Tribunals and Commissions05 Dec 2014Dismissed
Uday Sakharam Yadav Vs Excise, Entertainment & Luxury Tax Department
Competition Commission Of India · (2014) 12 CCI CK 0004
Competition Act, 2002 — Section 2(h), 4, 19(1)(a), 26(2)
COURT ARCHIVE
Competition Commission Of India judgments
819 judgments · page 30 of 41
Tribunals and Commissions05 Dec 2014Dismissed
Dr. Rajender Kumar Gupta Vs B.D. Park, Managing Director,
Competition Commission Of India · (2014) 12 CCI CK 0002
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions02 Dec 2014Disposed Of
Magnus Graphics Vs M/s Nilpeter India Pvt. Ltd And Anr
Competition Commission Of India · (2014) 12 CCI CK 0010
Competition Act, 2002 — Section 2(r), 2(t), 2(s), 3(4), 3(4)(d), 4, 4(2)(a)(i), 19(4), 19(1)(a), 19(4), 19(6), 19(7), 26(1)
Tribunals and Commissions21 Nov 2014Dismissed
Ohm Forex Services Ltd.(Ofsl) Vs Icici Bank Limite And Ors
Competition Commission Of India · (2014) 11 CCI CK 0004
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions21 Nov 2014Dismissed
‘XYZ’ Vs M/S Super Smelters Limited
Competition Commission Of India · (2014) 11 CCI CK 0003
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions20 Nov 2014Dismissed
Om Prakash And Ors Vs Media Video Limited (Mvl) And Anr
Competition Commission Of India · (2014) 11 CCI CK 0002
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions20 Nov 2014Allowed
St. Antony’s Cars Pvt. Ltd. Vs Hyundai Motor India Ltd.
Competition Commission Of India · (2014) 11 CCI CK 0001
Competition Act, 2002 — Section 3, 3(1), 3(4), 19(3), 19(1)(a)
Tribunals and Commissions19 Nov 2014Disposed Of
Xyz Vs Penna Cements And Ors
Competition Commission Of India · (2014) 11 CCI CK 0006
Competition Act, 2002 — Section 3, 19(1)(b), 26(2)
Tribunals and Commissions18 Nov 2014Disposed Of
Malwa Industrial & Marketing Ferti-Chem Co-Operative Society Ltd. (Mifco) Vs Registrar, Co-Operative Societies, Punjab And Ors
Competition Commission Of India · (2014) 11 CCI CK 0005
Competition Act, 2002 — Section 2(h), 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions29 Oct 2014Disposed Of
M/S Span Communications
Competition Commission Of India · (2014) 10 CCI CK 0005
Competition Act, 2002 — Section 19(1)(a), 26(2)
Tribunals and Commissions29 Oct 2014Dismissed
XYZ Vs Principal Secretary
Competition Commission Of India · (2014) 10 CCI CK 0004
Competition Act, 2002 — Section 2(h), 3, 4, 4(2)(a)(i), 19(1)(a), 26(2)
Tribunals and Commissions01 Oct 2014Dismissed
Anil K Jain And Ors Vs Yamuna Expressway Industrial Development Authority
Competition Commission Of India · (2014) 10 CCI CK 0003
Competition Act, 2002 — Section 2(h), 3, 3(1), 3(3), 4, 4(2)(a), 4(2)(d), 19(1)(a), 26()Uttar Pradesh Industrial Development Act, 1976 — Section 7
Tribunals and Commissions01 Oct 2014Dismissed
Manoj Kumar Gupta Vs Haryana State Industrial & Infrastructure
Competition Commission Of India · (2014) 10 CCI CK 0002
Competition Act, 2002 — Section 4, 19(1)(a), 26(2), 33
Tribunals and Commissions01 Oct 2014Dismissed
Santosh Kumar Agrawal Vs Ultra Tech Cement
Competition Commission Of India · (2014) 10 CCI CK 0001
Competition Act, 2002 — Section 3, 3(3), 3(4), 4, 19(1)(a), 26(2)
Tribunals and Commissions29 Sept 2014Dismissed
Vardhman Plus Citi Mall Traders Welfare Association Vs Vardhman Properties Ltd. And Ors
Competition Commission Of India · (2014) 09 CCI CK 0014
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions24 Sept 2014Dismissed
Kirat Singh Vs M/S Orchid Infrastructure Developers Pvt. Ltd.
Competition Commission Of India · (2014) 09 CCI CK 0013
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions24 Sept 2014Dismissed
Deepak Kumar Jain Vs M/S Tdi Infrastructure Ltd. And Ors
Competition Commission Of India · (2014) 09 CCI CK 0010
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions24 Sept 2014Allowed
Aanchal Khetarpal Vs Jaiprakash Associates Ltd.
Competition Commission Of India · (2014) 09 CCI CK 0001
Competition Act, 2002 — Section 4, 4(2)(a)(i), 19(1)(a), 26(1)
Tribunals and Commissions23 Sept 2014Dismissed
Sunil Chowdhary Vs M/S Tdi Infrastructure Ltd.
Competition Commission Of India · (2014) 09 CCI CK 0006
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions23 Sept 2014Dismissed
D.K Srivastava Vs M/s Faiveley Transport India Ltd.
Competition Commission Of India · (2014) 09 CCI CK 0005
Competition Act, 2002 — Section 3, 19(1)(a), 26(2)