Tribunals and Commissions09 Nov 2018Disposed Off
NLC India Limited Vs Phoenix Conveyor Belt And Ors
Competition Commission Of India · (2018) 11 CCI CK 0010
Competition Act, 2002 — Section 3, 3(1), 3(3)(d), 19(1)(a), 19(1)(b), 26(1)
COURT ARCHIVE
Competition Commission Of India judgments
819 judgments · page 16 of 41
Tribunals and Commissions09 Nov 2018Dismissed
Reprographics India Vs Hitachi Systems Micro Clinic Pvt. Ltd.
Competition Commission Of India · (2018) 11 CCI CK 0009
Competition Act, 2002 — Section 3(3)(d), 3(1), 19(1)(a), 26(2)
Tribunals and Commissions09 Nov 2018Disposed Off
Kelvion India Private Limited Vs Apollo Industrial Corporation
Competition Commission Of India · (2018) 11 CCI CK 0005
Competition Act, 2002 — Section 3, 19(1)(a), 26(2), 33
Tribunals and Commissions09 Nov 2018Dismissed
Bharat Sanchar Nigam Limited (Bsnl) Vs M/S Indus Towers Limited
Competition Commission Of India · (2018) 11 CCI CK 0003
Competition Act, 2002 — Section 2(r), 4, 4(2)(a)(ii), 4(2)(e), 19(4), 19(1)(a), 26(2), 27(e)
Tribunals and Commissions08 Nov 2018Dismissed
M. Venugopal Reddy Vs Trans Union CIBIL Limited.
Competition Commission Of India · (2018) 11 CCI CK 0007
Competition Act, 2002 — Section 2(r), 4, 4(2)(a)(i), 4(2)(a)(ii), 19(4), 19(1)(a), 26(2), 33Credit Information Companies Regulations, 2006 — Regulation 10(a)(i), 10(a)(ii)Credit Information Companies (Regulations) Act, 2005 — Section 18
Tribunals and Commissions06 Nov 2018
M/S Alis Medical Agency And Ors Vs Federation Of Gujarat State Chemists And Druggists And Ors
Competition Commission Of India · (2018) 11 CCI CK 0011
Competition Act, 2002 — Section 27, 38, 43
Tribunals and Commissions06 Nov 2018Dismissed
Samir Agrawal Vs ANI Technologies Pvt. Ltd.
Competition Commission Of India · (2018) 11 CCI CK 0008
Competition Act, 2002 — Section 3, 3(1), 3(3)(a), 3(4)(e), 3(3)(a), 4, 4(2)(a)(ii), 19(1)(a), 26(2)
Tribunals and Commissions06 Nov 2018Dismissed
All India Online Vendors Association Vs Flipkart India Private Limited
Competition Commission Of India · (2018) 11 CCI CK 0004
Competition Act, 2002 — Section 4, 4(2)(a), 4(2)(c), 4(2)(e), 5, 6, 19(1)(a), 26(2), 29(3), 33
Tribunals and Commissions10 Oct 2018Dismissed
P. Sesharatnam W/O Late Rama Rao And Ors Vs Sudershan Reddy S/O Deva Reddy And Ors
Competition Commission Of India · (2018) 10 CCI CK 0002
Competition Act, 2002 — Section 3, 3(3), 3(4), 19(1)(a), 26(2)
Tribunals and Commissions04 Oct 2018Dismissed
Tamil Nadu Consumer Products Distributors Association Vs Fangs Technology Private Limited And Anr
Competition Commission Of India · (2018) 10 CCI CK 0001
Competition Act, 2002 — Section 3, 3(4), 3(4)(e), 3(4)(b), 4, 19(1)(a), 26(2)
Tribunals and Commissions27 Sept 2018
House Of Diagnostics Llp Informant Vs Esaote S.P.A And Anr
Competition Commission Of India · (2018) 09 CCI CK 0003
Competition Act, 2002 — Section 2(s), 2(t), 3, 4, 4(2)(a)(i), 4(2)(a)(ii), 4(2)(b), 4(2)(c), 19(1)(a), 19(6), 19(7), 26(1), 27, 27(b)
Tribunals and Commissions18 Sept 2018Dismissed
Milind Madhavrao Bhadane Vs Viraj Lomate, Director
Competition Commission Of India · (2018) 09 CCI CK 0001
Competition Act, 2002 — Section 2(h), 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions11 Sept 2018Dismissed
Shiju R Vs Sunil Kumar V
Competition Commission Of India · (2018) 09 CCI CK 0002
Competition Act, 2002 — Section 2(h), 3, 3(1), 4, 19(1)(a), 26(2), 27
Tribunals and Commissions31 Aug 2018Dismissed
Vijay Kapoor Vs DLF Limited
Competition Commission Of India · (2018) 08 CCI CK 0010
Competition Act, 2002 — Section 4, 19(4), 19(7), 19(1)(a), 26(1), 26(6)
Tribunals and Commissions31 Aug 2018Dismissed
Amit Mittal Vs DLF Limited
Competition Commission Of India · (2018) 08 CCI CK 0009
Competition Act, 2002 — Section 4, 4(2)(a)(i), 19(4), 19(1)(a), 19(7), 26(1), 26(6)
Tribunals and Commissions30 Aug 2018Allowed
Anticompetitive Conduct In The Dry-Cell Batteries Market In India Vs Panasonic Corporation, Japan And Ors
Competition Commission Of India · (2018) 08 CCI CK 0013
Competition Commission Of India (Lesser Penalty) Regulations, 2009 — Regulation 5, 26Competition Act, 2002 — Section 3, 3(1), 3(3), 3(3)(a), 19(1), 19(3), 26(1), 27, 27(b), 46, 48, 48(1), 48(2), 57
Tribunals and Commissions30 Aug 2018Disposed Off
M/S Alis Medical Agency And Ors Vs Federation Of Gujarat State Chemists And Druggists Associations And Ors
Competition Commission Of India · (2018) 08 CCI CK 0012
Competition Act, 2002 — Section 3(1), 3(3)(b), 27, 43, 48, 48(1), 48(2)
Tribunals and Commissions30 Aug 2018
G. Krishnamurthy Vs Karnataka Film Chamber Of Commerce (Kfcc) And Ors
Competition Commission Of India · (2018) 08 CCI CK 0011
Competition Commission Of India (General) Regulations, 2009 — Regulation 26Competition Act, 2002 — Section 2(b), 3, 3(1), 3(3), 3(3)(b), 3(4), 4, 18, 19(1)(a), 19(3), 19(3)(a), 19(3)(c), 19(3)(d), 19(3)(e), 26(1), 26(3), 27, 33, 42, 43, 48, 48(1), 48(2)Evidence Act, 1872 — Section 65(B)
Tribunals and Commissions30 Aug 2018Dismissed
Sanjay Agarwal Vs Public Works Department
Competition Commission Of India · (2018) 08 CCI CK 0003
Competition Act, 2002 — Section 2(r), 4, 19(4), 19(1)(a), 26(2), 33
Tribunals and Commissions30 Aug 2018Disposed Off
G. P. Konar Vs Department Of Agriculture And Farmers
Competition Commission Of India · (2018) 08 CCI CK 0002
Competition Act, 2002 — Section 2(h), 2(r), 4, 19(1)(a), 26(2)