High Courts05 Oct 2026Disposed Of
Amir Singh Alias Golu Vs State Of C.G. & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1106
COURT ARCHIVE
Chhattisgarh High Court judgments, 2026
1,173 judgments · page 40 of 59
High Courts05 Oct 2026Disposed Of
Jitendra Solanki Vs State Of Chhattisgarh & Anr.
Chhattisgarh High Court · 2026 INSC 362
Bharatiya Nagarik Suraksha Sanhita-Section 528Indian Penal Code-Sections 406, 415, 420, 34Negotiable Instruments Act-Section 138
High Courts05 Oct 2026Allowed
A (Nil) Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1114
Juvenile Justice (Care and Protection of Children) Act, 2015-Section 102BNS-Sections 296, 115 (2), 351 (3), 119 (1), 3 (5)
High Courts05 Oct 2026Dismissed
Smt. Sushila Devi Vs Murarilal Sahu & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1117
Code of Criminal Procedure, 1973-Section 397, 401, 156(3)Evidence Act-Section 45Protection of Women from Domestic Violence Act-Section 28
High Courts05 Oct 2026Allowed
A E Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1119
Juvenile Justice (Care and Protection of Children) Act, 2015-Section 102BNS-Section 109, 296, 3(5)
High Courts05 Oct 2026Dismissed
Parmanand Kanwar Vs Sky Automobiles (Maruti Automobiles) & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1121
Code of Civil Procedure, 1908-Section 96
High Courts05 Oct 2026Partly Allowed
Ghasiram Thakur & Anr. Vs Dinbandhu Bisi & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1128
Motor Vehicles Act, 1988-Section 173
High Courts05 Oct 2026Partly Allowed
Smt. Moti Markam & Ors. Vs Devaram Podiyami & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1135
Motor Vehicles Act, 1988-Section 173
High Courts05 Oct 2026Partly Allowed
Rudramani Sahu Vs Vikram Gandharv & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1138
Motor Vehicles Act, 1988-Section 173
High Courts05 Oct 2026Dismissed
Santosh Sahu & Anr. Vs Suresh Kumar Agrawal & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1139
Motor Vehicles Act, 1988-Section 173, 163A, 164, Second Schedule
High Courts05 Oct 2026Partly Allowed
Smt. Bahurmati Dhanuhar & Anr. Vs Santosh Kumar Dhanuhar & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1140
Motor Vehicles Act, 1988-Section 173
High Courts05 Oct 2026Dismissed
United India Insurance Company Limited Vs Rajendra Kumar Tandon & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1143
Motor Vehicles Act, 1988-Section 173
High Courts05 Oct 2026Partly Allowed
Amardas Vs Santosh Kumar Kaiwart & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1146
Motor Vehicles Act, 1988-Section 173
High Courts05 Oct 2026Disposed Of
Arjun Chouhan Vs Union Of India & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1149
High Courts05 Oct 2026Disposed Of
James Singh & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1150
High Courts05 Oct 2026Disposed Of
Tarendra Kumar Sahu Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1151
High Courts05 Oct 2026Disposed Of
Mahendra Kumar Sahu Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1152
High Courts05 Oct 2026Dismissed
Parmanand Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1157
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Section 103(1), 3(5)
High Courts05 Oct 2026Allowed
Anoj Das Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1169
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483, 183Bharatiya Nyaya Sanhita, 2023-Sections 137(2), 65(1), 64(2)(m), 87, 509-BProtection of Children from Sexual Offences Act, 2012-Sections 5(1), 6
High Courts05 Oct 2026Allowed
Ganpat Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1170
BNSS, 2023-Section 483BNS-Sections 137(2), 64(2)(N), 65(1)POCSO Act-Sections 4(2), 6