High Courts12 May 2021Allowed
Krishna Kumar Bhoy Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0025
Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, 1915 — Section 34(2), 59(A), 59A(ii)
COURT ARCHIVE
Chhattisgarh High Court judgments, 2021
858 judgments · page 39 of 43
High Courts12 May 2021Disposed Of
Dharam Bande And Ors Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0024
Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, 1915 — Section 34(2), 59(A)
High Courts12 May 2021Allowed
Raja Lahre @ Sonu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0023
Indian Penal Code, 1860 — Section 376, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts12 May 2021Disposed Of
Mohan Kumar Gupta Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0022
Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, 1915 — Section 34(2)
High Courts12 May 2021Disposed Of
Pushpa Singh Shriwas Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0021
Indian Penal Code, 1860 — Section 420Code Of Criminal Procedure, 1973 — Section 439
High Courts12 May 2021Allowed
Baare Lal Sumer Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0020
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(B)
High Courts12 May 2021Allowed
Saiyyed Ali Raza Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0019
Indian Penal Code, 1860 — Section 420Code Of Criminal Procedure, 1973 — Section 439
High Courts12 May 2021Disposed Of
Chandra Kumar Kanwar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0018
Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, 1915 — Section 34(2)
High Courts12 May 2021Disposed Of
Balbhadra Prajapati Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0017
Indian Penal Code, 1860 — Section 34, 363, 370(5)Code Of Criminal Procedure, 1973 — Section 439
High Courts12 May 2021Disposed Of
Yuvraj @ Santosh Patail Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0016
Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, 1915 — Section 34(2), 59(A), 59A(ii)
High Courts12 May 2021Disposed Of
Ashish Ramteke Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0015
Indian Penal Code, 1860 — Section 34, 156, 294, 323, 354, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts12 May 2021Allowed
Yugal Kishor Dewangan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0014
Indian Penal Code, 1860 — Section 306
High Courts12 May 2021Allowed
Ritik Keshwani And Ors Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0013
Indian Penal Code, 1860 — Section 34, 379Code Of Criminal Procedure, 1973 — Section 439
High Courts12 May 2021Allowed
Nukeshwar Prasad Chandra Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0012
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(B)
High Courts12 May 2021Allowed
Abdul Ajim Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2021) 05 CHH CK 0011
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22(c), 25, 27, 29
High Courts12 May 2021Disposed Of
Ramesh Meda Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0010
Indian Penal Code, 1860 — Section 380, 457Code Of Criminal Procedure, 1973 — Section 439
High Courts12 May 2021Disposed Of
Mirza Alim Beg Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0009
Indian Penal Code, 1860 — Section 34, 294, 307, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts12 May 2021Allowed
Shashibhushan Kumar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0008
Indian Penal Code, 1860 — Section 509(B)Code Of Criminal Procedure, 1973 — Section 439
High Courts12 May 2021Disposed Of
Nandu Dhobi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0007
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(B), 27(A)
High Courts12 May 2021Disposed Of
Lokesh Sahu And Ors Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 05 CHH CK 0006
Indian Penal Code, 1860 — Section 395Code Of Criminal Procedure, 1973 — Section 439