High Courts12 May 2021Allowed
Adesh Kushwaha And Ors Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2021) 05 CHH CK 0005
Indian Penal Code, 1860 — Section 34, 420Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Chhattisgarh High Court judgments, 2021
858 judgments · page 40 of 43
High Courts12 May 2021Disposed Of
Ramkumar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0004
Indian Penal Code, 1860 — Section 34, 41(1), 41(2), 41(3), 41(4), 379Code Of Criminal Procedure, 1973 — Section 439
High Courts12 May 2021Allowed
B. Teja Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0003
Indian Penal Code, 1860 — Section 307Code Of Criminal Procedure, 1973 — Section 439
High Courts12 May 2021Disposed Of
Bhawesh Jagat Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0002
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 102Indian Penal Code, 1860 — Section 34, 380, 457
High Courts12 May 2021Disposed Of
Arjun Singh Chaudhary Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0001
Indian Penal Code, 1860 — Section 120(B), 420Code Of Criminal Procedure, 1973 — Section 397, 401
High Courts10 May 2021Allowed
Vinit Singh Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2021) 05 CHH CK 0059
Indian Penal Code, 1860 — Section 34, 294, 323, 327, 506Code Of Criminal Procedure, 1973 — Section 438
High Courts10 May 2021Allowed
Shubham Verma And Ors Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0058
Indian Penal Code, 1860 — Section 34, 294, 323, 324, 341, 394, 506Code Of Criminal Procedure, 1973 — Section 164, 438
High Courts10 May 2021Allowed
Babu Nag And Ors Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0057
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(B)
High Courts10 May 2021Allowed
Nand Kishore Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0056
Indian Penal Code, 1860 — Section 120B, 420, 468, 471
High Courts10 May 2021Allowed
Deepesh Ahuja Vs State Of Chhattisgarh `
Chhattisgarh High Court · (2021) 05 CHH CK 0049
Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, 1915 — Section 34(2), 59A(ii)
High Courts10 May 2021Allowed
Mohammad Minhaz Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0048
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22(c), 29, 25, 27
High Courts10 May 2021Allowed
Lambodhar Baghel And Ors Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0047
Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, 1915 — Section 34(2), 59A(ii)
High Courts10 May 2021Disposed Of
Resham Lal Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0046
Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, 1915 — Section 34(1), 34(2), 59(A)
High Courts10 May 2021Allowed
Manjit Singh Barwala Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0045
Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, 1915 — Section 34(2)
High Courts10 May 2021Disposed Of
Shanti Bai And Ors Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0044
Indian Penal Code, 1860 — Section 34, 294, 313, 323, 376, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts10 May 2021Allowed
Gurbaru Ram @ Thetha Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0043
Indian Penal Code, 1860 — Section 363, 366(A), 376, 376(A), 376(B)Code Of Criminal Procedure, 1973 — Section 439Scheduled Caste & Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts10 May 2021Allowed
Dharmendra Kachi @ Prashant Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0042
Indian Penal Code, 1860 — Section 306Code Of Criminal Procedure, 1973 — Section 439
High Courts10 May 2021Dismissed
Dev Kumar Yadav @ Lalu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0041
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 439
High Courts10 May 2021Allowed
Mukesh Kumar Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0040
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 439
High Courts10 May 2021Allowed
Vikas Das Manikpuri Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0039
Indian Penal Code, 1860 — Section 34, 307Code Of Criminal Procedure, 1973 — Section 439