High Courts05 Oct 2026
Vishal Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1171
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 309(4)
COURT ARCHIVE
Chhattisgarh High Court judgments, 2026
1,173 judgments · page 41 of 59
High Courts05 Oct 2026Allowed
Deepak Chakradhari Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1173
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 3(5), 316(5), 318, 61(2)
High Courts05 Oct 2026
Dinesh Vishwas Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1174
BNSS, 2023-Section 483BNS-Sections 64, 143(2), 143(4), 61(2), 89, 318, 319, 115(2), 351(2)POCSO Act-Sections 4, 5(L), 6
High Courts05 Oct 2026Dismissed
Durgeshwar Prasad Choure @ Mochi Gabbar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1175
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483, 183Bhartiya Nyaya Sanhita, 2023-Section 74
High Courts05 Oct 2026
Ajay Khunte Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1179
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS, 2023-Sections 121(1), 132, 221, 3(5)Excise Act-Section 34(2)
High Courts05 Oct 2026Allowed
Dharmendra Gendare Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1183
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483C.G. Excise Act-Section 34(2), 36(C)
High Courts05 Oct 2026
Sourabh Prajapati Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1184
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS, 2023-Sections 308(2), 318(4), 319(2), 62 and 61(2)
High Courts05 Oct 2026Allowed
Lakshya Miri Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1188
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483C.G. Excise Act-Section 34(2), 59(A), 36(f)
High Courts05 Oct 2026Allowed
Bunty @ Ravi Pahuja Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1189
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 305(e), 331(4), 317(2), 3(5)
High Courts05 Oct 2026Allowed
Bunty @ Ravi Pahuja Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1191
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 305(e), 331(4), 317(2), 3(5)
High Courts05 Oct 2026Dismissed
Lingraj Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1193
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 296, 351(3), 115(2), 132, 121(1), 221
High Courts05 Oct 2026Allowed
Jay Prakash Dhanuwar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1197
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Wild Life Protection Act, 1972-Sections 9, 39, 50, 51 and 52
High Courts05 Oct 2026
Gauri Shankar Baghel Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1199
BNSS, 2023-Section 483Chhattisgarh Excise Act-Section 34(2), 36C
High Courts05 Oct 2026Allowed
Rajkumari Kanojiya & Ors. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1202
BNSS, 2023-Section 483BNS-Sections 296, 351(3), 115(2), 191(3), 109(1)
High Courts05 Oct 2026Allowed
Numesh Kumar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1204
BNSS, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita-Sections 137(2), 87, 64(2)(m), 65(1), 269, 209POCSO Act-Sections 4 & 6
High Courts05 Oct 2026Dismissed
Rajkumar Rathore Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1205
BNSS, 2023-Section 483BNS-Sections 74 and 75POCSO Act-Sections 8, 10
High Courts05 Oct 2026
Mohan Ravi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1206
BNSS, 2023-Section 483Chhattisgarh Excise Act-Section 34(2)
High Courts05 Oct 2026
Rahul Joshi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1211
BNSS, 2023-Section 483, 351, 84Bharatiya Nyaya Sanhita-Sections 296, 351(2), 221, 121(1), 132, 324(3), 3(5), 269, 209
High Courts05 Oct 2026Allowed
Tanisha Baghel Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1212
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 318(4), 3(5)Chhattisgarh Protection of Depositors Interest Act, 2005-Sections 6, 10
High Courts05 Oct 2026Dismissed
Parmeshwar Sarthi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1213
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Section 296, 115(2), 324(4), 333, 191(3), 351(2)