Tribunals and Commissions09 Jun 2017Dismissed
Bablu & Company Vs Fatehchand & Company And Ors
Competition Commission Of India · (2017) 06 CCI CK 0004
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
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Competition Commission Of India judgments
819 judgments · page 20 of 41
Tribunals and Commissions02 Jun 2017Dismissed
Bijay Poddar Vs Coal India Limited And Ors
Competition Commission Of India · (2017) 06 CCI CK 0005
Competition Act, 2002 — Section 3, 4, 4(2)(a)(i), 26(2)
Tribunals and Commissions01 Jun 2017Dismissed
Vinod Kumar Gupta, Chartered Accountant Vs Whatsapp Inc.
Competition Commission Of India · (2017) 06 CCI CK 0001
Competition Act, 2002 — Section 2(r), 4, 19(1)(a), 26(2)
Tribunals and Commissions05 May 2017Dismissed
Applesoft Vs Chief Secretary To The Government Of Karnataka
Competition Commission Of India · (2017) 05 CCI CK 0002
Competition Act, 2002 — Section 2(h), 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions05 May 2017Dismissed
Ujjwal Narayan Vs Goel Enclave And Ors
Competition Commission Of India · (2017) 05 CCI CK 0001
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions03 May 2017Dismissed
Budhheshwaran Shukla Vs Executive Engineer
Competition Commission Of India · (2017) 05 CCI CK 0003
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2), 33
Tribunals and Commissions21 Apr 2017Disposed Of
Vidharbha Industries Association Vs Mseb Holding Company Ltd. And Ors
Competition Commission Of India · (2017) 04 CCI CK 0001
Competition Act, 2002 — Section 2(r), 2(t), 2(s), 4, 4(2)(c), 4(2)(a)(ii), 4(2)(b)(i), 19(6), 19(7), 19(1)(a), 26(1), 26(3)Electricity Act, 2003 — Section 2(17), 2(27), 45, 60, 62, 142
Tribunals and Commissions20 Mar 2017Dismissed
Bharti Airtel Limited Vs Reliance Industries Limited
Competition Commission Of India · (2017) 03 CCI CK 0002
Competition Act, 2002 — Section 3, 3(1), 4, 4(2)(a)(ii), 4(2)(e), 19(1)(a), 26(2)
Tribunals and Commissions17 Mar 2017Dismissed
Prem Prakash Vs Principal Secretary
Competition Commission Of India · (2017) 03 CCI CK 0005
Competition Act, 2002 — Section 3, 2(h), 2(u), 4, 4(2)(a)(i), 19(1)(a), 26(1), 26(2), 45(1)
Tribunals and Commissions15 Mar 2017Dismissed
Aditya Automobile Spares Private Limited and Ors Vs Kotak Mahindra Bank Ltd.
Competition Commission Of India · (2017) 03 CCI CK 0007
Competition Act, 2002 — Section 4, 4(2)(a)(ii), 4(2)(c), 19(1)(a), 26(2)
Tribunals and Commissions14 Mar 2017Dismissed
Tirath Ram Vs Baba Associate, Rep. by Sh. Rajender Gupta (Partner)
Competition Commission Of India · (2017) 03 CCI CK 0006
Competition Act, 2002 — Section 2(r), 2(t), 2(s), 4, 4(2)(a), 19(1)(a), 26(2)
Tribunals and Commissions14 Mar 2017Dismissed
Dr. Biswanath Prasad Singh Vs Director General Of Health Services (Dghs) And Ors
Competition Commission Of India · (2017) 03 CCI CK 0003
Competition Act, 2002 — Section 2(h), 2(r), 2(t), 3, 3(3), 4, 19(1)(a), 26(1), 26(2), 53B
Tribunals and Commissions09 Mar 2017Dismissed
South Gujarat Warp Knitters Association Vs Prafful Overseas Private Limited
Competition Commission Of India · (2017) 03 CCI CK 0004
Competition Act, 2002 — Section 2(r), 3, 4, 19(4), 19(1)(a), 26(2)
Tribunals and Commissions08 Mar 2017Dismissed
M/S Kiran Enterprise Vs M/S Abbott Healthcare Pvt. Ltd.
Competition Commission Of India · (2017) 03 CCI CK 0009
Competition Act, 2002 — Section 3, 3(4)(d), 4, 19(1)(a), 26(2)
Tribunals and Commissions08 Mar 2017Dismissed
Rajeev Nohwar Vs Lodha Group
Competition Commission Of India · (2017) 03 CCI CK 0008
Competition Act, 2002 — Section 2(s), 2(t), 3(2), 4, 19(1)(a), 26(2)Maharashtra Apartment Ownership Act, 1970 — Section 6
Tribunals and Commissions27 Feb 2017Dismissed
Shree Gajanana Motor Transport Company Limited Vs Karnataka State Road Transport Corporation (KSRTC)
Competition Commission Of India · (2017) 02 CCI CK 0006
Competition Act, 2002 — Section 3, 4, 4(2)(a)(i), 4(2)(b)(i), 19(1)(a), 26(2)Motor Vehicles Act, 1988 — Section 67, 67(1)
Tribunals and Commissions21 Feb 2017Dismissed
Ashish Dandona Vs Dhanlaxmi Bank limited
Competition Commission Of India · (2017) 02 CCI CK 0004
Competition Act, 2002 — Section 2(r), 4, 19(1)(a), 26(2)
Tribunals and Commissions08 Feb 2017Dismissed
Rachakonda Satya Sravan Kumar Vs ACE Educational Services Private Limited
Competition Commission Of India · (2017) 02 CCI CK 0007
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)Income Tax Act, 1961 — Section 12A
Tribunals and Commissions08 Feb 2017Dismissed
Indian Competition Review Vs Gateway Terminals India Private Limited (GTIPL) And Ors
Competition Commission Of India · (2017) 02 CCI CK 0003
Competition Act, 2002 — Section 3(4), 4, 4(2)(b)(i), 4(2)(c), 4(2)(d), 4(2)(e), 19(1)(a), 26(1), 26(2)
Tribunals and Commissions03 Feb 2017Dismissed
Onicra Credit Rating Agency Of India Limited Vs Indiabulls Housing Finance Limited
Competition Commission Of India · (2017) 02 CCI CK 0002
Competition Act, 2002 — Section 3(1), 3(3), 3(4), 4, 4, 19(1)(a), 26(2)