Tribunals and Commissions30 Jun 2015Dismissed
K. Rajarajan Vs Mahindra & Mahindra Ltd. And Ors
Competition Commission Of India · (2015) 06 CCI CK 0002
Competition Act, 2002 — Section 3, 19(1)(a), 26(2)
COURT ARCHIVE
Competition Commission Of India judgments
819 judgments · page 27 of 41
Tribunals and Commissions25 Jun 2015Dismissed
Preetam Chhabra Vs Ansal Properties & Infrastructure Ltd.
Competition Commission Of India · (2015) 06 CCI CK 0009
Competition Act, 2002 — Section 19(1)(a), 26(2)Consumer Protection Act, 1986 — Section 27
Tribunals and Commissions25 Jun 2015Dismissed
Udit Gupta Vs Interglobe Aviation Limited
Competition Commission Of India · (2015) 06 CCI CK 0006
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions24 Jun 2015Dismissed
Rambir Singh Vs Puri Constructions Pvt. Ltd
Competition Commission Of India · (2015) 06 CCI CK 0004
Competition Act, 2002 — Section 3, 4(a), 4(2)(a)(i), 19(1)(a), 26(2)
Tribunals and Commissions23 Jun 2015Dismissed
Rahul Sharma Vs Terra Group Alias Adinath Properties Pvt. Ltd.
Competition Commission Of India · (2015) 06 CCI CK 0011
Competition Act, 2002 — Section 2(r), 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions23 Jun 2015Dismissed
Vikas Kumar Goel Vs Standard Chartered Bank
Competition Commission Of India · (2015) 06 CCI CK 0010
Competition Act, 2002 — Section 2(r), 4, 19(1)(a), 26(2), 33
Tribunals and Commissions10 Jun 2015Dismissed
Surana And Surana Vs M/S Dell India Private Limited
Competition Commission Of India · (2015) 06 CCI CK 0007
Competition Act, 2002 — Section 2(r), 3, 3(4), 4, 4(2)(c), 19(3), 19(1)(a), 26(2)
Tribunals and Commissions04 Jun 2015Disposed off
Air Cargo Agents Association Of India Vs International Air Transport Association (IATA)
Competition Commission Of India · (2015) 06 CCI CK 0012
Competition Act, 2002 — Section 2(c), 3, 3(1), 3(3), 3(3)(a), 3(3)(b), 4, 19(1)(a), 19(3), 26(1)
Tribunals and Commissions04 Jun 2015Dismissed
M/S K Sera Sera Digital Cinema Pvt. Ltd. Vs M/S Nbc Universal Media Distribution And Ors
Competition Commission Of India · (2015) 06 CCI CK 0005
Competition Act, 2002 — Section 3, 3(3), 4, 19(1)(a), 26(1), 26(2)
Tribunals and Commissions04 Jun 2015Dismissed
Aayush Garg Vs K.D.P. Infrastructure Private Ltd.
Competition Commission Of India · (2015) 06 CCI CK 0001
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions02 Jun 2015Dismissed
Dhanvir Food Product Vs Bank Of Baroda
Competition Commission Of India · (2015) 06 CCI CK 0003
Competition Act, 2002 — Section 3, 3(1), 3(3)(b), 4, 4(1), 19(1)(a), 26(2)
Tribunals and Commissions28 May 2015Dismissed
Rooster Info. Pvt. Ltd. Vs Maruti Suzuki India Ltd.
Competition Commission Of India · (2015) 05 CCI CK 0006
Competition Act, 2002 — Section 3, 3(1), 3(3)(b), 3(3)(a), 3(4)(a) , 4, 4(2)(a)(i), 4(2)(b), 19(1)(a), 26(2)
Tribunals and Commissions22 May 2015Dismissed
Sanjay Goel Vs Greater Noida Industrial Development Authority And Anr
Competition Commission Of India · (2015) 05 CCI CK 0005
Competition Act, 2002 — Section 2(u), 4, 19(1)(a), 26(2)
Tribunals and Commissions21 May 2015Dismissed
Nitesh Forest Hills Apartment Owners Vs Nitesh Estates Limited
Competition Commission Of India · (2015) 05 CCI CK 0003
Competition Act, 2002 — Section 3(3)(b), 3(1), 4, 19(1)(a), 26(2)
Tribunals and Commissions21 May 2015Allowed
Naveen Kataria Vs Jaypee Greens
Competition Commission Of India · (2015) 05 CCI CK 0001
Competition Act, 2002 — Section 4, 4(2)(a)(i), 19(1)(a), 26(1)
Tribunals and Commissions19 May 2015Dismissed
Nitin Radheyshyam Agarwal Vs Bombay Dyeing & Manufacturing Company Limited
Competition Commission Of India · (2015) 05 CCI CK 0007
Competition Act, 2002 — Section 3, 3(1), 3(3), 19(1)(a), 26(1), 26(2)
Tribunals and Commissions12 May 2015Disposed Of
Builders Association Of India (Kerala Chapter) Vs State Of Kerala Government Secretariat And Ors
Competition Commission Of India · (2015) 05 CCI CK 0008
Competition Act, 2002 — Section 2(h), 2(r), 2(t), 2(s), 3, 3(1), 3(3), 3(4), 3(3)(d), 4, 19(6), 19(7), 19(1)(a), 26(3)
Tribunals and Commissions12 May 2015Allowed
M/S Best It World (India) Private Limited (Iball) And Anr Vs M/S Telefonaktiebolaget L M Ericsson (Publ) And Anr
Competition Commission Of India · (2015) 05 CCI CK 0002
Competition Act, 2002 — Section 4, 19(1)(a), 48
Tribunals and Commissions07 May 2015Dismissed
Ashok Kumar Sharma Vs Agni Devices Pvt. Ltd.
Competition Commission Of India · (2015) 05 CCI CK 0004
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(1), 26(2)
Tribunals and Commissions24 Apr 2015Dismissed
Ravinder Pal Singh Vs Bptp Limited & Others
Competition Commission Of India · (2015) 04 CCI CK 0007
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)