High Courts26 Feb 2021Allowed
Anna Kumar Markam Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 02 CHH CK 0016
Wild Life Protection Act, 1972 — Section 51, 51(1), 52
COURT ARCHIVE
Chhattisgarh High Court judgments, 2021
858 judgments · page 42 of 43
High Courts24 Feb 2021Dismissed
Rishabh Jain Vs Sushila Dev
Chhattisgarh High Court · (2021) 02 CHH CK 0018
Code Of Civil Procedure 1908 — Section 47, 115, 151, Order 21 Rule 19, Order 21 Rule 29, Order 21 Rule 101Constitution Of India, 1950 — Article 227
High Courts24 Feb 2021Disposed Of
Maya Kashyap Vs Jamuna Prasad Kashyap
Chhattisgarh High Court · (2021) 02 CHH CK 0017
Code Of Criminal Procedure, 1973 — Section 125, 125(1), 125(4), 127Hindu Marriage Act 1955 — Section 13B
High Courts23 Feb 2021Dismissed
Laxmikant Rathore @ Bantu Rathore Vs Rakesh Jadwani And Ors
Chhattisgarh High Court · (2021) 02 CHH CK 0015
Negotiable Instruments Act, 1881 — Section 138, 143ACode Of Criminal Procedure, 1973 — Section 357, 397, 421, 482
High Courts22 Feb 2021Allowed
Sarju Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 02 CHH CK 0014
Code Of Criminal Procedure, 1973 — Section 161, 313Juvenile Justice (Care And Protection Of Children) Rules, 2007 — Rule 12, 12(3)
High Courts18 Feb 2021Dismissed
South Eastern Central Railway And Ors Vs P. Gopal Naidu Krishna
Chhattisgarh High Court · (2021) 02 CHH CK 0011
Constitution Of India, 1950 — Article 227
High Courts12 Feb 2021Disposed Of
Sunil @ Machchhar Talreja Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2021) 02 CHH CK 0013
Indian Penal Code, 1860 — Section 148, 149, 302Code Of Criminal Procedure, 1973 — Section 313, 437AArms Act, 1959 — Section 25(1)(1B)(B), 27(1)
High Courts12 Feb 2021Dismissed
State Of Chhattisgarh And Ors Vs M/s. PVR Ltd. A Company And Ors
Chhattisgarh High Court · (2021) 02 CHH CK 0012
Madhya Pradesh Entertainments Duty And Advertisements Tax Act, 1936 — Section 2(f), 9(a)Chhattisgarh Naye Cinemagharon Ya Multiplex Cinemagharon Ke Nirman Ko Protsahan Yojna Ke Sahayta Anudan Niyam, 1982 — Rule 3Chhattisgarh Cinemas (Regulation) Rules, 1972 — Rule 2(g), 101, 108, 120
High Courts11 Feb 2021Dismissed
Neera Manhar And Ors Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2021) 02 CHH CK 0004
Chhattisgarh Panchayat Raj Adhiniyam, 1993 — Section 36, 36(1), 36(2), 36(3), 49, 122
High Courts11 Feb 2021Dismissed
Sandeep Kumar Prasad Vs Reena Prasad
Chhattisgarh High Court · (2021) 02 CHH CK 0003
Limitation Act, 1963 — Section 5, 123Code Of Criminal Procedure, 1973 — Section 125, 126(2)
High Courts04 Feb 2021Allowed
Bena Bai And Ors Vs . Leelam Chand Jain And Ors
Chhattisgarh High Court · (2021) 02 CHH CK 0010
Chhattisgarh Land Revenue Code, 1959 — Section 44(1)Code Of Civil Procedure 1908 — Order 6 Rule 17, Order 41 Rule 27
High Courts04 Feb 2021Disposed Of
Superior Society Of Yeshu Samaj Catholic Mission Jashpur, Kunkuri Vs Isha Bela Lakda And Ors
Chhattisgarh High Court · (2021) 02 CHH CK 0009
Code Of Civil Procedure 1908 — Order 1 Rule 10Constitution Of India, 1950 — Article 227
High Courts04 Feb 2021Dismissed
Rahul Jangde Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 02 CHH CK 0006
Code Of Criminal Procedure, 1973 — Section 91Indian Penal Code, 1860 — Section 363, 376Protection Of Children from Sexual Offences Act, 2012 — Section 4
High Courts04 Feb 2021Allowed
Atharva Agro Chemical Pvt. Ltd. And Ors Vs Gopal Chand Barik And Ors
Chhattisgarh High Court · (2021) 02 CHH CK 0005
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 357(1)(b), 357(3), 372, 374(3)
High Courts04 Feb 2021Dismissed
Gorelal Thakur Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 02 CHH CK 0002
Code Of Criminal Procedure, 1973 — Section 227, 239, 339Prevention Of Corruption Act, 1988 — Section 13(1)(e), 13(2), 19, 19(3)
High Courts04 Feb 2021Dismissed
Narayan Chandrakar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 02 CHH CK 0001
Indian Penal Code, 1860 — Section 107, 306
High Courts02 Feb 2021Allowed
Vinit Minj Vs Neeta Prajapati
Chhattisgarh High Court · (2021) 02 CHH CK 0007
Protection Of Women from Domestic Violence Act, 2005 — Section 12
High Courts29 Jan 2021Dismissed
Devnarayan And Ors Vs Yuhna Ram And Ors
Chhattisgarh High Court · (2021) 01 CHH CK 0017
Chhattisgarh Land Revenue Code, 1959 — Section 178Transfer Of Property Act, 1882 — Section 52Code Of Civil Procedure 1908 — Section 100
High Courts28 Jan 2021Allowed
R.S. Mishra Vs Shiv Kumar Vaishnav
Chhattisgarh High Court · (2021) 01 CHH CK 0007
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 394, 394(1)
High Courts28 Jan 2021Allowed
Arun Phansalkar And Ors Vs Chhattisgarh Rajya Gramin Bank And Ors
Chhattisgarh High Court · (2021) 01 CHH CK 0006
Payment Of Gratuity Act, 1972 — Section 2(e), 2(s), 4(5)Constitution Of India, 1950 — Article 226, 227Chhattisgarh Rajya Gramin Bank (Officers And Employees) Service Regulations, 2013 — Regulation 2(i), 2(m), 72(3)