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Competition Commission Of India judgments

819 judgments · page 34 of 41

Tribunals and Commissions16 Jan 2014Disposed Of

M/S Esys Information Technologies Pvt. Ltd. Vs Intel Corporation (Intel Inc.)

Competition Commission Of India · (2014) 01 CCI CK 0012

Competition Act, 2002 — Section 2(r), 2(t), 2(s), 3, 3(4), 3(4)(a), 3(4)(b), 3(4)(e), 4, 4(2)(c), 4(2)(d), 4(2)(e), 4(2)(a)(i), 4(2)(a)(ii), 19(4), 19(1)(a), 26(1), 27

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Tribunals and Commissions16 Jan 2014Dismissed

Pan India Infra Projects Private Limited Vs Board Of Control For Cricket In India

Competition Commission Of India · (2014) 01 CCI CK 0011

Competition Act, 2002 — Section 2(h), 3, 4, 4(2)(c), 4(2)(e), 19(1)(a), 26(2), 27, 27(b), 42

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Tribunals and Commissions16 Jan 2014Dismissed

M. K. Shrivastava Vs M/S Bharti Airtel Limited, And Ors

Competition Commission Of India · (2014) 01 CCI CK 0003

Competition Act, 2002 — Section 19(1)(a), 26(1), 26(2)

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Tribunals and Commissions16 Jan 2014Allowed

Intex Technologies (India) Limited Vs Telefonaktiebolaget Lm Ericsson (Publ)

Competition Commission Of India · (2014) 01 CCI CK 0002

Competition Act, 2002 — Section 4, 26(1), 48

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Tribunals and Commissions02 Jan 2014Dismissed

Surinder Saini Vs Delhi Metro Rail Corporation Ltd. And Ors

Competition Commission Of India · (2014) 01 CCI CK 0010

Competition Act, 2002 — Section 3, 3(3)(d), 4, 19(1)(a), 26(2), 27

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Tribunals and Commissions02 Jan 2014Dismissed

Tunuguntla Chandra Shekar Vs M/S S.G. Estates Limited

Competition Commission Of India · (2014) 01 CCI CK 0009

Competition Act, 2002 — Section 4, 5, 19(1)(a), 26(1), 26(2)

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Tribunals and Commissions02 Jan 2014Disposed Off

Awadh Bihari Singh Vs Petroleum And Natural Gas

Competition Commission Of India · (2014) 01 CCI CK 0007

Competition Act, 2002 — Section 11(e), 11(i), 19(1)(a), 61(1), 61(2), 62Petroleum And Natural Gas Regulatory Board Act, 2006 — Section 16

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Tribunals and Commissions02 Jan 2014Dismissed

M/S. Nk Natural Foods Pvt. Ltd Vs M/S Akshaya Private Ltd.

Competition Commission Of India · (2014) 01 CCI CK 0006

Competition Act, 2002 — Section 3, 3(4), 4, 26(2)

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Tribunals and Commissions02 Jan 2014Dismissed

Mr. Shyam Lal Gupta Vs Cravatex Ltd.

Competition Commission Of India · (2014) 01 CCI CK 0005

Competition Act, 2002 — Section 4, 26(2)

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Tribunals and Commissions02 Jan 2014Dismissed

Ca Sreeram Mushty, Chartered Accountant Vs Shriram Chits Limited

Competition Commission Of India · (2014) 01 CCI CK 0004

Competition Act, 2002 — Section 4, 4(2)(a)(i), 26(2)

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Tribunals and Commissions01 Jan 2014Disposed Of

Alleged Cartelization By Steel Producers

Competition Commission Of India · (2014) 01 CCI CK 0013

Competition Act, 2002 — Section 2(b), 3, 3(1), 3(2), 3(3), 3(3)(a), 3(3)(b), 19(5), 26(1), 41(1), 66(1A), 66(6), 66(10)

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Tribunals and Commissions12 Dec 2013Dismissed

Federation Of Indian Publishers Vs M/S A.H. Wheeler And Co. Pvt. Ltd.

Competition Commission Of India · (2013) 12 CCI CK 0003

Competition Act, 2002 — Section 4, 4(2)(a)(i), 4(2)(a)(ii), 4(2)(b)(ii), 4(2)(b)(i), 4(2)(c), 19(1)(a), 26(1), 26(2)

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Tribunals and Commissions12 Dec 2013Allowed

Magnus Graphics Vs M/S Nilpeter India Pvt. Ltd. And Ors

Competition Commission Of India · (2013) 12 CCI CK 0001

Competition Act, 2002 — Section 2(b), 3, 3(1), 3(2), 3(4), 4 (2)(a)(i), 19(1)(a), 27(g), 48

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Tribunals and Commissions11 Dec 2013Allowed

Surendra Prasad Vs M/s Maharashtra State Power Generation Co. Ltd And Anr

Competition Commission Of India · (2013) 12 CCI CK 0002

Competition Act, 2002 — Section 3, 3(d)(3), 4, 4(c)(2), 19(1)(a), 26, 26(2)

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Tribunals and Commissions27 Nov 2013Dismissed

R. Rajaraman Vs Commissioner And Ors

Competition Commission Of India · (2013) 11 CCI CK 0006

Competition Act, 2002 — Section 3(1), 3(3), 19, 26(1), 26(2)

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Tribunals and Commissions19 Nov 2013Dismissed

Jhs Svendgaard Laboratories Limited Vs Procter And Gamble Home Products Limited And Anr

Competition Commission Of India · (2013) 11 CCI CK 0004

Competition Act, 2002 — Section 3(4), 3(4)(a), 3(4)(b), 3(4)(c), 19(1), 26(1), 26(2)

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Tribunals and Commissions18 Nov 2013Allowed

Bijay Poddar Vs M/S Coal India Ltd And Its Subsidiaries

Competition Commission Of India · (2013) 11 CCI CK 0001

Competition Act, 2002 — Section 4, 4(1), 4(2), 4(2)(a)(i), 19(1), 26(1)

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Tribunals and Commissions16 Nov 2013Dismissed

Larry Lee Mccallister Vs M/s Pangea3 Legal Database Systems Pvt. Ltd. And Ors

Competition Commission Of India · (2013) 11 CCI CK 0007

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)

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Tribunals and Commissions12 Nov 2013Dismissed

Hardeep Singh Anand Vs Dainik Bhaskar, The Publisher & Owner, Shri Kailash Agrawal And Ors

Competition Commission Of India · (2013) 11 CCI CK 0008

Competition Act, 2002 — Section 26(2)

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Tribunals and Commissions12 Nov 2013Allowed

Micromax Informatics Limited Vs Telefonaktiebolaget Lm Ericsson (Publ)

Competition Commission Of India · (2013) 11 CCI CK 0002

Competition Act, 2002 — Section 3(5), 4(1), 4(2), 19(1)(a), 26(1), 48, 62

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