High Courts22 Sept 2026
Ashish Minj Vs The State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 3722
COURT ARCHIVE
Chhattisgarh High Court judgments, 2026
1,173 judgments · page 46 of 59
High Courts22 Sept 2026
Amin Khan Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 3723
High Courts22 Sept 2026
Smt. Ramkuwar Chandravanshi Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 3724
High Courts22 Sept 2026
Duleshwar Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 3725
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 64(2)(m)Protection of Children from Sexual Offences Act-Sections 4 and 6
High Courts22 Sept 2026
Chitrasen @ Chumman Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 3726
BNSS, 2023-Section 483BNS-Sections 137(2), 87, 64(2)POCSO Act-Section 6
High Courts22 Sept 2026
Ritik Raj Shrivastav Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 3727
Juvenile Justice (Care and Protection of Children) Act, 2015Constitution of India-Article 226
High Courts22 Sept 2026
Gurdeep Singh Chawla & Ors. Vs Manisha Parakh & Anr.
Chhattisgarh High Court · (2026) 09 CHH CK 3729
Constitution of India-Article 227CPC-Order 17 Rule 1
High Courts22 Sept 2026
Smt. Shabnam Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 3730
High Courts22 Sept 2026
Smt. Annakunwar & Ors. Vs United India Insurance Company Limited
Chhattisgarh High Court · (2026) 09 CHH CK 3731
Limitation Act, 1963-Section 5Motor Vehicles Act, 1988-Section 173, 163(A)
High Courts22 Sept 2026
Gautam Dewangan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 3732
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 317(2), 317(4), 317(5), 318, 112(b), 3(5)
High Courts22 Sept 2026
Suryakant Kurre Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 3739
BNSS, 2023-Section 483, 183BNS-Section 137(2), 64, 87POCSO Act-Section 4, 16, 17
High Courts22 Sept 2026
Ramnarayan Nishad & Anr. Vs Omprakash Dani & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 3740
High Courts22 Sept 2026
Nandlal Agariya & Anr. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 3741
Bharatiya Nagarik Suraksha Sanhita-Section 483Bharatiya Nyaya Sanhita-Sections 296, 351(2), 115(2), 118, 333, 3(5)Indian Penal Code-Sections 323, 294, 506
High Courts22 Sept 2026
Avinash @ Shubham Tamboli Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 3743
BNSS, 2023-Section 483, 183BNS-Sections 137(2), 87 and 65(1)POCSO Act-Section 4
High Courts22 Sept 2026
Mohit Kurre Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 3746
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bhartiya Nyaya Sanhita, 2023-Sections 119(1), 296, 115(2), 351(3), 118(2)
High Courts22 Sept 2026
Laxmi Prasad Dhruw @ Sonu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 3747
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bhartiya Nyaya Sanhita, 2023-Sections 305(A), 331(4)
High Courts22 Sept 2026
Sahettar Sahu Vs The State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 3748
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 109(1), 118(1), 126(2), 191(2), 191(3), 190, 61(2)
High Courts21 Sept 2026
दी न्यू इण्डिया इंश्योरेंस कंपनी लिमिटेड Vs श्रीमती नीलोबाई मौर्य & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 4312
मोटर यान अधिनियम, 1988-धारा 173
High Courts21 Sept 2026
Arimardan Prasad Mishra & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 3262
High Courts21 Sept 2026
Smt. Baijanti Devi & Ors. Vs Rameshwar Sahu & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 3268
Motor Vehicles Act, 1988-Section 173