CourtKutchehry.com

COURT ARCHIVE

Chhattisgarh High Court judgments, 2026

1,173 judgments · page 48 of 59

High Courts18 Sept 2026

Kamal Thakur Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 2607

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bhartiya Nyaya Sanhita, 2023-Sections 3(5), 115(2), 127(2), 296, 309(6), 351(3)IPC-Sections 457, 380, 411, 34
Read judgment
High Courts18 Sept 2026Disposed Of

Laxmin Bai Vs Union Of India & Ors.

Chhattisgarh High Court · (2026) 09 CHH CK 2610

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 33
Read judgment
High Courts18 Sept 2026

Sumit Kewat Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 2647

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483Bhartiya Suraksha Sanhita, 2023-Sections 296, 115(2), 109, 192(2), 193(3), 351(3), 3(5)Arms Act-Sections 25, 27
Read judgment
High Courts17 Sept 2026

State Of Chhattisgarh & Anr. Vs ECI-Keystone (JV)

Chhattisgarh High Court · (2026) 09 CHH CK 2400

Constitution of India-Article 227Arbitration and Conciliation Act, 1996-Section 34, 37, 47, 36Code of Civil Procedure, 1908-Section 151, Order XXI Rule 30, XXI Rule 32, XXI Rule 46-B, XXXVIII Rule 11-A, XXXIX Rule 2-A
Read judgment