CourtKutchehry.com

COURT ARCHIVE

Chhattisgarh High Court judgments, 2026

1,173 judgments · page 42 of 59

High Courts05 Oct 2026Allowed

Jagdev Nag Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1217

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20(b)(ii)(B)
Read judgment
High Courts05 Oct 2026Allowed

Tanisha Baghel Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1227

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 318(2), 318(4), 111(1)(II), 3(5)Chhattisgarh Protection of Depositors Interest Act, 2005-Sections 6, 10
Read judgment
High Courts05 Oct 2026Allowed

Tanisha Baghel Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1229

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 318(2), 318(4), 111(1 and 3(5)Chhattisgarh Protection of Depositors Interest Act, 2005-Sections 6, 10
Read judgment
High Courts05 Oct 2026Allowed

Munna Giri Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1255

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita, 2023-Sections 70(1), 115(2), 269, 209
Read judgment