Tribunals and Commissions28 Aug 2018Dismissed
Prabhakar Pandey Vs Nutricia International Private Limited
Competition Commission Of India · (2018) 08 CCI CK 0001
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
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Competition Commission Of India judgments
819 judgments · page 17 of 41
Tribunals and Commissions27 Aug 2018Dismissed
Khemsons Agencies Vs Mondelez India Foods Private Limited
Competition Commission Of India · (2018) 08 CCI CK 0004
Competition Act, 2002 — Section 2(r), 3, 3(1), 3(4)(e), 4, 4(1), 4(2)(c), 4(2)(d), 4(2)(e), 19(1)(a), 26(2)
Tribunals and Commissions14 Aug 2018Dismissed
Counfreedise Vs Timex Group India Limited
Competition Commission Of India · (2018) 08 CCI CK 0007
Competition Act, 2002 — Section 3, 3(3), 3(4), 3(4)(e), 3(3)(a), 3(3)(b), 3(3)(c), 3(4)(d), 4, 19(1)(a), 26(2)
Tribunals and Commissions14 Aug 2018Dismissed
D.K. Srivastava Vs Up Housing & Development Board
Competition Commission Of India · (2018) 08 CCI CK 0006
Competition Act, 2002 — Section 2(h), 3, 3(1), 3(3), 3(3)(a), 4, 4(1), 4(2)(a)(i), 4(2)(a)(ii), 19(1)(a), 26(2)
Tribunals and Commissions07 Aug 2018Dismissed
Swarna Properties Vs Vestas Wind Technology India Private Limited
Competition Commission Of India · (2018) 08 CCI CK 0005
Competition Act, 2002 — Section 3, 3(3), 3(4)(a), 3(4)(b), 3(4), 4, 19(1)(a), 26(2)
Tribunals and Commissions06 Aug 2018Disposed Off
Kaja Peer Mohamed Vs Principal Secretary
Competition Commission Of India · (2018) 08 CCI CK 0008
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)Companies Act, 2013 — Section 8
Tribunals and Commissions30 Jul 2018Dismissed
Rajendra Agarwal, Advocate Vs Shoppers Stop Limited
Competition Commission Of India · (2018) 07 CCI CK 0006
Competition Act, 2002 — Section 3, 19(1)(a), 26(2)
Tribunals and Commissions12 Jul 2018
M/S. Alis Medical Agency And Ors Vs Federation Of Gujarat State Chemists And Druggists Associations And Ors
Competition Commission Of India · (2018) 07 CCI CK 0010
Competition Commission Of India (General) Regulations, 2009 — Regulation 20(4), 27(1)Drugs And Cosmetics Rules, 1945 — Rule 65(4)(3)Competition Act, 2002 — Section 3, 4, 3(1), 3(3), 3(3)(b), 3(4), 19(3), 26(1), 27, 36(2), 41, 43, 48, 48(1), 48(2)
Tribunals and Commissions12 Jul 2018
Hemant Sharma And Ors Vs All India Chess Federation (Aicf) And Ors
Competition Commission Of India · (2018) 07 CCI CK 0009
Competition Act, 2002 — Section 2(h), 2(r), 2(s), 2(t), 2(1), 3, 3(1), 3(3), 3(3)(b), 3(4), 3(4)(c), 3(4)(d), 4, 4(1), 4(2)(a)(i), 4(2)(b)(i), 4(2)(c), 19(1)(a), 19(3), 26(1), 26(8), 27, 27(b)
Tribunals and Commissions09 Jul 2018Dismissed
Rajat Verma Vs Public Works (B&R) Department
Competition Commission Of India · (2018) 07 CCI CK 0008
Competition Act, 2002 — Section 2(h), 4, 19(1)(a), 19(4), 19(6), 26(1), 26(2), 26(6)
Tribunals and Commissions09 Jul 2018Dismissed
Cambridge Residents Welfare Association Vs Merlin Developers And Ors
Competition Commission Of India · (2018) 07 CCI CK 0007
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions04 Jul 2018Dismissed
XYX Vs Indian Oil Corporation Ltd. And Ors
Competition Commission Of India · (2018) 07 CCI CK 0005
Competition Act, 2002 — Section 1(4), 2(zi), 3, 3(3)(a), 3(3)(d), 3(4)(a), 3(4), 4(2), 4, 4(2)(a)(i), 4(2)(a)(ii), 4(2)(d), 11, 12, 19(1)(a), 24, 25, 25(2), 26, 26(1), 26(2), 28, 50, 60Constitution Of India, 1950 — Article 226
Tribunals and Commissions04 Jul 2018Dismissed
Maheswari Agro Products Vs Tamil Nadu Civil Supplies Corporation
Competition Commission Of India · (2018) 07 CCI CK 0004
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions20 Jun 2018Dismissed
Meru Travel Solutions Pvt. Ltd. Vs M/S Ani Technologies Pvt. Ltd.
Competition Commission Of India · (2018) 06 CCI CK 0003
Competition Act, 2002 — Section 2(b), 3, 3(1), 3(4), 4, 4(2), 4(2)(a)(ii), 5, 6, 19(1)(a), 19(4), 26(1), 26(2), 27(b), 28
Tribunals and Commissions19 Jun 2018Dismissed
Singhal Industries Pvt. Ltd. Vs Sparco Multiplast Pvt. Ltd.
Competition Commission Of India · (2018) 06 CCI CK 0006
Competition Act, 2002 — Section 3, 2(r), 2(s), 2(t), 4, 19(1)(a), 26(2)
Tribunals and Commissions01 Jun 2018Dismissed
Kshitiz Arya And Ors Vs Viacom18 Media Pvt. Ltd. And Ors
Competition Commission Of India · (2018) 06 CCI CK 0005
Competition Act, 2002 — Section 3(3), 3(3)(c), 3(3)(b), 19(1)(a), 26(2)
Tribunals and Commissions01 Jun 2018Dismissed
Jaideep Ugrankar Vs Client Associates
Competition Commission Of India · (2018) 06 CCI CK 0004
Competition Act, 2002 — Section 2(t), 2(s), 3, 4, 97(7), 19(1)(a), 26(2)Constitution Of India, 1950 — Article 14
Tribunals and Commissions30 May 2018Dismissed
Parsoli Motor Works Pvt. Ltd. Vs Bmw India Private Limited And Ors
Competition Commission Of India · (2018) 05 CCI CK 0001
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions24 May 2018
Dr. Chandra Shekhar Sahukar Vs Secretary, Department Of Animal Husbandry & Dairying, Ministry Of Agriculture And Farmers Welfare
Competition Commission Of India · (2018) 05 CCI CK 0595
Central Civil Services (Pension) Rules, 1972-Rule 48, 48-A, 48-A(2), 48-A(4)Administrative Tribunals Act, 1985
Tribunals and Commissions11 May 2018Dismissed
India Glycols Ltd. Vs Indian Sugar Mills Association And Ors
Competition Commission Of India · (2018) 05 CCI CK 0003
Competition Act, 2002 — Section 2(l), 2(h), 3, 3(3)(a), 3(3)(b), 4, 4(2)(a), 4(2)(e), 19(1), 19(1)(a), 26(1), 48