COURT ARCHIVE

Chhattisgarh High Court judgments, 2026

1,173 judgments · page 43 of 59

High Courts05 Oct 2026Dismissed

Sub Area Manager South Eastern Coalfield Limited (S E C L) Vs The Appellate Authority Under The Payment Of Gratuity Act 1972 And The Deputy Chief Labour Commissioner (C) Govt. Of India, Ministry Of Labour And Employment & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1289

Payment of Gratuity Act, 1972-Section 4CPC-Order 47 Rule 1

High Courts05 Oct 2026Disposed Of

Goverdhan Mourya Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1290

High Courts05 Oct 2026Dismissed

Smt. Asha Acharya Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1291

High Courts05 Oct 2026Dismissed

Anil Kumar Sharma Vs The State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1295

Right of Children to Free and Compulsory Education Act, 2009-Section 27, 2(n)Chhattisgarh School Education Services (Educational and Administrative Cadre) Recruitment and Promotion Rules, 2026

High Courts05 Oct 2026Dismissed

Smt. Revati Sahu Vs South Eastern Coalfields Limited & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1297

Right to Information Act, 2005

High Courts05 Oct 2026Dismissed

Suraj Dongre & Anr. Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1315

Constitution of India-Article 226

High Courts05 Oct 2026Allowed

Smt. Hemlata Dahariya & Anr. Vs Chhattisgarh State Information Commission & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1316

Right to Information Act, 2005-Section 20(2)

High Courts05 Oct 2026Disposed Of

Umradah Machhua Co-Operative Society Limited Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1321

Constitution of India-Article 226

High Courts05 Oct 2026Disposed Of

IDBI Bank Limited & Anr. Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1324

Constitution of India-Article 226Banking Regulation Act, 1949-Section 36AD

High Courts05 Oct 2026Disposed Of

Akhand Railway Karmachari Sangh South East Central Railway Bilaspur Vs Union Of India & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1325

Constitution of India-Article 14, 226

High Courts05 Oct 2026Disposed Of

Anita & Ors. Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1327

Private University (Establishment and Operation) Act, 2005C.G. Sah Chikitsa Parishad Act, 2001-Section 2(D), 3, 4, 23, 24, 40U.G.C. Act, 1956-Section 2(f), 22, 22(1)

High Courts05 Oct 2026Disposed Of

Mirza Arif Baig Vs The State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1328

Chhattisgarh Co-operative Societies Act, 1960-Section 32

High Courts05 Oct 2026Disposed Of

Ramprasad Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1329

High Courts05 Oct 2026Dismissed

Kamleshwari Santosh Jalchhatri Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1333

Chhattisgarh Panchayat Raj Adhiniyam, 1993-Section 21, 21(1), 21(3), 21(4)Rules of 1994-Rule 3, 3(1), 3(2), 3(3)Constitution of India-Article 227

High Courts05 Oct 2026Allowed

Usta Ram Jagat Vs The State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1352

Recruitment Rules of 1989-Rule 20

High Courts05 Oct 2026Disposed Of

Deshiram Netam Vs Union Of India & Anr.

Chhattisgarh High Court · (2026) 10 CHH CK 1354

High Courts05 Oct 2026

Bharat Lal Sahu Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1356

High Courts05 Oct 2026Dismissed

Rahul Kachwaha Vs The State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1360

High Courts05 Oct 2026Allowed

Devlal Chelak & Ors. Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1361

High Courts05 Oct 2026Disposed Of

Purushottam Kunwar Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1363