Tribunals and Commissions07 Nov 2013Dismissed
Pankaj Bhardwaj Vs M/S. Media Video Limited
Competition Commission Of India · (2013) 11 CCI CK 0005
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
COURT ARCHIVE
Competition Commission Of India judgments
819 judgments · page 35 of 41
Tribunals and Commissions06 Nov 2013Dismissed
Citizen Grievances Redressal Foundation Vs Dr.Geeta Gouri And Ors
Competition Commission Of India · (2013) 11 CCI CK 0003
Competition Act, 2002 — Section 2(h), 4, 26(1), 26(2)
Tribunals and Commissions24 Oct 2013Dismissed
M/S Hng Float Glass Ltd Vs M/S Saint Gobain Glass India Ltd.
Competition Commission Of India · (2013) 10 CCI CK 0007
Competition Act, 2002 — Section 2(r), 2(t), 2(s), 4, 4(2), 4(2)(a)(ii), 19(4), 19(1)(a), 19(5), 26(6)
Tribunals and Commissions24 Oct 2013Dismissed
M/s HNG Float Glass India Ltd. Vs M/s Saint Gobain Glass India Ltd.
Competition Commission Of India · (2013) 10 CCI CK 0006
Competition Act, 2002 — Section 4, 4(1), 19(4)
Tribunals and Commissions23 Oct 2013
South City Group Housing Apartment Owners Association Vs Larsen &Tubro (L&T) And Anr
Competition Commission Of India · (2013) 10 CCI CK 0008
Competition Act, 2002 — Section 2(t), 3, 4, 19(1)(a), 19(4), 19(7), 26(1), 26(6), 26(7)
Tribunals and Commissions08 Oct 2013Disposed Off
Shubham Srivastava Vs Department Of Industrial Policy And Promotion
Competition Commission Of India · (2013) 10 CCI CK 0005
Competition Act, 2002 — Section 2(h), 2(r), 2(s), 2(t), 3, 4, 19(4), 19(1)(a), 19(5), 19(6), 19(7), 26(2)Constitution Of India, 1950 — Article 77(3)
Tribunals and Commissions08 Oct 2013Dismissed
Amit Auto Agencies Vs King Kaveri Trading Co.
Competition Commission Of India · (2013) 10 CCI CK 0004
Competition Act, 2002 — Section 3, 3(3)(a), 3(4), 4, 4(2)(a), 19(1), 19(3), 19(4), 26(2)
Tribunals and Commissions08 Oct 2013Dismissed
Shubham Srivastava Vs Department Of Industrial Policy & Promotion (Dipp) And Anr
Competition Commission Of India · (2013) 10 CCI CK 0002
Competition Act, 2002 — Section 2(h), 26(1), 26(2)Constitution Of India, 1950 — Article 77(3)
Tribunals and Commissions03 Oct 2013Dismissed
A Resident Of Eldeco Elegance Vs Eldeco Housing And Industries Ltd. And Ors
Competition Commission Of India · (2013) 10 CCI CK 0003
Competition Act, 2002 — Section 2(r), 4, 4(2), 19(1)(a), 19(4), 19(5), 26(1), 26(2)
Tribunals and Commissions03 Oct 2013Dismissed
Association Of Indian Mini Blast Furnaces Vs National Mineral Development Corporation Limited
Competition Commission Of India · (2013) 10 CCI CK 0001
Competition Act, 2002 — Section 2(r), 4, 4(2)(a)(i), 4(2)(a)(ii), 19(5), 19(1)(a), 26(1), 26(2)
Tribunals and Commissions19 Sept 2013Disposed Of
All Odisha Steel Federation Vs Odisha Mining Corporation Limited
Competition Commission Of India · (2013) 09 CCI CK 0008
Competition Act, 2002 — Section 2(r), 2(h), 2(s), 4, 4(2)(a)(i), 4(2)(a)(ii), 19(1)(a), 19(4), 19(4)(a), 19(4)(b), 19(4)(c), 19(4)(d), 19(4)(e), 19(4)(f), 19(4)(g), 19(4)(h), 19(4)(i), 19(4)(j), 19(4)(k), 19(4)(l), 19(4)(m), 26(1)Mines And Minerals (Development And Regulation) Act 1957 — Section 17A
Tribunals and Commissions16 Sept 2013Dismissed
Om Prakash Vs Central Bureau Of Narcotics And Ors
Competition Commission Of India · (2013) 09 CCI CK 0006
Competition Act, 2002 — Section 2(h), 19(1)(a), 26(1), 26(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 4, 5, 9, 10
Tribunals and Commissions16 Sept 2013Dismissed
K. Madhusudhan Rao Vs M/S Lodha Healthy Constructions
Competition Commission Of India · (2013) 09 CCI CK 0005
Competition Act, 2002 — Section 2(r), 4, 4(2)(a), 19(4), 19(5), 26(2)
Tribunals and Commissions04 Sept 2013Dismissed
Lt. Col. Anjani Kumar Singh Vs City Corporation Ltd.
Competition Commission Of India · (2013) 09 CCI CK 0007
Competition Act, 2002 — Section 4, 26(2), 30
Tribunals and Commissions04 Sept 2013Allowed
M/S Financial Software And System Private Limited Vs M/S Aci Worldwide Solutions Private Limited And Ors
Competition Commission Of India · (2013) 09 CCI CK 0001
Competition Act, 2002 — Section 3, 3(4), 4, 4(1), 4(2)(c), 4(2)(d), 4(2)(e), 4(2)(a)(i), 4(2)(b)(i), 4(2)(b)(ii), 19(1)(a), 26(1)
Tribunals and Commissions03 Sept 2013Dismissed
Achyut P. Rao Vs M/S. Designarch Infrastructure Pvt. Ltd.
Competition Commission Of India · (2013) 09 CCI CK 0003
Competition Act, 2002 — Section 2(r), 2(t), 2(s), 3, 4, 19(4), 19(5), 19(1)(a), 26(1), 26(2)Uttar Pradesh Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010 — Section 4(2)(a), 4(2)(b), 4(2)(c)
Tribunals and Commissions03 Sept 2013Dismissed
Vikrant Bhagi Vs M/S Media Video Limited And Anr
Competition Commission Of India · (2013) 09 CCI CK 0002
Competition Act, 2002 — Section 2(r), 2(t), 2(s), 4, 19(4), 19(5), 26(1), 26(2)
Tribunals and Commissions02 Sept 2013Dismissed
Casa Paradiso Owner?S Welfare Association Vs M/S Sanathnagar Enterprises Ltd.
Competition Commission Of India · (2013) 09 CCI CK 0004
Competition Act, 2002 — Section 4, 26(2)
Tribunals and Commissions06 Aug 2013Disposed Off
Vineet Kumar Vs Ministry Of Civil Aviation
Competition Commission Of India · (2013) 08 CCI CK 0001
Competition Act, 2002 — Section 2(h), 4, 19(1)(a), 26(2)
Tribunals and Commissions31 Jul 2013Dismissed
Rajiv Kumar Chauhan Vs M/S Bptp Ltd., Bptp Crest, Plot No.15,
Competition Commission Of India · (2013) 07 CCI CK 0010
Competition Act, 2002 — Section 4, 26(2)