Tribunals and Commissions19 May 2014Dismissed
Samundra Sain Vs Hyundai Co. Ltd. And Ors
Competition Commission Of India · (2014) 05 CCI CK 0002
Competition Act, 2002 — Section 19(1)(a), 26(2)
COURT ARCHIVE
Competition Commission Of India judgments
819 judgments · page 32 of 41
Tribunals and Commissions13 May 2014Dismissed
Budh Ram Mahala Vs Ramgopal Jangid
Competition Commission Of India · (2014) 05 CCI CK 0003
Competition Act, 2002 — Section 19(1)(a), 26(2)
Tribunals and Commissions13 May 2014Dismissed
Om Datt Sharma Vs Adidas AG And Ors
Competition Commission Of India · (2014) 05 CCI CK 0001
Competition Act, 2002 — Section 2(s), 4, 4(2)(a)(i), 4(2)(a)(ii), 5, 19(1)(a)
Tribunals and Commissions02 May 2014Dismissed
M/S Shubham Sanitarywares Vs Hindustan Sanitarywares & Industries (Hsil) Ltd
Competition Commission Of India · (2014) 05 CCI CK 0005
Competition Act, 2002 — Section 3, 3(4), 3(3)(a), 3(4)(e), 4, 19(1)(a), 26(1), 26(2)
Tribunals and Commissions29 Apr 2014Dismissed
R & R Tech Mach Limited Vs Chief Executive Officer
Competition Commission Of India · (2014) 04 CCI CK 0006
Competition Act, 2002 — Section 4, 19(1)(a), 26(1), 26(2)
Tribunals and Commissions29 Apr 2014Dismissed
NexTenders (India) Private Limited Vs Ministry Of Communication And Ors
Competition Commission Of India · (2014) 04 CCI CK 0005
Competition Act, 2002 — Section 2(h), 4, 19(1)(a), 26(2)
Tribunals and Commissions28 Apr 2014Dismissed
Ram Education Trust Vs Chairman, The Shri Ram Schools
Competition Commission Of India · (2014) 04 CCI CK 0008
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions23 Apr 2014Allowed
Shyam Vir Singh Vs M/S Dlf Universal Limited
Competition Commission Of India · (2014) 04 CCI CK 0001
Competition Act, 2002 — Section 2(r), 2(t), 2(s), 4, 4(2)(a)(i), 19(1)(a), 26(1)
Tribunals and Commissions15 Apr 2014Dismissed
Avtar Singh Vs M/s Ansal Township And Land Development Ltd.
Competition Commission Of India · (2014) 04 CCI CK 0002
Competition Act, 2002 — Section 2(r), 2(t), 2(s), 3, 3(1), 4, 19(1)(a), 26(2)
Tribunals and Commissions03 Apr 2014Dismissed
Dalip Singh Arshi Vs Aerens Jai Reality Pvt. Ltd.
Competition Commission Of India · (2014) 04 CCI CK 0007
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions02 Apr 2014Dismissed
TDI Fun Republic Shop Owner Welfare Association Vs M/s E-City Property Management & Services Pvt. Ltd And Anr
Competition Commission Of India · (2014) 04 CCI CK 0004
Competition Act, 2002 — Section 4, 19(1)(a), 26(1), 26(2)
Tribunals and Commissions02 Apr 2014Dismissed
Ashok R. Mansata Vs State Bank Of India
Competition Commission Of India · (2014) 04 CCI CK 0003
Competition Act, 2002 — Section 2(s), 4, 26(2)
Tribunals and Commissions01 Apr 2014Dismissed
Paharpur-3p, Paharpur Cooling Towers Ltd. Vs Gail (India) Ltd.
Competition Commission Of India · (2014) 04 CCI CK 0009
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions11 Mar 2014Disposed Of
Revanasiddeshwar Automobiles (Sra) Vs M/S Heromotocorp Limited And Anr
Competition Commission Of India · (2014) 03 CCI CK 0008
Competition Act, 2002 — Section 19(1)(a), 26(2)
Tribunals and Commissions11 Mar 2014Disposed Off
Arvind Kumar Sachdev Vs M/S. Emaar Mgf Land Limited And Ors
Competition Commission Of India · (2014) 03 CCI CK 0006
Competition Act, 2002 — Section 4, 4(2)(a)(i), 4(2)(a)(ii), 26(2)
Tribunals and Commissions11 Mar 2014Dismissed
Tristar Trading Private Limited And Ors Vs M/S Nissan Motors India Private Limited And Ors
Competition Commission Of India · (2014) 03 CCI CK 0005
Competition Act, 2002 — Section 4, 4(2), 19(1)(a), 26(2)
Tribunals and Commissions11 Mar 2014Dismissed
Tata Power Delhi Distribution Limited Vs M/S Gail (India) Limited
Competition Commission Of India · (2014) 03 CCI CK 0004
Competition Act, 2002 — Section 4, 4(2)(a)(i), 19(1)(a), 26(1), 26(2)
Tribunals and Commissions11 Mar 2014Allowed
M/S Ghcl Limited Vs M/S Coal India Limited
Competition Commission Of India · (2014) 03 CCI CK 0002
Competition Act, 2002 — Section 4, 4(2)(a)(i), 19(1)(a)
Tribunals and Commissions11 Mar 2014Allowed
M/S Bull Machines Pvt. Ltd. Vs M/S Jcb India Ltd.
Competition Commission Of India · (2014) 03 CCI CK 0001
Competition Act, 2002 — Section 2(t), 2(s), 4, 19(1)(a)Code Of Civil Procedure, 1908 — Order 39 Rule 4
Tribunals and Commissions06 Mar 2014Dismissed
Dish Tv India Limited Vs Hathway Cable & Datacom Limited And Ors
Competition Commission Of India · (2014) 03 CCI CK 0003
Competition Act, 2002 — Section 2(1), 4, 4(1), 4(2), 4(2)(a)(i), 4(2)(c), 4(2)(b)(i), 5, 26(1), 26(2)