Tribunals and Commissions23 Jul 2013Allowed
Sponge Iron Manufacturers Association (Sima) Vs Coal India Ltd. (Cil) And Ors
Competition Commission Of India · (2013) 07 CCI CK 0001
Competition Act, 2002 — Section 4, 26(1), 48
COURT ARCHIVE
Competition Commission Of India judgments
819 judgments · page 36 of 41
Tribunals and Commissions05 Jul 2013Dismissed
Dipak Nath, Sivasagra, Assam Vs M/S Oil And Natural Gas Corporation Ltd., New Delhi.
Competition Commission Of India · (2013) 07 CCI CK 0006
Competition Act, 2002 — Section 3, 3(3), 4, 19(4), 19(1)(a), 26(2)
Tribunals and Commissions05 Jul 2013Allowed
West Bengal Power Development Corporation Limited Vs Coal India Limited And Ors
Competition Commission Of India · (2013) 07 CCI CK 0002
Competition Act, 2002 — Section 2(r), 4, 19(1)(a), 26(1), 48
Tribunals and Commissions04 Jul 2013Dismissed
Sumit Sahni Vs Sumel Heights Pvt. Limited,
Competition Commission Of India · (2013) 07 CCI CK 0007
Competition Act, 2002 — Section 3, 4, 26(1), 26(2)
Tribunals and Commissions01 Jul 2013Dismissed
Advertising Agencies Guild Vs Indian Broadcasting Foundation & Its Members
Competition Commission Of India · (2013) 07 CCI CK 0011
Competition Act, 2002 — Section 2(c), 3, 3(1), 3(3), 25, 26(2)
Tribunals and Commissions01 Jul 2013Dismissed
V. Senthilnathan, Chartered Accountant Vs M/S. United India Insurance Co. Ltd. And Ors
Competition Commission Of India · (2013) 07 CCI CK 0009
Competition Act, 2002 — Section 2(r), 2(t), 2(s), 3, 4, 19(3), 19(5), 26(2)
Tribunals and Commissions01 Jul 2013Dismissed
Dlf City Club Members Welfare Association Vs Dlf Recreational Foundation Ltd. And Ors
Competition Commission Of India · (2013) 07 CCI CK 0008
Competition Act, 2002 — Section 4, 19(1), 19(4), 26(1), 26(2)
Tribunals and Commissions01 Jul 2013Dismissed
Kanwal Jit Singh Vs India Yamaha Motors Pvt. Limited
Competition Commission Of India · (2013) 07 CCI CK 0005
Competition Act, 2002 — Section 2(s), 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions01 Jul 2013Dismissed
Oracle Drugs & Ors. Vs Secretary, Department Of Health & Family Welfare,
Competition Commission Of India · (2013) 07 CCI CK 0004
Competition Act, 2002 — Section 4, 26(2)
Tribunals and Commissions01 Jul 2013Allowed
Raghuvinder Singh Vs Jai Prakash Associate Ltd.
Competition Commission Of India · (2013) 07 CCI CK 0003
Competition Act, 2002 — Section 4, 26(1)
Tribunals and Commissions11 Jun 2013Dismissed
Transparent Energy Systems Pvt. Ltd. Vs TECPRO Systems Ltd.
Competition Commission Of India · (2013) 06 CCI CK 0002
Competition Act, 2002 — Section 2(t), 2(s), 4, 4(1), 4(2)(a)(ii), 4(b), 19(4), 26(2)
Tribunals and Commissions11 Jun 2013Allowed
Dr. Adla Satya Narayan Rao Vs Delhi Development Authority
Competition Commission Of India · (2013) 06 CCI CK 0001
Competition Act, 2002 — Section 2(h), 4(2)(a)(i), 4, 26(1), 48Delhi Development Act, 1957 — Section 6
Tribunals and Commissions31 May 2013Dismissed
M/S. Official Beverages Vs M/S. Sab Miller India And Ors
Competition Commission Of India · (2013) 05 CCI CK 0008
Competition Act, 2002 — Section 26(1), 26(2)
Tribunals and Commissions31 May 2013Dismissed
Puri VIP Floors Owners Association Vs M/s Puri Constructions Pvt. Ltd.
Competition Commission Of India · (2013) 05 CCI CK 0005
Competition Act, 2002 — Section 4, 4(a), 4(2)(a), 19(4), 19(1)(a), 26(2)
Tribunals and Commissions31 May 2013Dismissed
Ajit Mishra Vs Supertech Limited
Competition Commission Of India · (2013) 05 CCI CK 0003
Competition Act, 2002 — Section 3, 4, 26(2)
Tribunals and Commissions27 May 2013Dismissed
Quadrant Epp Surlon India Ltd. Vs Ina Bearings India Pvt. Ltd.
Competition Commission Of India · (2013) 05 CCI CK 0007
Competition Act, 2002 — Section 2(r), 2(t), 2(s), 3, 3(3), 3(4), 4, 4(2)(a)(i), 4(2)(b)(i), 4(2)(c)(i), 19(5), 19(7), 26(1), 26(2)
Tribunals and Commissions27 May 2013Dismissed
Anil Gambhir Informant Vs Union Of India
Competition Commission Of India · (2013) 05 CCI CK 0004
Competition Act, 2002 — Section 4, 26(2)
Tribunals and Commissions08 May 2013Dismissed
Adcept Technologies Pvt. Ltd. Vs Bharat Coking Coal Limited (Bccl)
Competition Commission Of India · (2013) 05 CCI CK 0006
Competition Act, 2002 — Section 3, 3(3), 4, 19(1)(a), 26(2)
Tribunals and Commissions06 May 2013Allowed
Indian Exhibition Industry Association Vs Ministry Of Commerce & Industry
Competition Commission Of India · (2013) 05 CCI CK 0001
Competition Act, 2002 — Section 2(r), 2(s), 2(t), 2(i), 2(h)3, 3(1), 4, 4(1), 4(2), 4(2)(c), 4(2)(a)(i), 4(2)(d), 19(1)(a), 19(5), 19(6), 19(7), 26(1), 48Companies Act, 1956 — Section 25
Tribunals and Commissions05 May 2013Allowed
Prasar Bharti (Broadcasting Corporation Of India)N Vs Tam Media Research Pvt. Ltd.
Competition Commission Of India · (2013) 05 CCI CK 0002
Competition Act, 2002 — Section 2(r), 2(t), 2(s), 4, 4(2)(b)(i), 4(2)(b)(ii) 19(5), 19(6), 19(7), 26(1)Companies Act, 1956 — Section 48