Tribunals and Commissions11 May 2018Dismissed
Masood Raza Vs Uttar Pradesh Avas Avam Vikas Parishad (Upavp)
Competition Commission Of India · (2018) 05 CCI CK 0002
Competition Act, 2002 — Section 2(h), 2(r), 4, 19(1)(a), 26(2)
COURT ARCHIVE
Competition Commission Of India judgments
819 judgments · page 18 of 41
Tribunals and Commissions08 Mar 2018Dismissed
Sarv Prakash Developers Vs Phantom Films
Competition Commission Of India · (2018) 03 CCI CK 0001
Competition Act, 2002 — Section 3, 3(1), 3(3)(b), 3(4)(d), 19(1)(a), 26(2)
Tribunals and Commissions28 Feb 2018Disposed Off
Ramachandran V Vs Jsw Cements Limited And Anr
Competition Commission Of India · (2018) 02 CCI CK 0003
Competition Act, 2002 — Section 2(r), 4, 19(4), 19(1)(a), 26(2)
Tribunals and Commissions27 Feb 2018Dismissed
Prem Prakash Vs Airport Authority Of India
Competition Commission Of India · (2018) 02 CCI CK 0002
Competition Act, 2002 — Section 3(4), 4, 19(4), 19(4), 19(4)(g), 19(1)(a), 26(2)
Tribunals and Commissions06 Feb 2018Disposed Off
Industries and Commerce Association Vs Coal India Limited And Anr
Competition Commission Of India · (2018) 02 CCI CK 0001
Competition Act, 2002 — Section 2(h), 4, 4(2)(a)(i), 4(2)(a)(ii), 19(1)(a), 26(2)Companies Act, 2013 — Section 2(45)
Tribunals and Commissions31 Jan 2018Dismissed
Usha Roy Vs Ans Developers Pvt. Ltd.
Competition Commission Of India · (2018) 01 CCI CK 0005
Tribunals and Commissions24 Jan 2018Dismissed
Asmi Metal Products Pvt Ltd. Vs SKF India Ltd.
Competition Commission Of India · (2018) 01 CCI CK 0004
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions24 Jan 2018Dismissed
Arun Mishra Vs State Of U.P. through Chief Secretary And Ors
Competition Commission Of India · (2018) 01 CCI CK 0002
Competition Act, 2002 — Section 3, 3(1), 3(3)(d), 19(1)(a), 26(2)Electricity Act, 2003 — Section 63, 173, 174, 175
Tribunals and Commissions04 Jan 2018Dismissed
Indudhar M. Patil Vs DS-Max Properties Private Limited
Competition Commission Of India · (2018) 01 CCI CK 0003
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions29 Dec 2017Disposed Of
Dwarikesh Sugar Industries Limited Vs Wave Distilleries & Breweries Ltd. And Ors
Competition Commission Of India · (2017) 12 CCI CK 0003
Competition Act, 2002 — Section 3, 3(1), 3(3)(a), 4, 19(1)(a), 26(1)U.P. Sheera Niyantram Adhiniyam, 1964 — Section 7, 8U.P. Sheera Niyantram Adhiniyam, 1964 — Rule 22
Tribunals and Commissions29 Dec 2017Dismissed
Shri C.P. Paul Vs Kerala State Electricity Board Limited
Competition Commission Of India · (2017) 12 CCI CK 0002
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)Indian Electricity Act, 2003 — Section 56(2)
Tribunals and Commissions29 Dec 2017Dismissed
Jawahar Ganj, Gurudwara Road Vs Zion Bizworld, Subhash Road And Ors
Competition Commission Of India · (2017) 12 CCI CK 0001
Competition Act, 2002 — Section 2(r), 3(3), 3(1), 4, 4(2), 5, 19(4), 19(1)(a), 26(2), 28Information Technology Act, 2000 — Section 72, 72AIndian Penal Code, 1860 — Section 420
Tribunals and Commissions30 Nov 2017Dismissed
Vijay Menon Vs Maharashtra State Power Generation Company Ltd.
Competition Commission Of India · (2017) 11 CCI CK 0004
Competition Act, 2002 — Section 3, 4, 19, 19(1)(a), 26(2)
Tribunals and Commissions28 Nov 2017Dismissed
Pankaj Rai Vs NIIT Limited
Competition Commission Of India · (2017) 11 CCI CK 0002
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions14 Nov 2017Dismissed
Association Of Registration Plates Manufacturers Of India Vs Shimnit UTSCH India Private Limited
Competition Commission Of India · (2017) 11 CCI CK 0003
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)Delhi Special Police Establishment Act, 1946 — Section 6Indian Penal Code, 1860 — Section 120B, 420
Tribunals and Commissions14 Nov 2017Dismissed
R. Ramkumar, Vs Akshaya Private Ltd.
Competition Commission Of India · (2017) 11 CCI CK 0001
Competition Act, 2002 — Section 4, 19(1)(a)
Tribunals and Commissions14 Oct 2017Dismissed
Usha Roy Vs ANS Developers Pvt. Ltd. And Anr
Competition Commission Of India · (2017) 10 CCI CK 0007
Competition Act, 2002 — Section 2, 4, 4(2)(d), 4(2)(c), 4(2)(e), 5(b), 19(1)(a), 26(1), 26(2)
Tribunals and Commissions12 Oct 2017Dismissed
Tata Power Delhi Distribution Limited Vs Ntpc Limited
Competition Commission Of India · (2017) 10 CCI CK 0004
Competition Act, 2002 — Section 3, 3(4), 4, 4(2)(b), 4(2)(c), 4(2)(a)(i), 19(1)(a), 26(2), 79(1)(a), 79(1)(f)
Tribunals and Commissions09 Oct 2017Dismissed
Maharashtra Electrical Engineers Association Vs Sashana Heights, Subash Road And Ors
Competition Commission Of India · (2017) 10 CCI CK 0006
Competition Act, 2002 — Section 3, 4, 4(2)(a), 4(2)(c), 4(2)(d), 19(1)(a), 26(2), 33
Tribunals and Commissions03 Oct 2017Dismissed
Akhil R. Bhansali Vs Skoda Auto India Pvt. Ltd.
Competition Commission Of India · (2017) 10 CCI CK 0005
Competition Act, 2002 — Section 4, 4(2)(b), 19(1)(a), 26(2)