Tribunals and Commissions30 Apr 2013Dismissed
Kuldeep Singh s/o Balwant Sing Boora Vs PAL Infrastructure And Developers Pvt. Ltd
Competition Commission Of India · (2013) 04 CCI CK 0001
Competition Act, 2002 — Section 4, 19(4) 26(1), 26(2)
COURT ARCHIVE
Competition Commission Of India judgments
819 judgments · page 37 of 41
Tribunals and Commissions16 Apr 2013
Shailesh Kumar Vs M/S Tata Chemicals Limited And Ors
Competition Commission Of India · (2013) 04 CCI CK 0004
Competition Act, 2002 — Section 3, 3(1), 3(2), 3(3), 3(1)(3)(a), 3(1)(3)(b), 3(1)(3)(c), 3(1)(3)(d), 19(1)(a), 26(1)
Tribunals and Commissions10 Apr 2013Dismissed
Tushar Kanti Dhingra Vs M/S Universal Buildwell Pvt. Ltd.
Competition Commission Of India · (2013) 04 CCI CK 0003
Competition Act, 2002 — Section 2(r), 2(t), 2(s), 3, 3(3), 3(4), 4, 19(4), 19(5), 26(1), 26(2)
Tribunals and Commissions10 Apr 2013Dismissed
Keerthy Krishnan & Others Vs Bharat Petroleum Corporation Limited (BPCL) Mumbai
Competition Commission Of India · (2013) 04 CCI CK 0002
Competition Act, 2002 — Section 3, 3(4)(c), 3(4), 4, 26(2)
Tribunals and Commissions21 Mar 2013Disposed Of
Yogesh Ganeshlaji Somani Vs . Zee Turner Ltd.
Competition Commission Of India · (2013) 03 CCI CK 0004
Competition Act, 2002 — Section 2(t), 3(3), 3(3)(a), 3(3)(b), 3(3)(h), 3(3)(a), 4, 19(4), 19(7), 19(1)(a), 26(1), 26(6)
Tribunals and Commissions21 Mar 2013Dismissed
A’xykno Capital Services Ltd Vs Chhattisgarh Mineral Development Corporation Ltd.
Competition Commission Of India · (2013) 03 CCI CK 0001
Competition Act, 2002 — Section 2(r), 2(t), 2(s), 4, 19(5), 26, 26(1), 26(2), 27
Tribunals and Commissions19 Mar 2013Dismissed
Sonam Sharma Vs Apple Inc. USA (OP1) And Ors
Competition Commission Of India · (2013) 03 CCI CK 0005
Competition Act, 2002 — Section 2(r), 2(s), 2(t), 3, 3(4), 3(4)(a), 3(4)(c), 4, 4(2)(a), 4(2)(b), 4(2)(c), 4(2)(e), 19(1)(a), 19(3), 19(4), 19(5), 19(6), 19(7), 26(1)
Tribunals and Commissions19 Mar 2013Dismissed
Jitendra P. Agarwal Vs M/S. Macrotech Constructions Pvt. Ltd.
Competition Commission Of India · (2013) 03 CCI CK 0003
Competition Act, 2002 — Section 3, 4, 26(2)
Tribunals and Commissions05 Mar 2013Dismissed
Manoj Hirasingh Pardeshi Vs Gilead Sciences Inc., Usa
Competition Commission Of India · (2013) 03 CCI CK 0002
Competition Act, 2002 — Section 2(r), 3, 3(1), 3(4), 4, 19(3), 262)
Tribunals and Commissions28 Feb 2013Allowed
Dhanraj Pillay And Ors Vs Hockey India
Competition Commission Of India · (2013) 02 CCI CK 0007
Competition Act, 2002 — Section 2(l), 2(h), 2(u), 3, 3(1), 3(2), 3(3)(b), 3(4), 3(4)(b), 4, 4(1), 4(2)(a)(i), 4(2)(e), 4(2)(c), 18, 19, 19(3), 19(4), 19(4)(g), 19(4)(f), 20, 26, 27, 29, 30, 32, 33Constitution Of India, 1950 — Article 19(1)(g)
Tribunals and Commissions19 Feb 2013Dismissed
Karan Sehgal Vs M/S Lakme Lever Private Limited
Competition Commission Of India · (2013) 02 CCI CK 0004
Competition Act, 2002 — Section 2(t), 2(s), 3, 4, 19(6), 19(7), 19(1)(a), 26(2)
Tribunals and Commissions19 Feb 2013Dismissed
Sponge Iron Manufacturers Association Vs National Mineral Development Corporation And Ors
Competition Commission Of India · (2013) 02 CCI CK 0002
Competition Act, 2002 — Section 2(r), 3, 3(3)(a), 3(3)(b), 4, 4(2)(a)(i), 19(4), 19(5), 19(1)(a), 26(2)
Tribunals and Commissions15 Feb 2013Dismissed
M/S Shahi Exports Pvt. Ltd. Vs Lakshmi Machine Works Ltd.
Competition Commission Of India · (2013) 02 CCI CK 0003
Tribunals and Commissions15 Feb 2013Dismissed
Dr. Anoopbhagat Vs M/S. Spectra Medical System India Pvt. Ltd.
Competition Commission Of India · (2013) 02 CCI CK 0001
Competition Act, 2002 — Section 3, 3(1), 3(4), 3(4)(c), 4, 4(2), 19(1)(a), 19(3), 26(2)
Tribunals and Commissions11 Feb 2013Dismissed
Global Tax Free Traders. Vs William Grant & Sons Ltd.
Competition Commission Of India · (2013) 02 CCI CK 0006
Competition Act, 2002 — Section 4(2)(a)(ii), 26(2)
Tribunals and Commissions06 Feb 2013Dismissed
H.L.S. Asia Limited, New Delhi Vs Schlumberger Asia Services Ltd. Gurgaon
Competition Commission Of India · (2013) 02 CCI CK 0005
Competition Act, 2002 — Section 4
Tribunals and Commissions16 Jan 2013Allowed
All India Tyre Dealers’ Federation Vs Tyre Manufacturers
Competition Commission Of India · (2013) 01 CCI CK 0004
Competition Act, 2002 — Section 3, 4, 5(b), 27, 38, 38(2)(b)
Tribunals and Commissions16 Jan 2013Allowed
Raaj Kamal Film International Vs M/S Tamil Nadu Theatre Owners Association
Competition Commission Of India · (2013) 01 CCI CK 0001
Competition Act, 2002 — Section 3(1), 3(3)(b), 26(1)
Tribunals and Commissions09 Jan 2013Dismissed
Merino Panel Products Limited Vs Gujarat State Fertilizers And Chemicals Limited
Competition Commission Of India · (2013) 01 CCI CK 0003
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions03 Jan 2013Disposed Of
Film & Television Producers Guild Of India Vs Multiplex Association Of India (Mai), Mumbai And Ors
Competition Commission Of India · (2013) 01 CCI CK 0005
Competition Act, 2002 — Section 2(h), 2(c), 2(t), 3, 3(1), 3(3)(a), 3(3)(b), 4, 4(2)(a), 4(2)(c), 5, 19(3), 26, 33