High Courts17 May 2021Allowed
Majinder Singh @ Neetu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0113
Indian Penal Code, 1860 — Section 120B, 302, 394, 397Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Chhattisgarh High Court judgments, 2021
858 judgments · page 38 of 43
High Courts17 May 2021Disposed Of
Sagar Tandi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0112
Indian Penal Code, 1860 — Section 354Protection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts17 May 2021Disposed Of
Manab Paul And Ors Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2021) 05 CHH CK 0111
Indian Penal Code, 1860 — Section 34, 420
High Courts17 May 2021Disposed Of
Anil Namdev Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0110
Indian Penal Code, 1860 — Section 354, 354(A), 456
High Courts17 May 2021Disposed Of
Lavkesh Satyavanshi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0109
Indian Penal Code, 1860 — Section 363, 366, 376Code Of Criminal Procedure, 1973 — Section 164Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6
High Courts17 May 2021Disposed Of
Banshi Lal And Ors Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0108
High Courts17 May 2021Disposed Of
Shivbalak Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0107
High Courts17 May 2021Dismissed
Sanjay Kumar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0106
Indian Penal Code, 1860 — Section 147, 302, 341Code Of Criminal Procedure, 1973 — Section 439
High Courts17 May 2021Allowed
Sanjay Bhivgade And Ors Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2021) 05 CHH CK 0050
Code Of Criminal Procedure, 1973 — Section 439
High Courts12 May 2021Disposed Of
Dhanendra Kumar Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0036
High Courts12 May 2021Disposed Of
Ghasi Ram Suryawanshi Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2021) 05 CHH CK 0035
High Courts12 May 2021Allowed
Bhagwat Prasad Kashyap Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2021) 05 CHH CK 0034
Indian Penal Code, 1860 — Section 302
High Courts12 May 2021Allowed
Aalekh Chouhan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0033
Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, 1915 — Section 34(2), 59(A), 59A(ii)
High Courts12 May 2021Allowed
Ku. Pushpa Ekka Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0032
Indian Penal Code, 1860 — Section 384Code Of Criminal Procedure, 1973 — Section 438
High Courts12 May 2021Disposed Of
Mukesh Shriwas Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0031
Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, 1915 — Section 34(2)
High Courts12 May 2021Allowed
Laxmi Narayan Sahu And Ors Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0030
Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, 1915 — Section 34(2), 59A(ii)
High Courts12 May 2021Disposed Of
Manish Kumar Mishra Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0029
Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts12 May 2021Allowed
Amit Das Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0028
Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471
High Courts12 May 2021Allowed
Tulsi Miri Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0027
Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, 1915 — Section 34(2), 59A(ii)
High Courts12 May 2021Disposed Of
Daulatram Nebhuwani Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0026
Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, 1915 — Section 34(2)