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Chhattisgarh High Court judgments, 2021

858 judgments · page 41 of 43

High Courts10 May 2021Dismissed

Dileshwar @ Dillu Vs State Of Chhattisgarh

Chhattisgarh High Court · (2021) 05 CHH CK 0038

Indian Penal Code, 1860 — Section 363, 366, 376Code Of Criminal Procedure, 1973 — Section 439Protection Of Children From Sexual Offences Act, 2012 — Section 4, 8
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High Courts12 Apr 2021Disposed Of

Sew Infrastructure Limited Vs State Of Chhattisgarh And Ors

Chhattisgarh High Court · (2021) 04 CHH CK 0004

Micro, Small And Medium Enterprises Development Act, 2006 — Section 18, 18(2), 18(3), 18(5)Arbitration And Conciliation Act, 1996 — Section 65, 66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77, 78, 79, 80, 81Code Of Civil Procedure, 1908 — Section 89
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High Courts10 Mar 2021Dismissed

Piyush Mishra Vs State Of Chhattisgarh And Ors

Chhattisgarh High Court · (2021) 03 CHH CK 0005

Chhattisgarh Municipal Corporation Act, 1956 — Section 7, 10, 10(1), 405, 433Chhattisgarh Municipal Corporation (Extent Of Wards) Rules, 1994 — Rule 3, 4, 5, 6, 7, 8
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High Courts09 Mar 2021Dismissed

Duryodhan Nag Vs State Of Chhattisgarh

Chhattisgarh High Court · (2021) 03 CHH CK 0003

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 20(B)(ii)(b), 42, 50Code Of Criminal Procedure, 1973 — Section 313
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High Courts05 Mar 2021Allowed

Rashmita Patel Vs Vivekanand Patel

Chhattisgarh High Court · (2021) 03 CHH CK 0006

Hindu Marriage Act 1955 — Section 24Code Of Civil Procedure 1908 — Section 151, Order 9 Rule 4, Order 9 Rule 13Constitution Of India, 1950 — Article 227
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