High Courts05 Oct 2026Disposed Of
Anil Kumar Minj & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1365
COURT ARCHIVE
Chhattisgarh High Court judgments, 2026
1,173 judgments · page 44 of 59
High Courts05 Oct 2026Dismissed
Paras Yadav Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1366
High Courts05 Oct 2026
Amit Kumar Padwar Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1367
High Courts05 Oct 2026Disposed Of
Jaipal Sahu & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1368
High Courts05 Oct 2026Disposed Of
Ishwar Prasad Rathore Vs South Eastern Coalfields Ltd. & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1015
Coal Bearing Areas (Acquisition and Development) Act, 1957-Section 3, 13(1) to (7)RFCTLARR Act 2013-First, Second and Third Schedule
High Courts23 Sept 2026
Archana Singh Vs Anand Kumar Gupta
Chhattisgarh High Court · (2026) 09 CHH CK 4236
Family Courts Act, 1984-Section 19(1), 14Code of Civil Procedure, 1908-Order XLI Rule 27, XLI Rule 47Hindu Marriage Act, 1955-Section 13, 13(1)(i-a), 25
High Courts23 Sept 2026
Chola Mandalam M.S. Insurance Company Limited Vs Tulsi Sahu & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 4231
High Courts23 Sept 2026
Untitled 1
Chhattisgarh High Court · (2026) 09 CHH CK 4046
Code of Civil Procedure, 1908-Section 96, Order VII Rule 11(d), XIV Rule 2, XLI Rule 23Code of Civil Procedure-Section 351Court-fees Act, 1870-Section 13
High Courts23 Sept 2026
Smt. Sukrita Sahu Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 4056
High Courts23 Sept 2026
Yashwant Kumar Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 4071
High Courts23 Sept 2026
Neelima Thakkar Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 4072
Chhattisgarh State Civil Supplies Corporation Limited Conduct, Discipline, Appeal and Service Recruitment Rules, 2021-Rule 47(2), 28
High Courts23 Sept 2026
Rajkamal Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 4074
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20(b), 37, 20BIPC-Sections 379/34, 411
High Courts23 Sept 2026
Ganga Sagar Pathak Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 4075
High Courts23 Sept 2026
Shiv Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 4076
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20(B)(ii)
High Courts23 Sept 2026
Reliance General Insurance Company Limited Vs Smt. Shivkumari Porte (Netam) & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 4077
Motor Vehicles Act, 1988-Section 173
High Courts23 Sept 2026
Madan Tandi & Anr. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 4078
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483NDPS Act-Section 20(B)(ii)Gambling Act
High Courts23 Sept 2026
Shankar Nagwanshi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 4079
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483IPC-Sections 302 and 34Constitution of India-Article 21
High Courts23 Sept 2026
Hitesh Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 4080
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Chhattisgarh Excise Act, 1915-Section 34(2)IPC-Sections 323, 325, 506/34
High Courts23 Sept 2026Partly Allowed
Lisha Kanwar & Ors. Vs Premchand Yadav & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 4083
Motor Vehicles Act, 1988-Section 173
High Courts23 Sept 2026
Smt. Dileshwari Verma & Ors. Vs Bhupendra Kumar Dhruw & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 4084