Tribunals and Commissions05 Feb 2015Allowed
Vijay Kapoor Vs Dlf Universal Limited
Competition Commission Of India · (2015) 02 CCI CK 0001
Competition Act, 2002 — Section 4, 4(2)(a)(i), 19(1)(a)
COURT ARCHIVE
Competition Commission Of India judgments
819 judgments · page 29 of 41
Tribunals and Commissions04 Feb 2015Dismissed
Sanjay Goel Vs Chief Executive Officer
Competition Commission Of India · (2015) 02 CCI CK 0006
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions04 Feb 2015Allowed
Amit Mittal Vs Dlf Limited
Competition Commission Of India · (2015) 02 CCI CK 0002
Competition Act, 2002 — Section 4, 4(2)(a)(i), 19(1)(a)
Tribunals and Commissions30 Jan 2015Dismissed
Abhinandan Kumar Vs Mvl Limited
Competition Commission Of India · (2015) 01 CCI CK 0004
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions29 Jan 2015Dismissed
XYZ….. Vs Hiralal Sharma
Competition Commission Of India · (2015) 01 CCI CK 0008
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions29 Jan 2015Dismissed
Ravinder Kaur Sethi Vs Dlf Universal Limited And Ors
Competition Commission Of India · (2015) 01 CCI CK 0007
Competition Act, 2002 — Section 2(r), 3, 4, 19(1)(a), 19(6), 19(7), 26(2), 33
Tribunals and Commissions29 Jan 2015Dismissed
Balbit Singh Jamwal Vs Paras Buildtech India Pvt. Ltd.
Competition Commission Of India · (2015) 01 CCI CK 0006
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions29 Jan 2015Dismissed
Brihan Mumbai Electric Supply Vs Tata Power Company Limited
Competition Commission Of India · (2015) 01 CCI CK 0005
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)Electricity Act, 2003 — Section 2(17), 14, 33(1), 33(2), 40
Tribunals and Commissions29 Jan 2015Dismissed
Gautam Dhawan Vs M/S. Parsvanath Hessa Developers Pvt. Ltd.
Competition Commission Of India · (2015) 01 CCI CK 0003
Competition Act, 2002 — Section 4, 4(2)(a)(i), 4(2)(a)(ii), 19(1)(a), 26(2)
Tribunals and Commissions13 Jan 2015Allowed
Financial Software And Systems Private Limited Vs M/S Aci Worldwide Solutions Private Limited
Competition Commission Of India · (2015) 01 CCI CK 0010
Competition Act, 2002 — Section 2(r), 2(t), 2(s), 3, 3(1), 3(4), 3(4)(a), 3(4)(b), 3(5), 3(5)(1), 4, 4(2), 4(2)(d), 4(2)(c), 4(2)(e), 4(2)(a)(i), 4(2)(b)(i), 4(2)(b)(ii), 5, 19(3), 19(4), 19(6), 19(7), 19(1)(a), 19(3), 19(4), 26(1), 33Payment And Settlement Act, 2007 — Section 2(c)
Tribunals and Commissions13 Jan 2015Allowed
M/S Jasper Lnfotech Private Limited (Snapdeal) Vs M/S Kaff Appliances (India) Pvt. Ltd.
Competition Commission Of India · (2015) 01 CCI CK 0002
Competition Act, 2002 — Section 3, 3(1), 3(4), 3(3)(a), 3(4)(e), 3(3)(c), 3(3)(b), 3(4)(d), 19(3), 19(1)(a), 26(1)
Tribunals and Commissions13 Jan 2015Allowed
Rec Power Distribution Company Limited Vs Ashok Chawla
Competition Commission Of India · (2015) 01 CCI CK 0001
Competition Act, 2002 — Section 4, 4(2)(e), 4(2)(c), 19(1)(a)
Tribunals and Commissions12 Jan 2015Disposed Off
Rajat Verma Vs Public Works (B&R) Department And Ors
Competition Commission Of India · (2015) 01 CCI CK 0009
Competition Act, 2002 — Section 2(h), 4, 19(1)(a), 26(2)
Tribunals and Commissions30 Dec 2014Dismissed
Muthoot Mercantile Limited Vs State Bank Of India (Through The Chairman) And Ors
Competition Commission Of India · (2014) 12 CCI CK 0009
Competition Act, 2002 — Section 3, 3, 3(3)(b), (3)(a), 19(1)(a), 26(2)
Tribunals and Commissions30 Dec 2014Dismissed
Ankit Jain Vs M/S Bptp Limited And Ors
Competition Commission Of India · (2014) 12 CCI CK 0007
Competition Act, 2002 — Section 2(d), 4, 19(1)(a), 26(2)
Tribunals and Commissions29 Dec 2014Dismissed
XYZ....... Cccc Bengal Ambuja Housing Development Limited, And Anr
Competition Commission Of India · (2014) 12 CCI CK 0003
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions29 Dec 2014Allowed
Saurabh Tripathy Vs M/S Great Eastern Energy Corporation Ltd.
Competition Commission Of India · (2014) 12 CCI CK 0001
Competition Act, 2002 — Section 4, 19(1)(a)
Tribunals and Commissions23 Dec 2014Dismissed
Siddhartha Upadhyaya Vs Sushil Ansal And Shri Pranav Ansal
Competition Commission Of India · (2014) 12 CCI CK 0008
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions22 Dec 2014Dismissed
Mohan Dharamshi Madhvi Vs Chairman And Managing Director And Ors
Competition Commission Of India · (2014) 12 CCI CK 0006
Tribunals and Commissions22 Dec 2014Dismissed
Umesh Chaudhary Vs Csc E-Governance Services India Ltd. And Ors
Competition Commission Of India · (2014) 12 CCI CK 0005
Competition Act, 2002 — Section 3(1), 4, 4(2)(c), 4(2)(e), 19(1)(a), 26(2)