COURT ARCHIVE

Competition Commission Of India judgments

819 judgments · page 14 of 41

Tribunals and Commissions03 Oct 2019

Suresh Chander Gupta Vs Vatika Limited

Competition Commission Of India · (2019) 10 CCI CK 0006

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2), 33

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Tribunals and Commissions03 Oct 2019

Air Works India (Engineering) Private Limited Vs Gmr Hyderabad International Airport Limited And Anr

Competition Commission Of India · (2019) 10 CCI CK 0002

Competition Act, 2002 — Section 2(t), 4, 4(2)(a)(i), 4(2)(b), 4(2)(b)(i), 4(2)(c), 4(2)(e), 19(1)(a), 26(1), 33

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Tribunals and Commissions09 Aug 2019

Naveen Kataria Vs Jaiprakash Associates Limited

Competition Commission Of India · (2019) 08 CCI CK 0009

Competition Commission of India (General) Regulations, 2009 — Regulation 20(6)Competition Act, 2002 — Section 2(u), 4, 4(2)(a)(i), 19, 19(1)(a), 19(4), 26, 26(1), 26(3), 26(5), 26(6), 26(7), 27, 62

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Tribunals and Commissions09 Aug 2019Allowed

Matrix Info Systems Private Limited Vs Intel Corporation

Competition Commission Of India · (2019) 08 CCI CK 0005

Competition Act, 2002 — Section 3, 3(4), 3(4)(e), 3(4)(d), 3(4)(c), 4, 4(2)(a), 4(2)(a)(i), 4(2)(b)(i), 4(2)(c), 19(1)(a), 19(3), 19(4), 32Evidence Act, 1872 — Section 65B

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Tribunals and Commissions07 Aug 2019

Ashokbhai M. Mehta Vs Gujarat State Board Of School Textbook

Competition Commission Of India · (2019) 08 CCI CK 0007

Competition Act, 2002 — Section 2(h), 4, 19(1)(a), 19(4), 26(1), 26(2), 33

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Tribunals and Commissions07 Aug 2019Allowed

Shravan Yadav And Ors Vs Volleyball Federation Of India (Vfi) And Anr

Competition Commission Of India · (2019) 08 CCI CK 0004

Competition Act, 2002 — Section 2(r), 2(h), 3, 3(1), 3(3)(b), 3(4)(d), 4, 4(2)(a)(i), 4(2)(b)(i), 4(2)(c), 4(2)(d), 19(1)(a)

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Tribunals and Commissions05 Aug 2019

National Consumers Co-Operative Federation Of India Limited Vs New Town Electric Supply Company Limited And Anr

Competition Commission Of India · (2019) 08 CCI CK 0008

Competition Act, 2002 — Section 2(r), 2(t), 2(s), 4, 19(1)(a), 26(2), 33

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Tribunals and Commissions02 Aug 2019

Nagrik Chetna Manch Vs Saar It Resources Private Limited And Ors

Competition Commission Of India · (2019) 08 CCI CK 0010

Competition Act, 2002 — Section 3, 3(1), 3(2), 3(3), 3(3)(a), 3(3)(b), 3(3)(c), 3(3)(d), 15, 19, 19(1)(a), 19(3), 26(1), 27, 27(b), 48, 48(1), 48(2)Evidence Act, 1872 — Section 65(B)

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Tribunals and Commissions02 Aug 2019Dismissed

Indian National Shipowners’ Association (Insa) Vs Oil And Natural Gas Corporation Limited (Ongc)

Competition Commission Of India · (2019) 08 CCI CK 0006

Competition Act, 2002 — Section 2(h), 2(t), 3(1), 3(4), 4, 4(2)(a), 4(2)(a)(i), 15, 19(4), 19(6), 19(1)(a), 26(1), 27, 33Specific Relief Act, 1963 — Section 14(1)(d)Territorial Waters, Continental Shelf, Indian EEZ And Other Maritime Zones Act, 1976 — Section 7(4)(a)

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Tribunals and Commissions02 Aug 2019Dismissed