COURT ARCHIVE

Competition Commission Of India judgments

819 judgments · page 23 of 41

Tribunals and Commissions08 Jun 2016Dismissed

Indian Paint & Coating Association Vs Kanoria Chemicals & Industries Limited

Competition Commission Of India · (2016) 06 CCI CK 0007

Competition Act, 2002 — Section 2(r), 2(s), 2(t), 4, 4(1), 4(2)(a)(ii), 4(2)(b)(i), 4(2)(c), 19(6) , 19(7), 19(1)(a), 26(2)Companies Act, 1956 — Section

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Tribunals and Commissions07 Jun 2016Allowed

M/S Mineral Enterprises Limited Vs Ministry Of Railways, Union Of India

Competition Commission Of India · (2016) 06 CCI CK 0009

Competition Act, 2002 — Section 2(h), 4, 18, 19(5), 19(6), 19(7), 19(1)(a)Railways Act, 1989 — Section 31

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Tribunals and Commissions07 Jun 2016Dismissed

Jolly Diclause Vs General Manager Sterling Vehicle Sales Pvt. Ltd

Competition Commission Of India · (2016) 06 CCI CK 0008

Competition Act, 2002 — Section 4, 4(4), 19(1)(a), 26(2)

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Tribunals and Commissions02 Jun 2016Dismissed

Kamble Sayabanna Kallappa Vs Bennett Coleman And Company Limited

Competition Commission Of India · (2016) 06 CCI CK 0006

Competition Act, 2002 — Section 4, 4(2)(a)(i), 19(1)(a), 26(2)

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Tribunals and Commissions01 Jun 2016Dismissed

A. S. Sharma Vs M/S Prateek Realtors India Pvt. Ltd.

Competition Commission Of India · (2016) 06 CCI CK 0003

Competition Act, 2002 — Section 4, 4(8), 19(1)(a), 26(2)

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Tribunals and Commissions05 May 2016Dismissed

XYZ Vs REC Power Distribution Company Ltd.

Competition Commission Of India · (2016) 05 CCI CK 0006

Competition Act, 2002 — Section 2(s), 2(r), 2(h), 2(t), 4, 4(2)(b), 4(2)(c), 4(2)(e), 5, 19(1)(a), 19(4), 19(6), 26(1)Electricity Act, 2003 — Section 4, 5, 6

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Tribunals and Commissions05 May 2016Dismissed

Vishwambhar M. Doiphode Vs Vodafone India Limited

Competition Commission Of India · (2016) 05 CCI CK 0004

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

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Tribunals and Commissions03 May 2016Disposed Off

Southwest India Machine Trading Pvt. Ltd. Vs Case New Holland Construction Equipment (India) Pvt. Ltd.

Competition Commission Of India · (2016) 05 CCI CK 0005

Competition Act, 2002 — Section 3(3), 3(4), 4, 19(1)(a), 26(1), 26(2)

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Tribunals and Commissions03 May 2016Dismissed

Bosco Joseph Vs Union Of India And Ors

Competition Commission Of India · (2016) 05 CCI CK 0003

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)Companies Act, 2013 — Section 8

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Tribunals and Commissions03 May 2016Dismissed

Confederation Of Real Estate Brokers’ Association Of India Vs Magicbricks.Com And Ors

Competition Commission Of India · (2016) 05 CCI CK 0002

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)Companies Act, 2013 — Section 8

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Tribunals and Commissions03 May 2016Dismissed

Actuate Business Consulting Pvt. Ltd. Vs Ambika Trading & Construction Co. Pvt. Ltd.

Competition Commission Of India · (2016) 05 CCI CK 0001

Competition Act, 2002 — Section 4, 19(1)(a), 26(2), 33

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Tribunals and Commissions01 Apr 2016Dismissed

Gujarat State Fertilisers & Chemicals Ltd. Vs Gail (India) Ltd.

Competition Commission Of India · (2016) 04 CCI CK 0001

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

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Tribunals and Commissions29 Mar 2016Dismissed

Tamilnadu Consumer Products Distributors Association Vs Britannia Industries Ltd. And Ors

Competition Commission Of India · (2016) 03 CCI CK 0005

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

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Tribunals and Commissions29 Mar 2016Disposed Off

Registrars Association Of India (Rain) Vs National Securities Depository Ltd. (Nsdl) And Ors

Competition Commission Of India · (2016) 03 CCI CK 0004

Competition Act, 2002 — Section 3, 4, 19(1)(a), 21A, 26(1), 26(2)

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Tribunals and Commissions29 Mar 2016Dismissed

Mukul Kumar Govil Vs Et Infra Developers Pvt. Ltd.

Competition Commission Of India · (2016) 03 CCI CK 0003

Competition Act, 2002 — Section 2(r), 3, 4, 19(1)(a), 26(1), 26(2)

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Tribunals and Commissions16 Mar 2016Dismissed

R. S. Malik Vs Inder Singh And Ors

Competition Commission Of India · (2016) 03 CCI CK 0002

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)

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Tribunals and Commissions25 Feb 2016Disposed Of

Prasar Bharati (Broadcasting Corporation Of India) Vs TAM Media Research Private Limited

Competition Commission Of India · (2016) 02 CCI CK 0009

Competition Act, 2002 — Section 4, 4(2), 4(2)(a)(i), 4(2)(a)(ii), 4(2)(b)(ii), 4(2)(c), 19(1)(a), 19(4), 26(1), 26(3)

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Tribunals and Commissions25 Feb 2016Dismissed

M. M. Mittal Vs M/S Paliwal Developers Ltd.

Competition Commission Of India · (2016) 02 CCI CK 0004

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

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Tribunals and Commissions10 Feb 2016Dismissed

Smt. Sarita Punia W/O Shri P. D. Punia Vs Tulip Housing Private Limited

Competition Commission Of India · (2016) 02 CCI CK 0008

Competition Act, 2002 — Section 2(r), 4, 19(1)(a), 26(2), 33

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Tribunals and Commissions10 Feb 2016Dismissed

Anand Parkash Agarwal Vs Dakshin Haryana Bijli Vitran Nigam

Competition Commission Of India · (2016) 02 CCI CK 0007

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

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