Tribunals and Commissions09 Nov 2016Dismissed
Mathew K. P. Vs Mr. Joy Alukas And Ors
Competition Commission Of India · (2016) 11 CCI CK 0006
Competition Act, 2002 — Section 3, 3(1), 3(2), 19(1)(a), 26(2)
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Competition Commission Of India judgments
819 judgments · page 22 of 41
Tribunals and Commissions25 Oct 2016Disposed Of
Dr. Ar Subramanian Vs Mohit Arora, Managing Director
Competition Commission Of India · (2016) 10 CCI CK 0004
Competition Act, 2002 — Section 2(r), 2(t), 2(s), 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions25 Oct 2016Disposed Off
Anant @ Shyam Damodar Patkar Vs Pam Infrastructure
Competition Commission Of India · (2016) 10 CCI CK 0003
Competition Act, 2002 — Section 2(t), 2(s), 4, 19(1)(a), 26(2)Development Control Regulation, 2001 — Section 4.3.2
Tribunals and Commissions25 Oct 2016Disposed Of
M/S Picasso Animation Private Limited (Papl) Vs M/S. Picasso Digital Media Pvt. Limited (Pdmpl)
Competition Commission Of India · (2016) 10 CCI CK 0002
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)Companies Act, 2013 — Section 16
Tribunals and Commissions03 Oct 2016Allowed
Rico Auto Industries Limited Vs Gail (India) Limited
Competition Commission Of India · (2016) 10 CCI CK 0001
Competition Act, 2002 — Section 4, 4(2)(a)(i), 4(2)(b)(i), 19(1)(a), 26(1)
Tribunals and Commissions21 Sept 2016Dismissed
Vijay Bishnoi Vs M/S Responsive Industries Ltd. And Ors
Competition Commission Of India · (2016) 09 CCI CK 0006
Competition Act, 2002 — Section 3, 3(1), 3(3)(a), 3(3)(d), 19(1)(b), 26(1), 26(6)
Tribunals and Commissions21 Sept 2016Disposed Of
Prem Prakash Vs Power Grid Corporation Of India Ltd.
Competition Commission Of India · (2016) 09 CCI CK 0005
Competition Act, 2002 — Section 4, 4(1), 19(1)(a), 26(2)
Tribunals and Commissions06 Sept 2016Dismissed
Sameer Agarwal Vs Bestech India Pvt. Ltd.
Competition Commission Of India · (2016) 09 CCI CK 0004
Competition Act, 2002 — Section 3, 3(1), 3(3), 4, 19(1)(a)
Tribunals and Commissions31 Aug 2016Dismissed
Vilakshan Kumar Yadav Vs Ani Technologies Private Limited
Competition Commission Of India · (2016) 08 CCI CK 0005
Competition Act, 2002 — Section 2(t), 4, 4(2)(a)(ii), 19(1)(a), 26(1), 26(2)
Tribunals and Commissions31 Aug 2016Dismissed
Usha Roy Vs M/S Ans Developers Pvt. Ltd.
Competition Commission Of India · (2016) 08 CCI CK 0002
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions09 Aug 2016Dismissed
Eskay Video Pvt. Ltd. Vs Real Image Media Technologies Pvt. Ltd.
Competition Commission Of India · (2016) 08 CCI CK 0004
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions09 Aug 2016Dismissed
Xyz Vs Hscc (India) Ltd. And Anr
Competition Commission Of India · (2016) 08 CCI CK 0003
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions26 Jul 2016Dismissed
Mr. Deepak Verma Vs Clues Network Pvt. Ltd. And Ors
Competition Commission Of India · (2016) 07 CCI CK 0005
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(3), 33
Tribunals and Commissions26 Jul 2016Dismissed
M/S Rex Propbuild Pvt. Ltd. Vs M/S Parsvnath Developers Ltd.
Competition Commission Of India · (2016) 07 CCI CK 0004
Competition Act, 2002 — Section 2(r), 2(t), 2(s), 3, 3(1), 3(3), 3(4), 4, 19(1)(a), 26(2)
Tribunals and Commissions26 Jul 2016Dismissed
Gajinder Singh Kohli Vs Genius Propbuild Private Limited
Competition Commission Of India · (2016) 07 CCI CK 0003
Competition Act, 2002 — Section 2(t), 2(s), 2(r), 4, 19(1)(a)
Tribunals and Commissions14 Jul 2016Dismissed
Kailash Chander Sharma Vs Coal India Ltd. And Ors
Competition Commission Of India · (2016) 07 CCI CK 0006
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions05 Jul 2016Dismissed
Vinay Kala And Smt. Mina Kala Vs Dlf Ltd.
Competition Commission Of India · (2016) 07 CCI CK 0002
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions28 Jun 2016Disposed Off
P.E.C. Usha Furniture Vs Military Engineer Services, Officials Working Under Ce (Navy)
Competition Commission Of India · (2016) 06 CCI CK 0010
Competition Act, 2002 — Section 3, 3(1), 3(3), 3(3)(d), 4, 19(1)(a), 26(2)
Tribunals and Commissions28 Jun 2016Dismissed
Prime Mag. Subscription Services Pvt. Ltd. Vs Wiley India Pvt. Ltd.
Competition Commission Of India · (2016) 06 CCI CK 0004
Competition Act, 2002 — Section 3, 3(4), 4, 19(1)(a), 26(1)
Tribunals and Commissions18 Jun 2016Dismissed
Sumit Kumar Vs Kamp Developers Pvt. Ltd
Competition Commission Of India · (2016) 06 CCI CK 0005
Competition Act, 2002 — Section 2(t), 2(s), 2(r), 3, 3(1), 3(3), 3(4), 4, 19(1)(a), 26(2)