) 01 CCI CK 0005

Competition Act, 2002 — Section 2(h), 3, 4, 19(1)(a), 26(2)

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Tribunals and Commissions22 Dec 2015Dismissed

Meru Travel Solutions Private Limited (Mtspl) Vs Uber India Systems Pvt. Ltd And Ors

Competition Commission Of India · (2015) 12 CCI CK 0002

Competition Act, 2002 — Section 2(r), 2(s), 3, 3(4), 4, 19(1)(a), 19(4), 19(6), 19(7), 26(2)

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Tribunals and Commissions17 Dec 2015Dismissed

M/S Nutan Barter Pvt. Ltd. Vs M/S Imperial Housing Ventures Pvt. Ltd.

Competition Commission Of India · (2015) 12 CCI CK 0004

Competition Act, 2002 — Section 2(r), 2(t), 3, 4, 19(1)(a), 26(2)

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Tribunals and Commissions15 Dec 2015Dismissed

Laxmikant Dhyani Vs Omaxe Ltd. And Ors

Competition Commission Of India · (2015) 12 CCI CK 0003

Competition Act, 2002 — Section 2(r), 2(t), 2(s), 3, 3(4), 4, 4(2)(a), 4(2)(b), 4(2)(c), 4(2)(d), 4(2)(e), 19(1)(a), 26(2)

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Tribunals and Commissions15 Dec 2015Dismissed

Vineet Arya And Mrs. Pratibha Arya & Ors. Vs Prestige Estates Projects Ltd.

Competition Commission Of India · (2015) 12 CCI CK 0001

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

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Tribunals and Commissions10 Dec 2015Dismissed

Jatin Kumar Vs Estate Officer

Competition Commission Of India · (2015) 12 CCI CK 0005

Competition Act, 2002 — Section 2(h), 2(r), 3, 4, 19(1)(a), 26(2), 33

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Tribunals and Commissions29 Nov 2015Dismissed

Ramesh Mehta Vs M/s North Star Apartments Pvt. Ltd.

Competition Commission Of India · (2015) 11 CCI CK 0007

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

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Tribunals and Commissions19 Nov 2015Dismissed

Trend Electronics Vs Hewlett Packard India Sales Pvt. Ltd.

Competition Commission Of India · (2015) 11 CCI CK 0016

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

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Tribunals and Commissions19 Nov 2015Dismissed

Astha Power Corporation Pvt. Ltd. Vs Reliance Gas Transportation Infrastructure Ltd.

Competition Commission Of India · (2015) 11 CCI CK 0004

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

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Tribunals and Commissions18 Nov 2015Dismissed

Tarun Patel Vs Haria Lakhamshi Govindji Rotary Hospital And Ors

Competition Commission Of India · (2015) 11 CCI CK 0005

Competition Act, 2002 — Section 3, 3(3)(a), 3(3)(b), 4, 19(1)(a), 26(2)

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Tribunals and Commissions17 Nov 2015Disposed Off

Db Power Limited Vs Coal India Limited And Anr

Competition Commission Of India · (2015) 11 CCI CK 0017

Competition Act, 2002 — Section 4, 4(2)(a)(i), 19(1)(a), 26(1), 26(2)

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