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Competition Commission Of India judgments

819 judgments · page 19 of 41

Tribunals and Commissions03 Oct 2017Allowed

Justickets Pvt. Ltd. Vs Big Tree Entertainment Pvt. Ltd

Competition Commission Of India · (2017) 10 CCI CK 0003

Competition Act, 2002 — Section 2(h), 3, 3(4)(d), 3(4), 3(4)(d), 4, 4(2)(c), 4(2)(e), 19(1)(a), 26(2), 27, 48

Tribunals and Commissions03 Oct 2017Dismissed

P. V. Basheer Ahamed Vs Film Distributors Association (Kerala)

Competition Commission Of India · (2017) 10 CCI CK 0002

Competition Act, 2002 — Section 3, 3(3), 4, 19(1)(a), 26(2)

Tribunals and Commissions28 Sept 2017Dismissed

Rishi Keshwani Vs M/s Kanti Traders

Competition Commission Of India · (2017) 09 CCI CK 0004

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

Tribunals and Commissions12 Sept 2017Dismissed

International Air Transport Association (Iata) Vs Air Cargo Agents Association Of India (Acaai)

Competition Commission Of India · (2017) 09 CCI CK 0001

Competition Act, 2002 — Section 3, 3(1), 3(3)(b), 4, 19(1)(a), 26(1), 26(2)

Tribunals and Commissions07 Sept 2017Allowed

Ve Commercial Vehicles Limited Vs Uttar Pradesh State Road Transport Corporation

Competition Commission Of India · (2017) 09 CCI CK 0002

Competition Act, 2002 — Section 3, 3(1), 3(3), 3(4), 3(3)(a), 3(3)(b), 3(3)(c), 3(3)(d), 4, 4(2)(a), 4(2)(b), 4(2)(c), 19(1)(a), 26(2)Road Transport Act, 1959 — Section 3

Tribunals and Commissions06 Sept 2017

Central Organisation For Railway Electrification Vs M/S Pps International

Competition Commission Of India · (2017) 09 CCI CK 0006

Competition Act, 2002 — Section 3, 3(3)(a), 4, 4(2)(a)(i), 4(2)(a)(ii), 19(1)(a), 26(2)

Tribunals and Commissions06 Sept 2017Disposed Of

Public Works Department Vs Harman International (India) Pvt. Ltd.

Competition Commission Of India · (2017) 09 CCI CK 0005

Competition Act, 2002 — Section 3, 19(1)(a), 26(2)

Tribunals and Commissions06 Sept 2017Dismissed

Wing Commander Jai Kishan Vs Nikunj Sisondia

Competition Commission Of India · (2017) 09 CCI CK 0003

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)Indian Penal Code, 1860 — Section 34, 120B, 406, 420

Tribunals and Commissions24 Aug 2017Dismissed

Nikunj Sisondia Vs Chairman And Managing Director And Ors

Competition Commission Of India · (2017) 08 CCI CK 0004

Competition Act, 2002 — Section 2(r), 4, 19(1)(a), 19(4), 26(1), 26(2)

Tribunals and Commissions23 Aug 2017Dismissed

Kush Kalra Vs Reserve Bank Of India And Ors

Competition Commission Of India · (2017) 08 CCI CK 0003

Competition Act, 2002 — Section 2(b), 3, 3(1), 3(3), 19(1)(a), 26(1), 26(2)Banking Regulation Act, 1949 — Section 45ZC, 45ZD, 45ZE, 45ZF, 45ZC(3), 45ZE(4)

Tribunals and Commissions17 Aug 2017Dismissed

XYZ Vs Hyundai Motor India Limited And Ors

Competition Commission Of India · (2017) 08 CCI CK 0005

Competition Act, 2002 — Section 3, 3(3)(a), 4, 4(1), 19(1)(a), 26(2), 27(d), 27(g)

Tribunals and Commissions16 Aug 2017Dismissed

Flyash Based Bricks Manufacturers & Promoters Association Vs Chief Secretary, Government Of Uttar Pradesh Sachivaliya, And Ors

Competition Commission Of India · (2017) 08 CCI CK 0002

Competition Act, 2002 — Section 2(r), 3, 4, 19(4), 19(1)(a), 26(2)

Tribunals and Commissions10 Aug 2017Dismissed

Capt. Deepak Shrikrishnarao Satam Vs Tata Housing Development Co. Ltd.

Competition Commission Of India · (2017) 08 CCI CK 0006

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

Tribunals and Commissions08 Aug 2017Dismissed

Sreedhar Reddy V Vs Sjr Enterprises Pvt. Ltd.

Competition Commission Of India · (2017) 08 CCI CK 0001

Competition Act, 2002 — Section 2(r), 4, 19(1)(a), 26(2)

Tribunals and Commissions19 Jul 2017Disposed Of

Fast Track Call Cab Pvt. Ltd. And Ors Vs Ani Technologies Pvt. Ltd.

Competition Commission Of India · (2017) 07 CCI CK 0006

Competition Act, 2002 — Section 2(t), 3, 3(4), 4, 4(2), 4(2)(a)(ii), 5, 19(4), 19(1)(a), 26(1), 26(2), 27(b), 28

Tribunals and Commissions19 Jul 2017Dismissed

XYZ Vs Sanofi India Limited

Competition Commission Of India · (2017) 07 CCI CK 0005

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)

Tribunals and Commissions26 Jun 2017Dismissed

Prem Prakash Vs Director General

Competition Commission Of India · (2017) 06 CCI CK 0003

Competition Act, 2002 — Section 2(h), 4, 19(1)(a), 26(1), 26(2)

Tribunals and Commissions21 Jun 2017Dismissed

K Sera Sera Digital Cinema Ltd. Vs Pen India Ltd. And Anr

Competition Commission Of India · (2017) 06 CCI CK 0006

Competition Act, 2002 — Section 3, 3(3), 3(5)(i)(a), 4, 19(1)(a), 26(2)

Tribunals and Commissions15 Jun 2017Dismissed

C. Shanmugam Vs Reliance Jio Infocomm Limited

Competition Commission Of India · (2017) 06 CCI CK 0007

Competition Act, 2002 — Section 4, 4(1), 4(2)(a), 4(2)(c), 4(2)(e), 4(2)(a)(ii), 19(4), 19(1)(a), 26(2)

Tribunals and Commissions12 Jun 2017Dismissed

Karnataka Power Corporation Limited Vs Singareni Collieries Company Limited

Competition Commission Of India · (2017) 06 CCI CK 0002

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)