COURT ARCHIVE

Competition Commission Of India judgments

819 judgments · page 21 of 41

Tribunals and Commissions02 Feb 2017Dismissed

Debabrat Mishra Vs Daimler Financial Services India Private Limited And Ors

Competition Commission Of India · (2017) 02 CCI CK 0005

Competition Act, 2002 — Section 2(r), 2(t), 3, 3(1), 3(3), 3(4)(a), 3(4)(b), 3(1), 4, 19(1)(a), 26(2)

Tribunals and Commissions02 Feb 2017Allowed

Satyendra Singh Vs Ghaziabad Development Authority

Competition Commission Of India · (2017) 02 CCI CK 0001

Competition Act, 2002 — Section 2(h), 4, 4(2)(a), 4(2)(a)(ii), 19(1)(a), 26(1)Urban Planning And Development Act, 1973 — Section 4

Tribunals and Commissions31 Jan 2017Dismissed

M/s Shah Associates Vs Timken India Limited

Competition Commission Of India · (2017) 01 CCI CK 0002

Competition Act, 2002 — Section 4, 19(1)(a), 26(4)

Tribunals and Commissions24 Jan 2017Dismissed

Rajendra Kumar Nigam Vs Franco-Indian Pharmaceuticals Private Limited

Competition Commission Of India · (2017) 01 CCI CK 0004

Competition Act, 2002 — Section 2(2), 3, 3(1), 3(4), 4, 19(1)(a), 19(4), 26(2)

Tribunals and Commissions17 Jan 2017Dismissed

Major Siya Ram (Retd.) Vs Wave Megacity Centre Private Ltd.

Competition Commission Of India · (2017) 01 CCI CK 0005

Competition Act, 2002 — Section 2(r), 2(t), 2(s), 4, 19(1)(a), 26(2)

Tribunals and Commissions17 Jan 2017Dismissed

Ravi Beriwala Vs Lexus Motors Ltd.

Competition Commission Of India · (2017) 01 CCI CK 0003

Competition Act, 2002 — Section 2(r), 3, 4, 19(1)(a), 26(2)

Tribunals and Commissions12 Jan 2017Allowed

Sudarshan Kumar Kapur Vs Delhi Development Authority

Competition Commission Of India · (2017) 01 CCI CK 0001

Competition Act, 2002 — Section 2(h), 2(r), 2(u), 2(i), 4, 19(1)(a), 19(4), 26(1), 55Companies Act, 1956 — Section 617Delhi Development Act, 1957 — Section 6

Tribunals and Commissions13 Dec 2016Dismissed

M/s Shree Hari Inn Pvt. Ltd. Vs M/s Mercedes Benz India Pvt. Ltd.

Competition Commission Of India · (2016) 12 CCI CK 0005

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

Tribunals and Commissions06 Dec 2016Dismissed

M/S Rishabraj Logistics Limited, Vs Orix Auto Infrastructure Services Limited And Ors

Competition Commission Of India · (2016) 12 CCI CK 0006

Competition Act, 2002 — Section 2(r), 3, 3(3), 3(4), 4, 19(1)(a), 26(2)

Tribunals and Commissions05 Dec 2016Dismissed

Abdul Waseem Vs Dlf Universal Ltd.

Competition Commission Of India · (2016) 12 CCI CK 0004

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

Tribunals and Commissions05 Dec 2016Dismissed

Rakesh Sanghi Vs Bennett, Coleman And Company Ltd.

Competition Commission Of India · (2016) 12 CCI CK 0003

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

Tribunals and Commissions05 Dec 2016Dismissed

Veer Pratap Naik Vs Aveva Information Technology India Pvt. Ltd.

Competition Commission Of India · (2016) 12 CCI CK 0002

Competition Act, 2002 — Section 3, 3(3)(a), 3(3)(b), 4, 4(2)(a)(i), 4(2)(a)(ii), 4(2)(b)(i), 4(2)(c), 19(1)(a), 26(2)

Tribunals and Commissions05 Dec 2016Dismissed

N. K. Prakash Babu Vs President, South Indian Film Chamber Of Commerce And Ors

Competition Commission Of India · (2016) 12 CCI CK 0001

Competition Act, 2002 — Section 3, 3(5)(i)(a), 4, 19(1)(a), 26(2)

Tribunals and Commissions10 Nov 2016Dismissed

Mahendra Kumar Rathore Vs M/S Super Cassettes Industries Pvt. Ltd.

Competition Commission Of India · (2016) 11 CCI CK 0008

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)

Tribunals and Commissions10 Nov 2016Dismissed

Shiv Ram Sharma And Ors Kalptaru Buildtech Corporation Limited And Ors

Competition Commission Of India · (2016) 11 CCI CK 0007

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)

Tribunals and Commissions10 Nov 2016Dismissed

M/S Indiacan Education Pvt. Ltd. Vs M/S Aldine Ventures Pvt. Ltd. And Ors

Competition Commission Of India · (2016) 11 CCI CK 0005

Competition Act, 2002 — Section 3, 3(3), 4, 19(1)(a), 26(2)

Tribunals and Commissions10 Nov 2016Dismissed

Suntec Energy Systems Vs National Dairy Development Board

Competition Commission Of India · (2016) 11 CCI CK 0004

Competition Act, 2002 — Section 3, 3(3), 19(1)(a), 26(2)

Tribunals and Commissions10 Nov 2016Dismissed

Prem Pal And Shri Amrish Vs Ndian Oil Corporation Ltd. And Anr

Competition Commission Of India · (2016) 11 CCI CK 0003

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

Tribunals and Commissions10 Nov 2016Dismissed

Dr. S. K. Mittal Vs Hp Inc.

Competition Commission Of India · (2016) 11 CCI CK 0002

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)

Tribunals and Commissions10 Nov 2016Allowed

XYX Vs Association Of Man-Made Fibre Industry Of India

Competition Commission Of India · (2016) 11 CCI CK 0001

Competition Act, 2002 — Section 4, 4(2)(e), 19(1)(a), 26(1)