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Chhattisgarh High Court judgments, 2026

1,173 judgments · page 49 of 59

High Courts17 Sept 2026

Sudeep Yadav Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 2399

Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 14-A(2), 3(1)(R), 3(1)(S), 3(2)(v)BNSS-Section 483, 180BNS-Section 103(1), 115(2), 3(5), 109(1), 115, 296, 238
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High Courts16 Sept 2026

Thakur Ram Pal Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 2877

Bhartiya Nagrik Suraksha Sanhita 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 103(1), 191(2), 191(3), 190 & 238Arms Act, 1959-Sections 25 & 27
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