COURT ARCHIVE

Competition Commission Of India judgments

819 judgments · page 26 of 41

Tribunals and Commissions29 Sept 2015Dismissed

M/S Taj Pharmaceuticals Ltd. And Ors Vs Department Of Sale Tax/ Professional Tax And Anr

Competition Commission Of India · (2015) 09 CCI CK 0006

Competition Act, 2002 — Section 2(h), 4, 19(1)(a), 26(1), 26(2), 33Constitution Of India, 1950 — Article 276

Tribunals and Commissions29 Sept 2015Dismissed

Navin K Trivedy Vs M. R. Proview Realtech Pvt. Ltd. And Ors

Competition Commission Of India · (2015) 09 CCI CK 0005

Competition Act, 2002 — Section 4, 4(2)(a), 19(1)(a), 26(2)

Tribunals and Commissions29 Sept 2015Dismissed

Arvind Sood Vs Hyundai Motor India Ltd.

Competition Commission Of India · (2015) 09 CCI CK 0004

Competition Act, 2002 — Section 3, 3(1), 3(3), 4, 19(1)(a), 26(2)

Tribunals and Commissions29 Sept 2015Dismissed

Cloudwalker Streaming Technologies Private Limited, Vs Bennett, Coleman And Co. Ltd,

Competition Commission Of India · (2015) 09 CCI CK 0003

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

Tribunals and Commissions28 Sept 2015Dismissed

Baby Nandini Garg Vs Management Of Shikshantar School And Ors

Competition Commission Of India · (2015) 09 CCI CK 0007

Competition Act, 2002 — Section 4, 19(1)(a), 26(2), 33

Tribunals and Commissions09 Sept 2015Dismissed

Hardev Singh Vs S.M.V. Agencies Pvt. Ltd.

Competition Commission Of India · (2015) 09 CCI CK 0002

Competition Act, 2002 — Section 4, 4(2)(a)(i), 19, 19(1)(a), 26(2)

Tribunals and Commissions09 Sept 2015Dismissed

Shubham Sanitarywares Vs HSIL Limited

Competition Commission Of India · (2015) 09 CCI CK 0001

Competition Act, 2002 — Section 3(4), 3(1), 4, 19(1)(a), 19(6), 26(2)

Tribunals and Commissions08 Sept 2015Allowed

Deputy Chief Materials Manager Vs M/S Faiveley Transport India Limited And Anr

Competition Commission Of India · (2015) 09 CCI CK 0010

Competition Act, 2002 — Section 3(1), 3(3)(d), 19(1)(b), 26(1)

Tribunals and Commissions08 Sept 2015Disposed Off

M/S Gujarat Industries Power Company Limited (Gipcl) Vs M/S Gail (India) Limited

Competition Commission Of India · (2015) 09 CCI CK 0008

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

Tribunals and Commissions25 Aug 2015Dismissed

Deepak Khandelwal Vs Ireo Grace Realtech Pvt. Ltd.

Competition Commission Of India · (2015) 08 CCI CK 0005

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

Tribunals and Commissions25 Aug 2015Dismissed

Bharti Verma Vs Global Information Systems Technology Pvt. Ltd.

Competition Commission Of India · (2015) 08 CCI CK 0004

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

Tribunals and Commissions20 Aug 2015Dismissed

Ohm Value Services Limited Vs Janta Land Promoters Limited

Competition Commission Of India · (2015) 08 CCI CK 0003

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

Tribunals and Commissions20 Aug 2015Dismissed

Mukesh Brothers Vs Jaguar & Co. Pvt. Ltd And Ors

Competition Commission Of India · (2015) 08 CCI CK 0002

Competition Act, 2002 — Section 3, 4, 19(6), 19(1)(a), 26(2)

Tribunals and Commissions11 Aug 2015Dismissed

M/S Sri Rama Agency Vs M/S Mondelez India Foods Private Limited And Anr

Competition Commission Of India · (2015) 08 CCI CK 0006

Competition Act, 2002 — Section 2(r), 3, 3(1), 3(4), 4, 4(2)(e), 4(2)(a)(i), 19(1)(a), 26(1), 26(2)

Tribunals and Commissions10 Aug 2015Allowed

Sharad Kumar Jhunjunwala And Ors Vs Union Of India And Ors

Competition Commission Of India · (2015) 08 CCI CK 0007

Competition Act, 2002 — Section 3, 3(1), 3(2), 3(4)(a), 4, 4(2)(a)(ii), 4(2)(b)(ii), 5, 18, 19(1)(a), 19(4), 19(7), 26(1), 26(6), 27Indian Railways Act, 1989 — Section 60(g), 144, 147

Tribunals and Commissions05 Aug 2015Dismissed

Ranbir Singh Vs Department Of Information And Public Relations And Ors

Competition Commission Of India · (2015) 08 CCI CK 0001

Competition Act, 2002 — Section 2(h), 2(u), 3, 4, 4(2)(a)(i), 4(2)(b)(i), 4(2)(c), 4(2)(d), 19(1)(a), 26(1), 26(2)

Tribunals and Commissions02 Jul 2015Dismissed

Vijay Malhotra Vs Milestone Capital Advisors Limited

Competition Commission Of India · (2015) 07 CCI CK 0002

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

Tribunals and Commissions02 Jul 2015Dismissed

Babita Roy Vs M/S Swadesh Developers And Colonisers

Competition Commission Of India · (2015) 07 CCI CK 0001

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)

Tribunals and Commissions01 Jul 2015Disposed Of

Chief Materials Manager Vs M/S Milton Industries Ltd. And Ors

Competition Commission Of India · (2015) 07 CCI CK 0003

Competition Act, 2002 — Section 3, 3(1), 3(3), 19(1)(b), 26(1), 26(6)

Tribunals and Commissions30 Jun 2015Dismissed

Dreams Aakruti Vs Dreams Group And Ors

Competition Commission Of India · (2015) 06 CCI CK 0008

Competition Act, 2002 — Section 3(4), 4, 19(3), 19(1)(a), 26(2)